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Madras High Court judgments, 1915

718 judgments · page 12 of 36

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High Courts12 Oct 1915

In Re: Kallaru Ramalingam and Another In Re: Thupili Subbramayya and Another

Madras High Court · 31 Ind. Cas. 653 : (1915) 2 LW 1135

Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts12 Oct 1915

Thotakura Govindu Vs Pepakayala Mallayya alias Tatabbayi and Others

Madras High Court · 31 Ind. Cas. 678

Evidence Act, 1872 — Section 92(4)
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High Courts12 Oct 1915

In Re: Kalluru Ramalingam and Others

Madras High Court · AIR 1915 Mad 1033 : (1917) ILR (Mad) 100

Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts11 Oct 1915

In Re: Hassan Sahib

Madras High Court · AIR 1916 Mad 1028(1) : 30 Ind. Cas. 1004

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High Courts11 Oct 1915

Arunachalam Chetty (died) and Others Vs Ramanathan Chetty and Others

Madras High Court · AIR 1916 Mad 1195 : 31 Ind. Cas. 664

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High Courts07 Oct 1915

Mohideen Bee and Others Vs Syed Meer Saheb and Others

Madras High Court · 32 Ind. Cas. 1002

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High Courts07 Oct 1915

Ramalingam Pillai, Agent of two minors of late Chittoorsami Thevar Vs Raja of Ramnad

Madras High Court · AIR 1916 Mad 640(2) : 31 Ind. Cas. 176

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts07 Oct 1915

Mohideen Bee et al Vs Syed Meer Saheb et al

Madras High Court · AIR 1916 Mad 1122 : (1915) ILR (Mad) 1099

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High Courts07 Oct 1915

In Re: Ramasamier and Others

Madras High Court · 30 Ind. Cas. 1001

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High Courts06 Oct 1915

A. Bharadwaja Mudaliar Vs Kolandavelu Mudaliar alias Kolandavelu Naicker and Others

Madras High Court · AIR 1916 Mad 136 : 31 Ind. Cas. 786

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High Courts06 Oct 1915

S.M. Thayelbagam Pillai Vs M. Venkatarama Krishnayan

Madras High Court · AIR 1916 Mad 1058 : 33 Ind. Cas. 858

Evidence Act, 1872 — Section 116
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High Courts05 Oct 1915

Venkatasubbier and Others Vs Muthusami Aiyar

Madras High Court · AIR 1916 Mad 901 : 31 Ind. Cas. 487

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High Courts05 Oct 1915

Rebala Babu Reddi Vs Dodla Rami Reddi

Madras High Court · AIR 1916 Mad 1219(2) : 31 Ind. Cas. 978

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts04 Oct 1915

Sri Sri Sri Ramachandra Mardaraja Deo, Zamindar of Kallikota and Allagada Estate by next Friend, Collector of Ganjam and Agent to the Court of Wards Vs Dukko Podhano and Others

Madras High Court · AIR 1916 Mad 891(2) : 31 Ind. Cas. 852

Madras Estates Land Act, 1908 — Section 3
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High Courts04 Oct 1915

Rajam Aiyar Vs Anantharatnam Aiyar and Others

Madras High Court · AIR 1916 Mad 958(2) : 31 Ind. Cas. 318

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1963 — Section 20
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High Courts04 Oct 1915

K. Chidambaram Pillai Vs M.S. Doraiswamy Chetty

Madras High Court · AIR 1916 Mad 974 : 31 Ind. Cas. 473

Transfer of Property Act, 1882 — Section 6
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High Courts04 Oct 1915

Palaniyandi Pandaram and Others Vs Palaniappa Thevan

Madras High Court · 34 Ind. Cas. 651

Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
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High Courts01 Oct 1915

Tirumalanadham Surayya Vs Tirumalanadham Bapirazu and Others

Madras High Court · AIR 1916 Mad 486 : 31 Ind. Cas. 335

Limitation Act, 1908 — Article 132
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High Courts01 Oct 1915

Karri Narasayya Vs Thavvala Nageswara Rao and Another

Madras High Court · AIR 1916 Mad 789 : 31 Ind. Cas. 209

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts01 Oct 1915

C. Balaji Rao Sahib Vs Harirama Chetty

Madras High Court · 32 Ind. Cas. 39

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