High Courts28 Nov 1994
Tata Engineering and Locomotive Company Limited and Another Vs Vasanthi alias Anantha Lakshmi and Others
Madras High Court · (1995) 1 MLJ 388
COURT ARCHIVE
Madras High Court judgments, 1994
1,125 judgments · page 6 of 57
High Courts28 Nov 1994
Anna Transport Corporation Ltd. Vs K. Ramachandra Naidu
Madras High Court · (1994) 11 MAD CK 0116
Motor Vehicles Act, 1939 — Section 57(3), 68B, 68C, 68D, 68F(1D)
High Courts28 Nov 1994
East West Freight Carriers (P) Limited Vs The Collector of Customs
Madras High Court · (1995) 1 MLJ 179
Customs House Agents Licensing Regulations, 1984 — Regulation 21(2)
High Courts28 Nov 1994Dismissed
Tata Engineering and Locomotive Co. Ltd. and Another Vs Vasanthi alias Anantha Lakshmi and Others
Madras High Court · (1995) ACJ 1075 : (1995) 2 LLJ 233
Motor Vehicles Act, 1939 — Section 110A
High Courts28 Nov 1994
Malaya Gounder and Others Vs Palanisamy and Others
Madras High Court · (1995) 1 MLJ 626
High Courts28 Nov 1994Dismissed
Anna Transport Corporation Ltd., Salem Vs K. Ramachandra Naidu
Madras High Court · (1994) 11 MAD CK 0016
Motor Vehicles Act, 1988 — Section 57(3)
High Courts28 Nov 1994
Mrs. Manonmani Muthusamy Vs The Sub-Registrar, Anna Nagar, Madras-40
Madras High Court · (1994) 11 MAD CK 0014
Constitution of India, 1950 — Article 226
High Courts28 Nov 1994Dismissed
Mrs. Manonmani Muthusamy Vs The Sub-Registrar
Madras High Court · (1994) 11 MAD CK 0007
Constitution of India, 1950 — Article 226
High Courts25 Nov 1994Dismissed
R. Francis Vs Customs, Excise and Gold (control) appellate Tribunal and Another
Madras High Court · (1996) 53 ECC 34
Central Excises and Salt Act, 1944 — Section 35F
High Courts25 Nov 1994
P. Palaniappan Vs The Co-operative Land Development Bank Limited D.B.L. (N)
Madras High Court · (1995) 2 MLJ 108
Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 1994Dismissed
Ramalingam @ Ramaswami and another Vs Shanmugaswami and 6 others
Madras High Court · (1994) 11 MAD CK 0082
General Clauses Act, 1897 — Section 13Limitation Act, 1963 — Section 12
High Courts25 Nov 1994
Revenue Divisional Officer Vs P.M.A.N. Nagarathnam
Madras High Court · (1995) 1 MLJ 348
Stamp Act, 1899 — Section 47A(1)
High Courts25 Nov 1994Allowed
P. Palaniappan Vs The Co-operative Land Development Bank Limited
Madras High Court · (1995) 1 CTC 326 : (1995) 2 LW 247 : (1995) 2 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 227Madras Revenue Recovery Act, 1864 — Section 14(A)
High Courts25 Nov 1994
N. Krishnaswamy Reddiar and Others Vs Manickavasagam
Madras High Court · (1995) 1 MLJ 381
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Nov 1994Dismissed
M. Neelakantadas Vs M. Gopinathan
Madras High Court · (1994) 11 MAD CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 107, 203Penal Code, 1860 (IPC) — Section 182
High Courts24 Nov 1994
Commissioner of Wealth-tax Vs V.O. Ramalingam
Madras High Court · (1994) 11 MAD CK 0130
Wealth Tax Act, 1957 — Section 27(1), 5(1)
High Courts24 Nov 1994
Sun Theatre Vs The State of Tamil Nadu and Another
Madras High Court · (1995) 1 MLJ 364
Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts24 Nov 1994
Abdul Salam Vs Hameed Joharan and Others
Madras High Court · (1995) 1 MLJ 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11