COURT ARCHIVE

Madras High Court judgments, 1994

1,125 judgments · page 57 of 57

High Courts04 Jan 1994

Dhandayutham Vs The State

Madras High Court · (1994) CriLJ 1587

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 235, 309, 313, 354, 366Penal Code, 1860 (IPC) — Section 109, 300, 302, 307, 324

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High Courts04 Jan 1994

A. Dharmarajan Vs Collector of Kamarajar and others

Madras High Court · (1994) CriLJ 2960

Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 17A

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High Courts04 Jan 1994

Probha Lohia Vs Collector of Customs, Madras

Madras High Court · (1994) 70 ELT 559

Customs Act, 1962 — Section 108, 111, 113, 2(39), 25

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High Courts04 Jan 1994

Ramasamy Vs Puviarasan represented by his mother and next friend Rathinam

Madras High Court · (1994) 2 LW 144 : (1994) 2 MLJ 95

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High Courts03 Jan 1994

D. Sampath Vs Regional Transport Authority

Madras High Court · (1994) 2 MLJ 32

Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1939 — Section 64B

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