High Courts02 Nov 1915
M. Somasundaram Chetty and Co. Vs P. Rangasami Iyangar and Another
Madras High Court · 31 Ind. Cas. 816
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 9 of 36
High Courts02 Nov 1915
V. Sami Sah Vs J. Parthasarathy Chetty
Madras High Court · AIR 1916 Mad 862 : 31 Ind. Cas. 739
High Courts02 Nov 1915
The Secretary of State for India Vs Komaragiri Janardhana Rao, Chamarthi Venkata Hanumantha Rao and Nanduri Bhimaraju
Madras High Court · 32 Ind. Cas. 207
High Courts02 Nov 1915
Manjappa Ajri and Another Vs Marudevi Hengsu and Others
Madras High Court · 32 Ind. Cas. 165 : (1916) 30 MLJ 204
High Courts02 Nov 1915
K. Seshagiri Rao and Others Vs Tanguturi Jagannadham alias Hanumantha Rao
Madras High Court · (1916) ILR (Mad) 1031
Limitation Act, 1963 — Article 12
High Courts02 Nov 1915
Pandiri Veeranna Vs Mandavilli Subba Row and Others
Madras High Court · (1916) 31 MLJ 257
Limitation Act, 1963 — Article 29
High Courts02 Nov 1915
Raja Parthasaradhi Appa Rao Savai Aswa Rao Bahadur, Zamindar of Sanivarappet and Others Vs Raja Bommadevara Satyanarayana Varaprasadha Rao Naidu Bahadur Zamindar of South Vallur, Minor by the Manager Under the Court of Wards
Madras High Court · (1916) ILR (Mad) 944
Madras Estates Land Act, 1908 — Section 6(6)
High Courts02 Nov 1915
Sri Sringeri Mutt Sri Jagathguru Chandra Sekhara Bharathi Swamigal, by Agent, Subramania Joshier Vs Komarasami Goundan and Others
Madras High Court · 32 Ind. Cas. 320
High Courts02 Nov 1915
Secretary of State for India in Council Vs Komaragiri Janardhana Rao, Chamarthi Venkata Hanumantha Rao and Nanduri Bhimaraju
Madras High Court · (1916) 30 MLJ 456
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts02 Nov 1915
Manjappa Ajri and Another Vs Marudevi Hengsu and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 12
High Courts02 Nov 1915
Pandiri Veeramma Vs Mandavili Subba Rao and Others
Madras High Court · 35 Ind. Cas. 98
High Courts02 Nov 1915
Kota China Mellayya Vs Kannekanti Veeriah and Others
Madras High Court · AIR 1916 Mad 795(1) : 31 Ind. Cas. 671 : (1916) 3 LW 551
Specific Relief Act, 1877 — Section 31
High Courts02 Nov 1915
K. Seshagiri Rao and Others Vs Tangaturi Jagannadham alias Hanumantha Row
Madras High Court · 32 Ind. Cas. 391
High Courts02 Nov 1915
Raja Parthasaradhi Appa Rao Savai Aswa Rao Bahadur, Zamindar of Sanivarappet and Others Vs Raja Bommadevara Satyanarayana Vara Prasada Rao Naidu Bahadur, Zamindar of South Valluru
Madras High Court · 34 Ind. Cas. 444
Madras Estates Land Act, 1908 — Section 6(6)
High Courts01 Nov 1915
Ranga Aiyangar and Others Vs Narayan Chariar alias Chakravarthi Vijiyaraghavachariar and Others
Madras High Court · AIR 1916 Mad 887(3) : (1916) ILR (Mad) 896 : (1916) 30 MLJ 13
Transfer of Property Act, 1882 — Section 86, 88
High Courts01 Nov 1915
Vudathu Kamalanabhan and Another Vs Vudathu Sattirazu and Others
Madras High Court · 32 Ind. Cas. 99
High Courts01 Nov 1915
Ranga Ayyangar and Others Vs Narayana Chariar alias Chakravarthi Vijaya Raghava Chariar and Others
Madras High Court · (1916) ILR (Mad) 896
Transfer of Property Act, 1882 — Section 86, 88
High Courts01 Nov 1915
Ranga Aiyangar and Others Vs Narayana Chariar alias Chakravarti Vijayaraghava Chariar and Others
Madras High Court · 32 Ind. Cas. 30
High Courts29 Oct 1915
K. Ramaswami Naicker Vs A. Seenimakayya Veluchami Naicker
Madras High Court · 32 Ind. Cas. 594
Madras Estates Land Act, 1908 — Section 55
High Courts29 Oct 1915
Kalianna Mudali Vs The Secretary of State for India in Council by the Collector of Salem
Madras High Court · AIR 1916 Mad 930(2) : 31 Ind. Cas. 982
Easements Act, 1882 — Section 47