High Courts31 Aug 1915
Nallagonda Pedda Chenna Reddi and Another Vs Asupallee Budda Reddy
Madras High Court · 31 Ind. Cas. 55 : (1915) 2 LW 912
Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 18 of 36
High Courts31 Aug 1915
Agustus Brothers Vs M.A. Fernandez
Madras High Court · AIR 1916 Mad 544(2) : 31 Ind. Cas. 59 : (1915) 2 LW 890
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, 43
High Courts31 Aug 1915
Viyapuri and Another Vs Sonamma Boi Ammani
Madras High Court · 31 Ind. Cas. 412 : (1915) 2 LW 1080
English Real Property Limitations Act, 1833 — Section 2, 3
High Courts31 Aug 1915
Bulusu Venkateswarudu and Others Vs Nimushakavi Bala Tripurasundari and Others
Madras High Court · AIR 1916 Mad 503 : 30 Ind. Cas. 769
High Courts31 Aug 1915
Palaniappa Chetti and Another Vs Chidumbaram Pillai and Another
Madras High Court · AIR 1916 Mad 745(1) : 30 Ind. Cas. 942
High Courts31 Aug 1915
Vyapuri and Another Vs Sonamma Boi Ammani
Madras High Court · AIR 1916 Mad 990(2) : (1916) ILR (Mad) 811
English Real Property Limitations Act, 1833 — Section 2, 3
High Courts30 Aug 1915
Mammu and Others Vs Muhammad Kutti and Others
Madras High Court · AIR 1916 Mad 1203(2) : 31 Ind. Cas. 385
High Courts27 Aug 1915
Karri Ramayya and Another Vs Villoori Jagannadham and Others
Madras High Court · AIR 1915 Mad 998 : 30 Ind. Cas. 889
High Courts27 Aug 1915
Madapaty Venkateswara Row Pantulugaru Vs Nandum Rajagopalam
Madras High Court · AIR 1916 Mad 708(2) : 30 Ind. Cas. 927
High Courts27 Aug 1915
Veerammal and Another Vs Kamu Ammal and Others
Madras High Court · AIR 1916 Mad 342(2) : 30 Ind. Cas. 815 : (1915) 2 LW 850
High Courts27 Aug 1915
G. Seshaiyangar Vs A.B. Venkatachalam Chettiar
Madras High Court · AIR 1916 Mad 1088 : 31 Ind. Cas. 15 : (1917) 5 LW 220
Provincial Insolvency Act, 1920 — Section 43
High Courts27 Aug 1915
Karri Ramayya and Others Vs Villoori Jagannadhan and Others
Madras High Court · (1916) ILR (Mad) 930 : (1915) 2 LW 874
Transfer of Property Act, 1882 — Section 43
High Courts27 Aug 1915
Thiruvengadaswami Iyengar Vs Veera Pillai and Others
Madras High Court · AIR 1916 Mad 1062(1) : 30 Ind. Cas. 778
High Courts26 Aug 1915
A.L.M.S.S. Chinnakarupan Chetty Vs M.V.M. Meyyappa Chetty
Madras High Court · AIR 1916 Mad 732(1) : 30 Ind. Cas. 753
High Courts26 Aug 1915
Parvathi Ammal Vs Govindasami Pillai
Madras High Court · AIR 1916 Mad 290(2) : (1916) ILR (Mad) 803 : 30 Ind. Cas. 827 : (1915) 2 LW 861
High Courts26 Aug 1915
In Re: K. Parameswara Nambudri
Madras High Court · AIR 1916 Mad 72 : 31 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(6)Penal Code, 1860 (IPC) — Section 192
High Courts26 Aug 1915
Veeraraghava Thathachariar and Others Vs Krishnaswami Thathachariar and Others
Madras High Court · AIR 1916 Mad 845 : 31 Ind. Cas. 269
High Courts26 Aug 1915
Thoppukattu Ramaya Gounden and Another, and Karuppa Mooppan Vs R. Sadagopachariar
Madras High Court · AIR 1916 Mad 1154 : 32 Ind. Cas. 759
High Courts26 Aug 1915
Methuku Sivaramayya Vs Munireddigari Chinna Muneappa and Others
Madras High Court · AIR 1916 Mad 1206 : 30 Ind. Cas. 812
High Courts26 Aug 1915
In Re: Subbaraya Chetti (Accused in Calendar Case No. 242 of 1915 on the File of R. Sarangapani, The Stationary Second-Class Magistrate of Palladam)
Madras High Court · (1916) ILR (Mad) 928
Criminal Procedure Code, 1898 (CrPC) — Section 167