High Courts26 Aug 1915
Govindasamy Raja Vs Kuppammal
Madras High Court · AIR 1916 Mad 1215 : 31 Ind. Cas. 77
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 19 of 36
High Courts25 Aug 1915
Mukkoosa Nair Veetil and Another Vs The Secretary of State for India in Council
Madras High Court · 34 Ind. Cas. 541
High Courts20 Aug 1915
Musammat Devupalli Ammanna window of Dalayya of Kathulapeta Vs Pediredla Narayanasami Naidu of Jagannadasupeta and Another
Madras High Court · AIR 1916 Mad 1049 : 30 Ind. Cas. 689
High Courts20 Aug 1915
Kumarappan Chettiar Vs Narayanan Chettiar and Others
Madras High Court · 35 Ind. Cas. 455
High Courts20 Aug 1915
Suppa Bhattar Vs Suppu Sokkaya Bhattar and Others
Madras High Court · AIR 1916 Mad 465 : 30 Ind. Cas. 962 : (1915) 2 LW 1005
High Courts20 Aug 1915
Kunhammad Kutti Vs Panchara Alleema and Another
Madras High Court · 33 Ind. Cas. 746 : (1916) 30 MLJ 203
High Courts20 Aug 1915
Y.S. Venkata Subbiah Chetty Vs A. Subba Naidu and Others
Madras High Court · 31 Ind. Cas. 152 : (1915) 2 LW 977
Transfer of Property Act, 1882 — Section 132
High Courts20 Aug 1915
Sri Rajah Inuganti Kasturamma Bahadur, Zamindarini Vs Chelikani Venkatasurayya Garu
Madras High Court · AIR 1916 Mad 65 : 30 Ind. Cas. 878 : (1915) 2 LW 920
High Courts20 Aug 1915
Ratna Pathan Vs Para Sundaram
Madras High Court · AIR 1916 Mad 547(2) : 30 Ind. Cas. 634 : (1915) 2 LW 803
High Courts19 Aug 1915
Varadaraja Mudali Vs Murugesam Pillai and Others
Madras High Court · AIR 1916 Mad 728(2) : (1916) ILR (Mad) 923 : 30 Ind. Cas. 707 : (1916) 30 MLJ 460
Transfer of Property Act, 1882 — Section 99
High Courts19 Aug 1915
In Re: S. Rangayya and Others
Madras High Court · (1916) ILR (Mad) 604
Criminal Procedure Code, 1898 (CrPC) — Section 345, 439
High Courts19 Aug 1915
Rukmani Ammal and Another Vs The Advocate-General of Madras and Others
Madras High Court · AIR 1916 Mad 924 : 31 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Aug 1915
N.V. Rama Chetty Vs A.L.A.R.R.M. Arunachalam Chettiar and Another
Madras High Court · (1916) ILR (Mad) 673
Madras Estates Land Act, 1908 — Section 151
High Courts18 Aug 1915
Navanna Vena Rama Chetty Vs A.L.A.R.R.M. Arunachalam Chettiar and Another
Madras High Court · 31 Ind. Cas. 98
Madras Estates Land Act, 1908 — Section 151
High Courts18 Aug 1915
Peesapati Sitaramanujachari and Another Vs Kanduri Vellamma
Madras High Court · AIR 1916 Mad 462 : 30 Ind. Cas. 822 : (1915) 2 LW 858
High Courts17 Aug 1915
Muddusami Siddappa and Kramadhati Soorappa and Others Vs Bhaskara Lakshmi Narasappa and Another
Madras High Court · AIR 1916 Mad 418 : 30 Ind. Cas. 853 : (1915) 2 LW 758
High Courts17 Aug 1915
T.S. Subba Aiyar Vs Su. Subba Aiyar and Another
Madras High Court · AIR 1916 Mad 770 : 31 Ind. Cas. 250
Civil Procedure Code, 1908 (CPC) — Section 158Limitation Act, 1877 — Article 11
High Courts17 Aug 1915
Elamarty Bangarayudu and Others Vs Mangipoody Perayya Sastry
Madras High Court · AIR 1916 Mad 747 : 30 Ind. Cas. 927(1) : (1915) 2 LW 1025
High Courts16 Aug 1915
Murugesa Mudali Vs Sama Goundan and Another
Madras High Court · AIR 1916 Mad 727 : 31 Ind. Cas. 102
Civil Procedure Code, 1908 (CPC) — Section 47