High Courts24 Sept 1915
In Re: Bapu Naidu and Others
Madras High Court · AIR 1916 Mad 732(2) : 31 Ind. Cas. 175 : (1915) 2 LW 958
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 14 of 36
High Courts24 Sept 1915
Keepilacheri Parkum Cheepothi Ammad and Others Vs Vannathankandiyil Ambalathankandi Ayissa and Others
Madras High Court · AIR 1916 Mad 473(2) : 31 Ind. Cas. 74 : (1915) 2 LW 999
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Sept 1915
Ayya Raghunatha Thathachariar and Others Vs Thirumalai Echambadi Thiruvengadachariar and Others
Madras High Court · 31 Ind. Cas. 46 : (1915) 2 LW 992
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts24 Sept 1915
Subraya Acharya Vs Kesava Upadhaya
Madras High Court · AIR 1916 Mad 691 : 31 Ind. Cas. 206
High Courts24 Sept 1915
R.M.M.S.T. Vyravan Chetty alias Somasundaram Chetty Vs Srimath Daivasikamani Natesa Desikar
Madras High Court · (1916) ILR (Mad) 939 : (1916) 3 LW 24 : (1916) 30 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts24 Sept 1915
Thiruvannamalai Servai and Others Vs Varadarajulu Naidu and Others
Madras High Court · 31 Ind. Cas. 304
High Courts24 Sept 1915
Mohamad Ibrahim Sahib Vs Municipality of Anakapalli
Madras High Court · 30 Ind. Cas. 750
High Courts24 Sept 1915
A.P.R.S. Chinniah Chetty by Agent, Kalyasundaram Iyer Vs Tikkani Ramaswami Chetty and Another
Madras High Court · 31 Ind. Cas. 317
High Courts24 Sept 1915
Muthu Goundan Vs Anantha Goundan
Madras High Court · 31 Ind. Cas. 528 : (1915) 2 LW 1107
Limitation Act, 1963 — Section 26, 27
High Courts23 Sept 1915
Velayutham Pillai Vs Subbaroya Pillai and Others
Madras High Court · AIR 1916 Mad 139 : (1916) ILR (Mad) 879
High Courts23 Sept 1915
Govindasami Pillai Vs Ramasami Aiyar and Another
Madras High Court · AIR 1916 Mad 517 : 31 Ind. Cas. 604 : (1915) 2 LW 1186
Registration Act, 1908 — Section 17(4), 49
High Courts22 Sept 1915
Duja Bhandary and Others Vs Venku Bhandari and Others
Madras High Court · AIR 1916 Mad 825 : 31 Ind. Cas. 854
High Courts22 Sept 1915
Dharmaraja Iyer and Another Vs K.G. Sreenivasa Mudaliar and Others
Madras High Court · AIR 1916 Mad 694 : 31 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts22 Sept 1915
Alamelammall Vs P.N.K. Surayaprakasaroya Mudaliar
Madras High Court · 31 Ind. Cas. 491
Succession Act, 1925 — Section 187
High Courts22 Sept 1915
Ambalath Veettil Thekkethil Mossa Vs Valiyakath Pathumma and Another
Madras High Court · AIR 1916 Mad 707 : 30 Ind. Cas. 924
High Courts22 Sept 1915
Alamelammall Vs P.N.K. Suryaprakasaroya Mudaliar
Madras High Court · AIR 1916 Mad 512(2) : (1915) ILR (Mad) 988
Succession Act, 1925 — Section 187
High Courts22 Sept 1915
Dharmaraja Ayyar and Another Vs K.G. Srinivasa Mudaliar and Four Another
Madras High Court · (1916) ILR (Mad) 876 : (1915) 2 LW 1074
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts22 Sept 1915
Kolangorath Raman Nayar and Others Vs Kannoth alias Kandoth Vellarikka Kunhi Kolandan Musaliar and Another
Madras High Court · AIR 1916 Mad 652 : 31 Ind. Cas. 184 : (1915) 2 LW 941
Evidence Act, 1872 — Section 32(2)
High Courts22 Sept 1915
The Firm of K.E.P.T.V. Draviyam Pillai and Venkatachellam Pillai of Tuticorin Vs Cruz Fernandez and Another
Madras High Court · AIR 1916 Mad 569 : 31 Ind. Cas. 322