High Courts16 Aug 1915
Subgaravelu Pillai Vs Santhana Krishna Mudaliar
Madras High Court · 31 Ind. Cas. 9
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 20 of 36
High Courts15 Aug 1915
Sivasubramania Ayyar Vs Subramania Ayyar
Madras High Court · (1916) ILR (Mad) 997
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts12 Aug 1915
Sheik Ibrahim Rowther alias Chinnappa Rowther and Others Vs Muhamad Ibrahim Rowther and Others
Madras High Court · 30 Ind. Cas. 806
High Courts12 Aug 1915
Valiakath Puthiah Maliyakkal Mammi Kutti Haji Vs Thachar A. Manakkal Parameswaran Nambudri
Madras High Court · 35 Ind. Cas. 240 : (1916) 3 LW 601
High Courts12 Aug 1915
Machikandi Parkum Maramittath Tharuvil Mootha Chettiam Veettil Chakkra Kannan Vs Varayalankandi Kunhi Pokker and Others
Madras High Court · (1916) ILR (Mad) 317
High Courts12 Aug 1915
Machikandi Parkum Maramittath Tharuvil Mootha Chettiam Veettil Chakkara Kannan Vs Varayalankandi Kunhi Pokker and Others
Madras High Court · AIR 1916 Mad 391 : 30 Ind. Cas. 755
High Courts12 Aug 1915
Chundum Veettil Pazhaya Ottayil Muhamad alias Imbichi Vs Tharamel Cheram Veetil Ithiru Amma and Others
Madras High Court · AIR 1916 Mad 1168(2) : 30 Ind. Cas. 692
High Courts12 Aug 1915
Shaik Ibrahim Rowther alias Chinnappa Rowther and Others Vs Muhammad Ibrahim Rowther and Others
Madras High Court · AIR 1916 Mad 700 : (1916) ILR (Mad) 664
High Courts12 Aug 1915
In Re: Pichari Anthu and Another
Madras High Court · AIR 1916 Mad 1144(1) : 30 Ind. Cas. 446
High Courts12 Aug 1915
M.S.A. Pl. Palaniappa Chetty Vs T. Mr. Alagappa Chetty
Madras High Court · 30 Ind. Cas. 691
High Courts11 Aug 1915
Hussain Saib and Others Vs Hassan Saib and Others
Madras High Court · AIR 1916 Mad 165 : 31 Ind. Cas. 927 : (1915) 2 LW 1140
Contract Act, 1872 — Section 253(2)
High Courts11 Aug 1915
Muthuraman Chetty Vs Krishna Pillai and Another
Madras High Court · (1905) ILR (Mad) 72
Trusts Act, 1882 — Section 84
High Courts11 Aug 1915
Nathar Hussian Meera Levai Rowther and Another Vs The Deputy Collector of Usilampati
Madras High Court · AIR 1916 Mad 1146 : 31 Ind. Cas. 259
High Courts11 Aug 1915
Sukramania Mudali and Others Vs Kuppammal
Madras High Court · 31 Ind. Cas. 106
High Courts10 Aug 1915
Krishnan Kidavu (Meppat Parkum Anandravan) and Eleven Ors. Vs Raman alias Puthalathunnaval Shyled Kotakkat Panikkar and Others
Madras High Court · (1916) ILR (Mad) 918 : (1916) ILR (Mad) 916
High Courts10 Aug 1915
Appayya Shetty, Manager, Tile Factory Vs P.M. Mahammade Beari and Others
Madras High Court · 30 Ind. Cas. 596
High Courts10 Aug 1915
Hakeem Patte Muhamad Vs Sheikh Davood
Madras High Court · AIR 1916 Mad 841 : (1916) ILR (Mad) 1010 : 30 Ind. Cas. 569
High Courts10 Aug 1915
Krishnaswami Pillai Vs Mookayi Ammal and Others
Madras High Court · AIR 1916 Mad 148(1) : 31 Ind. Cas. 35
High Courts10 Aug 1915
Shrinivasa Raya Vs Ramappa Hebbara and Another
Madras High Court · AIR 1916 Mad 709(2) : 30 Ind. Cas. 991 : (1915) 2 LW 751
High Courts10 Aug 1915
Appayya Shetty Vs B.P.M. Mahammad Beari and Others
Madras High Court · AIR 1916 Mad 680 : (1916) ILR (Mad) 834
Contract Act, 1872 — Section 74