High Courts15 Dec 1994
Sellamuthu Vs State of Tamil Nadu
Madras High Court · (1995) CriLJ 2143
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Penal Code, 1860 (IPC) — Section 300, 302, 323
COURT ARCHIVE
Madras High Court judgments, 1994
1,125 judgments · page 3 of 57
High Courts15 Dec 1994
TVS Employees' Federation and others Vs TVS and Sons Ltd. and another
Madras High Court · (1996) 87 CompCas 37
Cinematograph Act, 1952 — Section 2, 5B, 6, 8COMPANIES ACT, 1956 — Section 397Constitution of India, 1950 — Article 19, 21
High Courts15 Dec 1994
Commissioner of Income Tax Vs Chapparai Transport (P.) Ltd.
Madras High Court · (1995) 215 ITR 709
Income Tax Act, 1961 — Section 32(2), 79
High Courts15 Dec 1994
Pauline Ratchaganathan and Others Vs Land Acquisition Officer and Sub-Collector and Others
Madras High Court · (1995) 1 MLJ 535
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 5A
High Courts15 Dec 1994Dismissed
P.K.P.N. Spinning Mills (P) Ltd. Vs The Union of India (UOI) and The Assistant Director, Ministry of Textiles
Madras High Court · (1994) 12 MAD CK 0006
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3General Clauses Act, 1897 — Section 24, 6
High Courts14 Dec 1994
Medopharm Vs Collector of Central Excise, Madras
Madras High Court · (1995) 77 ELT 517
Constitution of India, 1950 — Article 226
High Courts14 Dec 1994
State of Tamil Nadu Vs Kiran India Traders
Madras High Court · (1994) 12 MAD CK 0050
Tamil Nadu General Sales Tax Act, 1959 — Section 22
High Courts14 Dec 1994
R.K.K.R. Steels Ltd. Vs Central Board of Excise and Customs
Madras High Court · (1995) 76 ELT 576
Central Excises and Salt Act, 1944 — Section 11A, 2, 33, 35Constitution of India, 1950 — Article 226
High Courts14 Dec 1994
Medopharam Vs Superintendent of Central Excise, Madras
Madras High Court · (1995) 77 ELT 524
Central Excises and Salt Act, 1944 — Section 35A, 36, 36(1)
High Courts14 Dec 1994
Tamizharasi and another Vs Assistant Director, Narcotic Control Bureau
Madras High Court · (1995) 1 ALT(Cri) 562 : (1996) CriLJ 208 : (1995) 1 LW(Cri) 22
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 309, 436Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 29, 36, 36(1)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20, 20(4), 20(4), 20(7), 20(8)
High Courts14 Dec 1994
Superintendent of Police, C.B.I. Vs The Addl. Superintendent, Special Sub-Jail and V. Sriharan @ Murugan
Madras High Court · (1995) 1 CTC 13 : (1995) 1 LW(Cri) 339
Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 14(5)
High Courts14 Dec 1994
Tirunelveli Diocesan Trust Association Vs Government of Tamil Nadu and Others
Madras High Court · (1995) 1 MLJ 461
Land Acquisition Act, 1894 — Section 4(1)
High Courts13 Dec 1994
Sivarama Sethu Pillai, Trustee, Silugal Chatram Vs Rowdri and Others
Madras High Court · (1995) 1 MLJ 487
High Courts13 Dec 1994
State of Tamil Nadu Vs Asmaco
Madras High Court · (1994) 12 MAD CK 0049
Tamil Nadu General Sales Tax Act, 1959 — Section 3(2)
High Courts12 Dec 1994
The Special Tahsildar, Land Acquisition Vs G. Rajendra Bose
Madras High Court · (1995) 1 MLJ 413
Land Acquisition Act, 1894 — Section 11, 17(1), 18, 23, 24
High Courts12 Dec 1994Dismissed
The Special Tahsildar, Land Acquisition, Master Plan Complex, Virudhunagar Vs G. Rajendra Bose
Madras High Court · (1995) 1 MLJ 413
Land Acquisition Act, 1894 — Section 11, 17(1), 18, 23, 24
High Courts12 Dec 1994
Subbanna Gounder and Another Vs Mohan Raj represented by next friend mother Kaliammal and Others
Madras High Court · (1995) 2 MLJ 73
Hindu Succession Act, 1956 — Section 6Transfer of Property Act, 1882 — Section 19
High Courts12 Dec 1994
The Union of India (UOI) and Others Vs K. Sambandan
Madras High Court · (1995) 2 MLJ 223
High Courts12 Dec 1994
T. Singaravelu Vs State of Tamil Nadu
Madras High Court · (1994) 12 MAD CK 0051
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts12 Dec 1994
A.S. Chinnaswami Vs State of Tamil Nadu
Madras High Court · (1994) 12 MAD CK 0046