High Courts25 Oct 1915
Gnanambal Ammal Vs Veerasami Chetty and Others
Madras High Court · AIR 1916 Mad 1022 : 31 Ind. Cas. 920
Probate and Administration Act, 1881 — Section 4
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 11 of 36
High Courts25 Oct 1915
Subba Reddi Vs Alagammal and Another
Madras High Court · 47 Ind. Cas. 552 : (1918) 8 LW 84
High Courts25 Oct 1915
Subba Reddi Vs Alagammal and Another and Vellayammal alias Ramakkammal and Another
Madras High Court · 31 Ind. Cas. 674
High Courts22 Oct 1915
A.T.S.A. Annamalai Chetty and Others Vs S.V. Velayuda Nadar
Madras High Court · (1916) ILR (Mad) 129 : (1916) 30 MLJ 51
Contract Act, 1872 — Section 62, 63
High Courts22 Oct 1915
In Re: N. Venugopal Mudaly
Madras High Court · AIR 1916 Mad 1098 : 31 Ind. Cas. 353
High Courts22 Oct 1915
A.L.A.R. Arunachelum Chetty by his Authorised Agent, Subramania Aiyar Vs Syyad Ahamed Ambalam and Others
Madras High Court · AIR 1916 Mad 490 : 31 Ind. Cas. 539 : (1915) 2 LW 1117
Madras Estates Land Act, 1908 — Section 13(3)
High Courts21 Oct 1915
Muthukrishna Pillai Vs M.A. Rajam Aiyengar and Others
Madras High Court · 33 Ind. Cas. 357 : (1916) 30 MLJ 57
High Courts21 Oct 1915
Madhava Bhumj Santo Vs Sri Sri Sri Ramachandra Mardaraj Deogaru being Minor represented by his next Friend, The Collector of Court of Wards
Madras High Court · AIR 1916 Mad 970(2) : 31 Ind. Cas. 468
High Courts19 Oct 1915
Gajjala Yella Reddi and Another Vs Syed Muhamadalli alias Dada Peeru and Eleven Ors.
Madras High Court · (1916) ILR (Mad) 1026
High Courts18 Oct 1915
Akbar Hussain Sahib and Another Vs Shoukhah Begam Saheba (Died) and Others
Madras High Court · AIR 1916 Mad 152 : 31 Ind. Cas. 657 : (1915) 2 LW 1191
High Courts18 Oct 1915
The Secreatry of State for India in Council Vs Illikkal Assan, (died) and Others
Madras High Court · (1916) ILR (Mad) 727 : (1916) 3 LW 228 : (1916) 30 MLJ 255
High Courts15 Oct 1915
Krishna Bhatta and Others Vs Udayavar Srinivasa Shambagu and Others
Madras High Court · 32 Ind. Cas. 97
High Courts15 Oct 1915
Ayyakutti Mankondan Vs Periasami Koundan
Madras High Court · AIR 1916 Mad 709(1) : 31 Ind. Cas. 615 : (1915) 2 LW 1184
High Courts15 Oct 1915
Naina Pillai Maracayar Vs Arumuga Mudaly
Madras High Court · AIR 1916 Mad 805 : 31 Ind. Cas. 387 : (1915) 2 LW 1129
High Courts14 Oct 1915
Soundararajam By His Mother and Next Friend Kannammal Vs T.R.M.A.R.R.M. Arunachalam Chetty (Deceased) and Others
Madras High Court · AIR 1916 Mad 1170(2) : 33 Ind. Cas. 858(1) : (1915) 2 LW 1247
High Courts14 Oct 1915
The Secretary of State for India in Council Vs Subraya Karantha Subraya Karantha Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 209(2) : 31 Ind. Cas. 590 : (1915) 2 LW 1175
Evidence Act, 1872 — Section 13
High Courts14 Oct 1915
Nalam Viswanatham Vs The Official Assignee of Madras The Official Assignee of Madras Vs Chikka Padmavathi Ammal
Madras High Court · 32 Ind. Cas. 795
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts14 Oct 1915
Soundararajan (Minor by his Mother and Next Friend, Kannammal) Vs T.R.M.A.R.R.M. Arunachalam Chetty (Deceased and Two Ors.)
Madras High Court · (1916) ILR (Mad) 159
High Courts13 Oct 1915
Chirakkal Pudiamadathummal Peringati Koyatti Haji Vs Chirakkal Pudiamadathummal Peringati Koyaman Kutty Haji and Manager of his Tawazhi Tawad and Another
Madras High Court · AIR 1916 Mad 962 : 31 Ind. Cas. 446
High Courts13 Oct 1915
Sri Sri Sri Vikrama Deo Garu Vs Sri Sri Sri Vikarama Deo Maharajulangaru, Maharaja of Jeypore and Another
Madras High Court · AIR 1916 Mad 670(1) : 31 Ind. Cas. 272