High Courts24 Nov 1994
State of Tamil Nadu Vs Srinivasan and Co.
Madras High Court · (1994) 11 MAD CK 0089
Tamil Nadu General Sales Tax Act, 1959 — Section 36, 36(3), 36(6), 36(8), 38
COURT ARCHIVE
Madras High Court judgments, 1994
1,125 judgments · page 7 of 57
High Courts24 Nov 1994
State of Tamil Nadu Vs National Fastners (P) Ltd.
Madras High Court · (1994) 11 MAD CK 0088
High Courts24 Nov 1994
South India Viscose Ltd. Vs CEGAT
Madras High Court · (1995) 77 ELT 280
Central Excise Rules, 1944 — Rule 57A, 57F(2), 57G
High Courts24 Nov 1994
Commissioner of Income Tax Vs Smt. P. Dhanalakshmi and others
Madras High Court · (1995) 215 ITR 662
Income Tax Act, 1961 — Section 168, 26, 28Wealth Tax Act, 1957 — Section 19A
High Courts24 Nov 1994
Deputy Commissioner of Commercial Taxes, Trichy Division, Trichy Vs V.R. Kuppusamy Gounder and Sons
Madras High Court · (1994) 11 MAD CK 0058
Tamil Nadu General Sales Tax Act, 1959 — Section 10, 16, 16(1), 16(2)
High Courts24 Nov 1994
Jayaradha Vs A.N. Mahalingam
Madras High Court · (1994) 2 LW 690 : (1995) 1 MLJ 138
Hindu Marriage Act, 1955 — Section 12(1)(c)
High Courts24 Nov 1994Dismissed
Panchachara Mudaliar and Others Vs Kandaswami Achari and Another
Madras High Court · (1995) 1 CTC 174
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 58
High Courts24 Nov 1994Partly Allowed
Murugan Talkies Vs Union of India (UOI) and Another
Madras High Court · (1995) 2 LLJ 1129 : (1995) WritLR 6
Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981 — Section 24, 25Constitution of India, 1950 — Article 14Payment of Gratuity Act, 1972 — Section 1(3), 14
High Courts24 Nov 1994
Amrutanjan Limited Vs State of Tamil Nadu
Madras High Court · (1994) 11 MAD CK 0041
Tamil Nadu General Sales Tax Act, 1959 — Section 22, 22(1), 22(2)
High Courts24 Nov 1994
State of Tamil Nadu Vs Amrutanjan Ltd.
Madras High Court · (1994) 11 MAD CK 0036
Central Sales Tax Act, 1956 — Section 10, 10A, 10A(1)
High Courts24 Nov 1994Allowed
The Institute of Chartered Accountants of India Vs P. Baskaran
Madras High Court · (1994) 11 MAD CK 0008
Chartered Accountants Regulations, 1988 — Regulation 113, 134(9)Constitution of India, 1950 — Article 226, 329
High Courts24 Nov 1994
Ponnaiyan Vs Munian (died) and Others
Madras High Court · (1995) 1 LW 680 : (1995) 2 MLJ 294
High Courts24 Nov 1994Dismissed
Sakthi @ Sakthivel Vs State of Tamil Nadu and another
Madras High Court · (1994) 11 MAD CK 0002
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 397
High Courts23 Nov 1994Dismissed
David C. Arumainayagam Vs Geetha C. Arumainayagam
Madras High Court · (1995) 1 DMC 418 : (1995) 1 LW 53
Christian Marriage Act, 1872 — Section 2Civil Procedure Code, 1908 (CPC) — Section 13Divorce Act, 1869 — Section 10, 2, 39
High Courts22 Nov 1994
Smt. Gunabhusaniammal Vs G. Narasimhan
Madras High Court · (1994) 11 MAD CK 0124
High Courts22 Nov 1994
Usha Devi Vs S. Kolandasamy and Another
Madras High Court · (1995) 1 MLJ 501
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts22 Nov 1994
Dr. S. Illangovan Vs A. Kaliyan
Madras High Court · (1995) 1 MLJ 291
Guardians and Wards Act, 1890 — Section 25
High Courts22 Nov 1994
Ramasamy Konar Vs Kolanji Ammal
Madras High Court · (1995) 1 MLJ 199
Civil Procedure Code, 1908 (CPC) — Section 96(4)
High Courts22 Nov 1994
Ruchi Food Products Vs Commercial Tax Officer, Mylapore Assessment Circle, Madras
Madras High Court · (1994) 11 MAD CK 0059
Tamil Nadu General Sales Tax Act, 1959 — Item 103(I)
High Courts22 Nov 1994
Commissioner of Income Tax Vs Ronald William Trikard and others
Madras High Court · (1995) 215 ITR 638
Income Tax Act, 1961 — Section 2(25A), 293A, 4, 5, 5(2)Territorial Waters, Continental Shelf, Exclusive Economic Zone and other Maritime Zones Act, 1976 — Section 3, 6, 6(6), 7, 7(7)