High Courts10 Nov 1915
Pothi Naicken By His Next Friend K.N.P.N. Narayanaswami Naicker Vs K. Nagama Naicker and Others
Madras High Court · 32 Ind. Cas. 486 : (1916) 3 LW 115
Registration Act, 1908 — Section 49
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 8 of 36
High Courts10 Nov 1915
Sree Raja Dantalooru Peda Venkata Jagannadha Raju Bahadur Garu and Another Vs Karlapati Radhakrishnaiah and Another
Madras High Court · 32 Ind. Cas. 941
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts10 Nov 1915
Vasudevapatta Joshi Maha Patro and Others Vs Narayanapani Grahi and Others
Madras High Court · AIR 1916 Mad 919(1) : 31 Ind. Cas. 853
High Courts10 Nov 1915
Sree Raja Dantalooru Pedda Venkata Jagannadha Raju Bahadur Garu and Another Vs Kurlapathi Radhakrishniah and Another
Madras High Court · (1916) 30 MLJ 302
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts09 Nov 1915
Lakshumanan Chettiar and Others Vs Bommachi Naicker and Others
Madras High Court · 32 Ind. Cas. 416
High Courts09 Nov 1915
Yeechuri Ramamurthy Vs Yeechuri Ramamma and Others
Madras High Court · 33 Ind. Cas. 961 : (1916) 3 LW 322
Evidence Act, 1872 — Section 106
High Courts09 Nov 1915
Velayudham Pillai and Another Vs Perumal Naicker and Another
Madras High Court · 31 Ind. Cas. 811 : (1915) 2 LW 1210
High Courts09 Nov 1915
James Russel Mclaren and Others Vs V. Veeriah Naidu and Others
Madras High Court · AIR 1916 Mad 1038(2) : (1915) ILR (Mad) 1102 : 32 Ind. Cas. 1003
Limitation Act, 1908 — Article 183
High Courts09 Nov 1915
Yechuri Ramamurthi Vs Yechuri Ramamma and Others
Madras High Court · (1916) 30 MLJ 308
Evidence Act, 1872 — Section 106
High Courts08 Nov 1915
In Re: Damodara Naidu and Another
Madras High Court · AIR 1916 Mad 32 : 31 Ind. Cas. 656 : (1915) 2 LW 1120
Madras Abkari Act, 1886 — Section 56(6)
High Courts08 Nov 1915
Basavana Gowd Vs Krishna Rao Naidu
Madras High Court · AIR 1916 Mad 713 : 31 Ind. Cas. 650 : (1915) 2 LW 1126
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts08 Nov 1915
Chinnappa Thevan and Others Vs Pazhaniappa Pillai
Madras High Court · AIR 1916 Mad 911 : 31 Ind. Cas. 630 : (1915) 2 LW 1132
Transfer of Property Act, 1882 — Section 76(a)
High Courts08 Nov 1915
The District Board of Tanjore Vs Vythilinga Chetty
Madras High Court · AIR 1916 Mad 1224(1) : 31 Ind. Cas. 919
High Courts05 Nov 1915
Kandum Venkataswamy Vs Baligadu and Others, Boya Chinna Ramigadu and Others, Dudgala Subbanna and Others, Gurrala Rammayya and Others, Thikkalingadu and Ankadu and Others
Madras High Court · 32 Ind. Cas. 179 : (1916) 3 LW 74
High Courts04 Nov 1915
K.S.R.M. Ramanathan Chetti and Others Vs T.K.V. Ramasawmi Chetti (deceased) and Others
Madras High Court · (1916) 30 MLJ 1
Transfer of Property Act, 1882 — Section 54
High Courts04 Nov 1915
Paru Amma and Others and Narayana Menon Vs Itticheri Amma and Others
Madras High Court · 32 Ind. Cas. 459
High Courts04 Nov 1915
K.S. Rm. Ramanathan Chetty and Others Vs T.K.V. Ramasami Chetty and Others
Madras High Court · AIR 1916 Mad 627(2) : 32 Ind. Cas. 5
High Courts03 Nov 1915
Adapaka Bapanna Vs Sri Raja Inuganti Rajagopala Rao Bahadur Garu
Madras High Court · AIR 1916 Mad 644 : 31 Ind. Cas. 813 : (1915) 2 LW 1212
High Courts03 Nov 1915
The Secretary of State for India in Council Vs Cherukara Narayananunni Pisharodi
Madras High Court · AIR 1916 Mad 820 : 31 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts03 Nov 1915
Namasivaya Kurukkal Vs Subramania Ayyan
Madras High Court · 34 Ind. Cas. 927
Madras Abkari Act, 1886 — Section 3(1)