High Courts01 Oct 1915
Kunthalammal Vs P.N.K. Suryaprakasaroya Mudaliar et al
Madras High Court · AIR 1916 Mad 17 : (1915) ILR (Mad) 1096
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 13 of 36
High Courts30 Sept 1915
In Re: Gontla Krishnamma
Madras High Court · AIR 1916 Mad 762(2) : 30 Ind. Cas. 1005
High Courts30 Sept 1915
Sudalaimuthu Chettiar and Others Vs Enan Samban
Madras High Court · AIR 1916 Mad 775 : 31 Ind. Cas. 367
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts30 Sept 1915
Shanmugham Asari and Another Vs Siyid Nathadu Sahib and Others
Madras High Court · 31 Ind. Cas. 457
High Courts30 Sept 1915
In Re: Chidipatu Somayya
Madras High Court · 31 Ind. Cas. 307 : (1915) 2 LW 1067
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts29 Sept 1915
V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Company Limited
Madras High Court · AIR 1915 Mad 1179 : (1915) ILR (Mad) 991
High Courts29 Sept 1915
The Crown Prosecutor Vs Govindarajulu
Madras High Court · (1916) ILR (Mad) 886 : (1915) 2 LW 937
Madras City Police Act, 1888 — Section 75
High Courts29 Sept 1915
V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Company, Ltd.
Madras High Court · 32 Ind. Cas. 350
High Courts28 Sept 1915
Narasammal Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 675(1) : (1916) ILR (Mad) 885 : 31 Ind. Cas. 404 : (1915) 2 LW 1124
Income Tax Act, 1961 — Section 3(5)
High Courts28 Sept 1915
Murugesa Mudaly and Others Vs Ramasawmi Chetty
Madras High Court · 31 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8
High Courts28 Sept 1915
Indoor Subbarami Reddi and Another Vs Nelatur Sundararaja Aiyangar and Others
Madras High Court · AIR 1916 Mad 575 : 31 Ind. Cas. 312
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts28 Sept 1915
Murugesa Mudaly and Others Vs Ramasami Chetti
Madras High Court · AIR 1916 Mad 882 : (1916) ILR (Mad) 882
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 8
High Courts28 Sept 1915
In Re: Karuppan Samban
Madras High Court · AIR 1916 Mad 1211 : 31 Ind. Cas. 359
Evidence Act, 1872 — Section 159
High Courts27 Sept 1915
Silu Peda Yelligadu Vs Sree Raja Bavu Venkata Kumara Mahipati Surya Rao Bahadur Zamindar Garu and Another
Madras High Court · AIR 1915 Mad 914(2) : 31 Ind. Cas. 542 : (1915) 2 LW 1122
High Courts27 Sept 1915
Peetikayilakath Mammad Haji Vs Alam Ibran Haji
Madras High Court · AIR 1916 Mad 789(1) : 31 Ind. Cas. 393
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Sept 1915
A.A.V. Periakaruppan Chettiar Vs Manikka Vachaga Desika Gnana Sambanda Pandara Sannadhi and Others
Madras High Court · AIR 1916 Mad 886 : 31 Ind. Cas. 293 : (1915) 2 LW 1055
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts24 Sept 1915
R.M.M.S.T. Vyravan Chetty alias Somasundaram Chetty Vs Srimath Deivasikamani Nataraja Desikar
Madras High Court · 32 Ind. Cas. 80
High Courts24 Sept 1915
T. Narayanaswami Naidu Garu Vs Krovidi Gantayya and Another
Madras High Court · AIR 1916 Mad 968(1) : 32 Ind. Cas. 691
High Courts24 Sept 1915
Antoni Juas Prabhu Vs Ramakrishnayya and Others
Madras High Court · AIR 1916 Mad 957 : 31 Ind. Cas. 263 : (1915) 2 LW 1034