High Courts03 Aug 1915
Edward Charles Dawson Vs Matty Dawson
Madras High Court · AIR 1916 Mad 675(2) : 30 Ind. Cas. 565
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 22 of 36
High Courts03 Aug 1915
Sankaralinga Moopanar and Others Vs T.V. Subramania Pillai and Another T.V. Subramania Pillai and Another Vs Ramaswami Moopanar and Others
Madras High Court · AIR 1916 Mad 1050 : 31 Ind. Cas. 273
Madras Estates Land Act, 1908 — Section 145
High Courts02 Aug 1915
M. Narayanan Singh Vs Aiyasami Reddi and Others
Madras High Court · (1916) ILR (Mad) 602
Court Fees Act, 1870 — Article 17
High Courts02 Aug 1915
Hidayat Ali Khan Sahib and Others Vs Khadar Khan Saheb and Others
Madras High Court · AIR 1916 Mad 1097 : 30 Ind. Cas. 586
High Courts02 Aug 1915
M. Narayan Singh Vs Aiyasami Reddi and Others
Madras High Court · AIR 1916 Mad 858 : 31 Ind. Cas. 188
Suits Valuation Act, 1887 — Section 4
High Courts30 Jul 1915
In Re: Victor D. Souza
Madras High Court · AIR 1916 Mad 1155(1) : 30 Ind. Cas. 440
High Courts30 Jul 1915
O.M. Nagoor Meera Sahib Vs Sookulal Sowcar
Madras High Court · AIR 1916 Mad 871 : 30 Ind. Cas. 488 : (1915) 2 LW 719
High Courts30 Jul 1915
Lakshmi Amma Vs Venkappa Ullura
Madras High Court · AIR 1916 Mad 1167 : 33 Ind. Cas. 234
Contract Act, 1872 — Section 69
High Courts30 Jul 1915
Chemikkala Chinna Bali and Another Vs Emperor
Madras High Court · AIR 1916 Mad 1168(1) : 31 Ind. Cas. 176(1)
High Courts30 Jul 1915
In Re: Ramasamy Gounden
Madras High Court · AIR 1916 Mad 648 : 30 Ind. Cas. 434 : (1915) 2 LW 686
High Courts30 Jul 1915
Ullathil Kolathil Nethiri Menon Vs Mullapulli Gopalan Nair and Thirteen Ors.
Madras High Court · AIR 1916 Mad 692 : (1916) ILR (Mad) 597
Trusts Act, 1882 — Section 42
High Courts30 Jul 1915
Ullattil Kalathil Nethiri Menon Vs Mullapulli Gopalan Nair and Others
Madras High Court · 30 Ind. Cas. 713 : (1915) 2 LW 714
High Courts30 Jul 1915
In Re: Marutha Pillai
Madras High Court · AIR 1916 Mad 1226(1) : 30 Ind. Cas. 158
High Courts30 Jul 1915
In Re: Hawkins, General Manager, Indian Aluminium Company Ltd.
Madras High Court · 30 Ind. Cas. 444
High Courts29 Jul 1915
Marji Jeta Vs Honnavar Puthu Hari Pai and Another
Madras High Court · 31 Ind. Cas. 334
Sales of Goods Act, 1930 — Section 18
High Courts29 Jul 1915
Chilukuri Sitaramayya and Others and Chella Seshachalam and Another Vs Sri Rajah Venkata Rangayya Appa Rao Bahadur Zemindar Garu
Madras High Court · AIR 1916 Mad 1008(2) : 31 Ind. Cas. 871
High Courts29 Jul 1915
In Re: A. Shakoor Sait
Madras High Court · AIR 1916 Mad 654 : 30 Ind. Cas. 438(1)
High Courts28 Jul 1915Dismissed
G. Narayanaswami Nayudu, Receiver of Nidadavole and Medur Estates Vs N. Subramanyam
Madras High Court · (1915) 07 MAD CK 0037
Madras Estates Land Act, 1908 — Section 3(2)(d), 6
High Courts28 Jul 1915
M. Sadagopachariar Vs Rama Tirumala Chariar and Another
Madras High Court · AIR 1916 Mad 1101(2) : 31 Ind. Cas. 25
Civil Procedure Code, 1908 (CPC) — Section 10