High Courts01 Dec 1994
G. Nagappan Vs Kalaiselvam
Madras High Court · (1994) 12 MAD CK 0009
Succession Act, 1925 — Section 263
COURT ARCHIVE
Madras High Court judgments, 1994
1,125 judgments · page 5 of 57
High Courts01 Dec 1994
T. Edwin Selvaraj Vs The Inspector of Police, Central Crime Branch II
Madras High Court · (1995) 1 LW(Cri) 170
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 302
High Courts30 Nov 1994
Commissioner of Income Tax Vs Bimetal Bearings Ltd.
Madras High Court · (1995) 215 ITR 675
Income Tax Act, 1961 — Section 37(1)
High Courts30 Nov 1994
D. Rajakumar Vs G. Rajkumar and Others
Madras High Court · (1994) 11 MAD CK 0125
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts30 Nov 1994
Ramasami Vs Rukmani and another
Madras High Court · (1995) 1 LW(Cri) 177
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Nov 1994
V. Selladurai, Prop. Laxmi Enterprise Vs Sridhar
Madras High Court · (1995) 2 ALT(Cri) 323 : (1996) CriLJ 659
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420
High Courts30 Nov 1994
T. Chitra Vs Tax Recovery Officer
Madras High Court · (1994) 11 MAD CK 0053
Income Tax Act, 1961 — Rule 11
High Courts30 Nov 1994
M/s. Fraser and Ross Vs P.S. Swaminathan P.S. Swaminathan Vs M/s. Fraser and Ross and 11 others
Madras High Court · (1994) 11 MAD CK 0012
Partnership Act, 1932 — Section 16, 50, 53
High Courts30 Nov 1994
U. Venkateswara Rao and another Vs Dr. U. Rama Rao
Madras High Court · (1994) 11 MAD CK 0010
High Courts29 Nov 1994Dismissed
Prabhavathi Jain and 4 others Vs The Government of Tamilnadu and Others
Madras High Court · (1994) 11 MAD CK 0121
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 23
High Courts29 Nov 1994
S. Seethalakshmi Vs B. Murugesan
Madras High Court · (1995) 1 MLJ 350
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(4)
High Courts29 Nov 1994
The Director, Combat Vehicles and Research Establishment Vs The Deputy Commissioner of Labour II and Another
Madras High Court · (1995) 2 ACC 182 : (1995) 1 MLJ 182
Workmens Compensation Act, 1923 — Section 3(1)
High Courts29 Nov 1994
Uma Rani Vs Hindustan Petroleum Corporation Limited
Madras High Court · (1995) 1 MLJ 428
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts29 Nov 1994
M.N.K. and Co. Vs State of Tamil Nadu
Madras High Court · (1994) 11 MAD CK 0086
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts29 Nov 1994
Director General, Combat Vehicles and Research Establishment, Avadi Vs Deputy Commissioner of Labour II Madras and Another
Madras High Court · (1995) ACJ 922 : (1995) 71 FLR 809 : (1995) 1 LW 257
Employees Compensation Act, 1923 — Section 3
High Courts29 Nov 1994
S. Kannan Vs Collector of Customs, Madras
Madras High Court · (1995) 76 ELT 539 : (1995) 2 MLJ 148
Customs Act, 1962 — Section 110, 113, 114, 122, 124
High Courts29 Nov 1994Allowed
A. Arul Latha Gold rep. by father and natural guardian K. Ayyappan Vs The Government of Tamil Nadu and Others
Madras High Court · (1995) 1 CTC 5 : (1994) 2 LW 686
Constitution of India, 1950 — Article 226
High Courts29 Nov 1994Dismissed
Prabhavathi Jain and Others Vs The Government of Tamil nadu and Others
Madras High Court · (1994) 11 MAD CK 0023
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 23Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 10(1), 11(1), 11(3), 23, 43
High Courts29 Nov 1994
A. Arul Latha Gold represented by father and natural guardian, K. Ayyappan Vs The Government of Tamil Nadu and Others
Madras High Court · (1995) 1 MLJ 456