High Courts15 Sept 1915
Biridugadda Venkadu Vs Receiver of Nidadavole and Medur Estates
Madras High Court · AIR 1916 Mad 706(1) : 30 Ind. Cas. 832(1)
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 16 of 36
High Courts15 Sept 1915
Sree Rajah Vatsavaya Venkata Simhadri Jagapatiraju Bahadur Garu and Another and his Legal Representative Vs Sree Rajah Thyada Pusapati Rudra Sri Lakshmi Nrusimha Roopa Sadrusannamarad Dugaraju Dakshina Kavata Dugaraju Bahadur Garu and Others
Madras High Court · AIR 1916 Mad 980 : 31 Ind. Cas. 255 : (1915) 2 LW 1046
Contract Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 55
High Courts15 Sept 1915
Annamalai Chetty and Another Vs Poosari Suppia Thevan
Madras High Court · AIR 1916 Mad 584(2) : 31 Ind. Cas. 279 : (1915) 2 LW 1016
Registration Act, 1908 — Section 17(d)
High Courts14 Sept 1915
The Public Prosecutor Vs Ramarazu Venkatappayya
Madras High Court · AIR 1916 Mad 1037(2) : 30 Ind. Cas. 749
High Courts14 Sept 1915
Nallaya Koundar Vs P.N. Sadaya Koundar alias Appavu Koutndar
Madras High Court · AIR 1916 Mad 1142(1) : 32 Ind. Cas. 809
Madras Estates Land Act, 1908 — Section 38
High Courts14 Sept 1915
A. Subbanna and Others Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 981(1) : 31 Ind. Cas. 267
High Courts14 Sept 1915
Kalianji Singji Bhai, Sole Partner of the Firm of Raysee Amerchund Vs The Bank of Madras
Madras High Court · 31 Ind. Cas. 583 : (1916) 3 LW 13
Provincial Insolvency Act, 1920 — Section 16
High Courts14 Sept 1915
Chellappaswamy Vs K.P. Singaravelu Mudaliar and Others
Madras High Court · AIR 1916 Mad 1015(2) : 30 Ind. Cas. 721
High Courts14 Sept 1915
Sree Raja Sobhanadri Appa Row Bahadur Zamindar Garu Vs Govindaraju Seetaramiah and Others
Madras High Court · AIR 1916 Mad 706(2) : 31 Ind. Cas. 305 : (1915) 2 LW 1066
High Courts14 Sept 1915
Manavikraman alias Manjeri Karnamulpad Vs Nilambur Thacharakavil Manavikraman alias Thirumalpad
Madras High Court · AIR 1916 Mad 928(2) : 31 Ind. Cas. 579
Evidence Act, 1872 — Section 89
High Courts14 Sept 1915
Kalianji Singji Bhai (Sole Partner of the Firm of Raysee Amarchand) Vs The Bank of Madras
Madras High Court · AIR 1916 Mad 144 : (1916) ILR (Mad) 693
Provincial Insolvency Act, 1920 — Section 16
High Courts13 Sept 1915
Upadhayayulu Yegnanarayana Vs Kottalanka Makayya and Others
Madras High Court · AIR 1916 Mad 520 : 31 Ind. Cas. 478
High Courts13 Sept 1915
In Re: Muthumada Nadan
Madras High Court · AIR 1915 Mad 1214(2) : 31 Ind. Cas. 347
Penal Code, 1860 (IPC) — Section 300
High Courts13 Sept 1915
The Raja of Pithapuram through M. Subbarayadu Garu, Dewan and Authorised Agent Vs Jonnalagodda Venkatasubba Row
Madras High Court · AIR 1916 Mad 1092 : 31 Ind. Cas. 93
Madras Estates Land Act, 1908 — Section 52
High Courts10 Sept 1915
Subbiah Udayar Vs Srinivasa Udayar and Another
Madras High Court · 36 Ind. Cas. 268
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Sept 1915
Sulfalla Sahib Vs Vajihuddin Sahib and Others
Madras High Court · AIR 1915 Mad 1056 : 31 Ind. Cas. 281
High Courts10 Sept 1915
Kuppusami Reddi Vs Venkatalakshmi Ammal and Another
Madras High Court · AIR 1915 Mad 1221 : 31 Ind. Cas. 855
High Courts09 Sept 1915
J. Subbier Vs M. Abboy Naidu
Madras High Court · AIR 1916 Mad 268 : 31 Ind. Cas. 502 : (1915) 2 LW 1099
Civil Procedure Code, 1908 (CPC) — Section 115, 141
High Courts08 Sept 1915
Ramasamy Chetty Vs Karuppan Chetty and Others
Madras High Court · AIR 1916 Mad 133 : 31 Ind. Cas. 216
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Trusts Act, 1882 — Section 88
High Courts07 Sept 1915
Vythinatha Aiyar Vs Vaithilinga Mudaliar and Others
Madras High Court · AIR 1916 Mad 660 : 31 Ind. Cas. 206(1) : (1915) 2 LW 960
Civil Procedure Code, 1908 (CPC) — Section 98