High Courts07 Dec 1915
Rajah P. Ramakrishna Rayaningaru Vs Rangachariar and Another, and Audi Lakshmi Ammal
Madras High Court · 32 Ind. Cas. 737 : (1916) 3 LW 300
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 4 of 36
High Courts07 Dec 1915
In Re: Blamboyil Kuttasheri Ahamad
Madras High Court · 32 Ind. Cas. 672
Arms Act, 1878 — Section 20
High Courts07 Dec 1915
Pangi Achan Vs P.N. Bheeman Achan and Others
Madras High Court · 32 Ind. Cas. 501
High Courts07 Dec 1915
Mohideen Ibrahim Nachi Vs L. Mahomed Ibrahim Sahib by Agent, L.M.E. Lebbai Thambi
Madras High Court · (1916) ILR (Mad) 608
Guardians and Wards Act, 1890 — Section 12, 2, 21, 24, 25
High Courts07 Dec 1915
V.V. Srinivasa Aiyangar, High Court Vakil, Receiver to the Estate of A. Muniswamy Chetty, deceased Vs V. Kannappa Chetti and Others
Madras High Court · (1916) 30 MLJ 120
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Dec 1915
V.V. Srinivasa Aiyangar, High Court, Vakil Receiver to the Estate of A Muniswamy Chetty Vs V. Kannappa Chetti and Others
Madras High Court · 33 Ind. Cas. 906
Civil Procedure Code, 1908 (CPC) — Section 11, 35
High Courts06 Dec 1915
Venkatasami Naick and Others Vs Kali Samatan and Another
Madras High Court · 33 Ind. Cas. 167
High Courts06 Dec 1915
Venkata Rangappa Naicken Vs Subbaraya Goundan and Another
Madras High Court · 33 Ind. Cas. 142
Evidence Act, 1872 — Section 13(b), 159
High Courts06 Dec 1915
In Re: Sangan, In Re: Ramasamy Naick, In Re: Kadakk Arayandi Servai and In Re: Mothayan alias Antony and Others
Madras High Court · 32 Ind. Cas. 147
High Courts06 Dec 1915
N.C. Kuppuswami Iyengar and Another Vs N.C. Narayana Iyengar and Another
Madras High Court · 32 Ind. Cas. 3 : (1916) 3 LW 36
High Courts06 Dec 1915
Ramanathan Chetty Vs Yegappa Chetty and Others
Madras High Court · 32 Ind. Cas. 427
High Courts06 Dec 1915
Ramanathan Chetty Vs Yagappa Chetty and Others
Madras High Court · (1916) 30 MLJ 241
High Courts03 Dec 1915
V. Subraya Davay Vs V.S. Venkatarama Aiyar
Madras High Court · 32 Ind. Cas. 592 : (1916) 3 LW 30
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts03 Dec 1915
Sennimalai Goundan Vs Palani Goundan and Another and Palani Goundan
Madras High Court · 32 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Dec 1915
Nagamuthu Pillai and Another Vs Dasusundaram
Madras High Court · 32 Ind. Cas. 743
High Courts02 Dec 1915
Alagamuthu Pillai Vs Devasagaya Fernandez
Madras High Court · 32 Ind. Cas. 484 : (1916) 3 LW 34
Provincial Small Cause Courts Act, 1887 — Section 25, 27
High Courts02 Dec 1915
Veerakutty Koundan and Another Vs Ramasami Asari and Others
Madras High Court · 32 Ind. Cas. 431
Registration Act, 1908 — Section 47, 50
High Courts02 Dec 1915
The District Judge of Kistna Vs C. Hanumanulu
Madras High Court · AIR 1916 Mad 144(2) : (1916) ILR (Mad) 1045 : 32 Ind. Cas. 326
Legal Practitioners Act, 1879 — Section 13(b), 14
High Courts02 Dec 1915
V. Ramasamy Aiyar Vs The Madras Times Printting and Publishing Co. Ltd.
Madras High Court · (1916) 30 MLJ 207
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts02 Dec 1915
V. Ramasamy Aiyar Vs The Madras Times Printing and Publishing Co., Ltd.
Madras High Court · 33 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Section 107Contract Act, 1872 — Section 54Presidency Small Cause Courts Act, 1882 — Section 69