High Courts10 Aug 1915
Kiloth Chozhan Oydal Kurup and Others Vs Kirathwa Illath Narayanan Nambudri and Another
Madras High Court · AIR 1916 Mad 749 : 31 Ind. Cas. 220
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 21 of 36
High Courts10 Aug 1915
Krishnacharya Vs Anthakki and Others
Madras High Court · AIR 1916 Mad 939 : 31 Ind. Cas. 12
Madras Estates Land Act, 1908 — Section 12
High Courts09 Aug 1915
T.B.K. Viswanathaswami Naicker Vs Kamulammal and Others
Madras High Court · AIR 1916 Mad 39 : (1916) 30 MLJ 451
High Courts09 Aug 1915
S. Shunmugam Chetty Vs Subba Reddi and Others
Madras High Court · 31 Ind. Cas. 1
Specific Relief Act, 1877 — Section 27(c)
High Courts09 Aug 1915
Sankar Rangayya and Another Vs Sankar Ramayya and Another
Madras High Court · AIR 1916 Mad 483 : 31 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts06 Aug 1915
The Secretary of State for India in Council Vs Kannepalli Janakiramayya and Others
Madras High Court · AIR 1916 Mad 186 : 30 Ind. Cas. 609 : (1915) 2 LW 763
High Courts06 Aug 1915
Anantha Des Kachariar and Others Vs Viswanadha Mudaly and Others
Madras High Court · AIR 1916 Mad 442 : 30 Ind. Cas. 989
High Courts06 Aug 1915
In Re: K. Parameswaran Nambudri
Madras High Court · (1916) ILR (Mad) 677
Penal Code, 1860 (IPC) — Section 192
High Courts05 Aug 1915
Muthuswami Nadan and Another Vs A.A.K. Sankaralingam Chetty
Madras High Court · AIR 1916 Mad 235 : 30 Ind. Cas. 675 : (1915) 2 LW 823
High Courts05 Aug 1915
Samu Pathan Vs Chidambara Odayan
Madras High Court · AIR 1916 Mad 480 : 31 Ind. Cas. 179 : (1915) 2 LW 919
Transfer of Property Act, 1882 — Section 55
High Courts05 Aug 1915
Muthan alias Muthukrishna Mudali Vs Puniakoti Mudaliar and Others
Madras High Court · AIR 1916 Mad 1079 : 31 Ind. Cas. 18
High Courts05 Aug 1915
Muri Ga Chetty and Others Vs Rajaswamy and Others
Madras High Court · AIR 1916 Mad 130 : 30 Ind. Cas. 669
High Courts04 Aug 1915
Narayanaswamy Aiyar Vs D. Venkataramana Aiyar and Another
Madras High Court · (1916) ILR (Mad) 239 : 31 Ind. Cas. 326 : (1915) 2 LW 1037
Madras Estates Land Act, 1908 — Section 134, 213(2)
High Courts03 Aug 1915
N.R. Venkatachalam Chetty Vs The Chairman, Municipal Council
Madras High Court · 30 Ind. Cas. 450(1)
High Courts03 Aug 1915
Padma Krishna Chettiar alias Kristna Iyer Vs Nagamani Ammal
Madras High Court · 30 Ind. Cas. 574
High Courts03 Aug 1915
Dhupati Srinivasacharlu Vs A. Perindevamma and Others
Madras High Court · 33 Ind. Cas. 602
High Courts03 Aug 1915
Mailthi Hengsu and Another Vs Soma and Others
Madras High Court · AIR 1916 Mad 670(2) : 30 Ind. Cas. 484
High Courts03 Aug 1915
Bommareddi Polireddi Vs Bommareddi Bapireddi and Others
Madras High Court · 30 Ind. Cas. 639
High Courts03 Aug 1915
Dhupati Srinvasacharlu Vs A. Perindevamma and Others
Madras High Court · (1916) ILR (Mad) 725 : (1916) 30 MLJ 402
High Courts03 Aug 1915
Padma Krishna Chettiar alias Krishna Iyer Vs Nagamani Ammal
Madras High Court · AIR 1916 Mad 677 : (1916) ILR (Mad) 915
Negotiable Instruments Act, 1881 (NI) — Section 28