High Courts29 Oct 1915
Mayandi Chettiar Vs Tirumalai Aiyangar and Others
Madras High Court · AIR 1916 Mad 907 : 31 Ind. Cas. 986
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 10 of 36
High Courts28 Oct 1915
Thirugnanapal Alias Vaikunta Nadan Vs Ponnammai Nodathi and Others
Madras High Court · 32 Ind. Cas. 569
High Courts28 Oct 1915
Krishnaswami Naidu Vs Seethalakshmi Ammal
Madras High Court · AIR 1916 Mad 1225(2) : (1916) ILR (Mad) 1029 : 31 Ind. Cas. 803 : (1916) 3 LW 317
High Courts27 Oct 1915
Sarakhi Abdul Rahiman Tara Gan and Another Vs Muhaidin Pathummal Bivi and Another and Pathummal Bivi
Madras High Court · 32 Ind. Cas. 83
High Courts27 Oct 1915
Adusumalli Krishnayya and Another Vs Adusumalli Lakshmipathi and Others Surapaneni Sobhanadramma Vs Adusumalli Lakshmipathi and Others Adusumalli Lakshmipathi and Others Vs Adusumalli Krishnayya and Others Adusumalli Venkataramayya and Another Vs Adusumalli Lakshmipathi and Others
Madras High Court · 32 Ind. Cas. 253
High Courts27 Oct 1915
In Re: Subbaraya Pillai and Others
Madras High Court · AIR 1916 Mad 786(1) : 31 Ind. Cas. 372
High Courts27 Oct 1915
Ganapathi Asari and Others Vs Sundaram Chetti
Madras High Court · 31 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Oct 1915
The Secretary of State for India In Council Vs Maharajah Sir Venkata Swetha Chalapatti Ranga Rao Bahadur Garu, K.C.I.E. Maharaja of Bobbili
Madras High Court · 32 Ind. Cas. 279
High Courts27 Oct 1915
In Re: G.G. Jeremiah
Madras High Court · AIR 1916 Mad 689 : (1916) ILR (Mad) 942
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts27 Oct 1915
The Secretary of State for India in Council Vs Maharajah Sri Maharajah Sahib Mahrbhan Dostan Maharajah Sri Rao Sir Venkata Swetha Chalapatti Ranga Rao Bahadur Garu, K.C.I.E. Maharajah of Bobbili
Madras High Court · (1916) 3 LW 119 : (1916) 30 MLJ 163
High Courts27 Oct 1915
Adusumilli Krishnayya and Another Vs Adusumilli Lakshmipathi and Others
Madras High Court · (1916) 30 MLJ 265
High Courts27 Oct 1915
Sarakki Abdul Rahiman Taragan and Another Vs Muhaidin Pathumal Bivi and Another and Pathummal Bivi
Madras High Court · (1916) 30 MLJ 104
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14(1)
High Courts26 Oct 1915
Sevugan Chetti By Next Friend Chockalingam Chetty Vs Rungammal
Madras High Court · 32 Ind. Cas. 34
High Courts26 Oct 1915
N.C. Whitton Vs Mammad Maistry
Madras High Court · 31 Ind. Cas. 377 : (1915) 2 LW 1069
Madras Planters Labour Act, 1903 — Section 35
High Courts26 Oct 1915
Ratnam alias Nanjunda Chetty and Others Vs Kolandai Ramasamy Chetti
Madras High Court · AIR 1916 Mad 927 : 31 Ind. Cas. 536 : (1915) 2 LW 1115
High Courts26 Oct 1915
T.B.K. Viswanathaswami Naiker Vs Kamulu Ammal and Others
Madras High Court · 31 Ind. Cas. 833 : (1915) 2 LW 1214
High Courts26 Oct 1915
Sami Rao Appa and Another Vs Vyravan Chettiar and Others
Madras High Court · 32 Ind. Cas. 712
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts26 Oct 1915
W.C. Whitton Vs Mammad Maistry
Madras High Court · AIR 1916 Mad 527 : (1916) ILR (Mad) 889
Madras Planters Labour Act, 1903 — Section 35
High Courts26 Oct 1915
In Re: G.G. Jeremiah
Madras High Court · 31 Ind. Cas. 373 : (1915) 2 LW 1078
Criminal Procedure Code, 1898 (CrPC) — Section 260