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Madras High Court judgments, 1915

718 judgments · page 23 of 36

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High Courts28 Jul 1915

Rana Lana Vena Ravanna Mana Lakshumanan Chetty Vs Ravanna Mana Pana Mana Muna Muthiah Chetty and Others

Madras High Court · AIR 1916 Mad 429 : 30 Ind. Cas. 785 : (1915) 2 LW 755

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High Courts28 Jul 1915

Gade Lakshme Narasimham Pantulu and Others Vs Pillalamarri Jaganadha Row Pantulu and Others

Madras High Court · AIR 1916 Mad 645 : 30 Ind. Cas. 256

Civil Procedure Code, 1908 (CPC) — Section 52Provincial Insolvency Act, 1920 — Section 16(2)
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High Courts28 Jul 1915

Munguluri Sivaramayya Vs Singumahanti Bhujanga Rao and Another

Madras High Court · (1916) ILR (Mad) 593

Limitation Act, 1963 — Section 12(2), 29(1)(b), 5Provincial Insolvency Act, 1920 — Section 46(4)
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High Courts28 Jul 1915

Munjuluri Sivaramayya Vs Singumahanti Bujanga Rao and Another

Madras High Court · 30 Ind. Cas. 703

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High Courts27 Jul 1915

In Re: Muthurakka Thevan and Others

Madras High Court · 30 Ind. Cas. 435(1) : (1915) 2 LW 631

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High Courts27 Jul 1915Dismissed

Sree Rajah V.V.S. Jagapatiraju Bahadur Garu (Died) and Another Vs Sree Rajah T.P.R.S.L.R. Sadrusannama Arad Dugarazu and D.K.D.R. Bahadur Five Ors.

Madras High Court · (1915) 07 MAD CK 0038

Contract Act, 1872 — Section 70
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High Courts27 Jul 1915

Karri Peddi Reddy and Another, Dorya Mahalakshmi Gadu and Others, Karri Satyanarayana, Minor by Mother and Guardian, Ramanna and Satirazu Pattabhi Ramachandra Raju Vs Receiver of Nidadavole and Medur Estates

Madras High Court · AIR 1916 Mad 674(2) : 30 Ind. Cas. 529

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High Courts26 Jul 1915

In Re: Kotaigadu and Others

Madras High Court · 30 Ind. Cas. 439

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High Courts26 Jul 1915

Raja Damara Kumara Thimmayinim Bahadur Varu, Rajah of Kalahasti Vs Swarnam Kamakshamma and Others

Madras High Court · 31 Ind. Cas. 214

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts26 Jul 1915

The Secretary of State for India in Council Vs Sri Perarulala Ramanuja Jeer Swamigal

Madras High Court · AIR 1916 Mad 505 : 30 Ind. Cas. 605

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High Courts26 Jul 1915

Sri Rajah Kakarlapudi Ramachandra Raju Bahadur Garu and Others Vs Cheepurapalli Appayya and Others

Madras High Court · AIR 1916 Mad 943 : 30 Ind. Cas. 895 : (1915) 2 LW 916

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High Courts23 Jul 1915

Abdul Rahim Sahib Vs Kullappa Gownden

Madras High Court · AIR 1916 Mad 740(2) : 30 Ind. Cas. 845

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High Courts22 Jul 1915

In Re: Sengoda Goundan and Others

Madras High Court · AIR 1916 Mad 651 : 30 Ind. Cas. 438

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High Courts21 Jul 1915

P.C. Muthu Chettiar Vs Muthusami Pillai

Madras High Court · AIR 1916 Mad 1054(1) : 30 Ind. Cas. 486

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High Courts21 Jul 1915

In Re: Nalli Narasigadu and Others

Madras High Court · AIR 1916 Mad 1168 : 30 Ind. Cas. 135

Penal Code, 1860 (IPC) — Section 203
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High Courts21 Jul 1915

Tirumalai Tirupati Kovil Kandadai Appan Sriranga Chariar and Another Vs Tirumalai Tirupati Kovil Kandadai Appan Pranatharthihara Chariar and Others

Madras High Court · 30 Ind. Cas. 74 : (1915) 2 LW 632

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts20 Jul 1915

Muhammad Husain and Another Vs Muthu Chettiar

Madras High Court · AIR 1916 Mad 786(2) : 30 Ind. Cas. 280 : (1915) 2 LW 689

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
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High Courts20 Jul 1915

Venkataramnjulu Naidu and Another Vs Ramaswami Naidu

Madras High Court · 30 Ind. Cas. 353 : (1915) 2 LW 709

Civil Procedure Code, 1908 (CPC) — Section 115(a)
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High Courts19 Jul 1915

The South Indian Mills Co. Ltd. Vs Burn and Co. Ltd. and Others

Madras High Court · AIR 1916 Mad 1218 : 30 Ind. Cas. 386

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High Courts19 Jul 1915

Ramaswami Mudaliar Vs Muthuswami Ayyar

Madras High Court · AIR 1916 Mad 1121 : 30 Ind. Cas. 481

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