High Courts14 Feb 1918
Subbaraya Goundan and Others Vs Muthayammal and Others
Madras High Court · (1918) 35 MLJ 684
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 18 of 20
High Courts13 Feb 1918
Muthuvelu Mudaliar Vs Vythilinga Mudaliar and Others
Madras High Court · (1919) ILR (Mad) 407 : 50 Ind. Cas. 205 : (1919) 19 LW 365 : (1919) 36 MLJ 385
Transfer of Property Act, 1882 — Section 58
High Courts12 Feb 1918
Vathiar Venkatachariar Vs P. Ponappa Ayyengar and Others
Madras High Court · 45 Ind. Cas. 959 : (1918) 7 LW 614
High Courts12 Feb 1918
Kizhekke Manjambrath Avulla Vs C.K.P. Kanna Kurup and Others
Madras High Court · 47 Ind. Cas. 595 : (1918) 8 LW 152
High Courts12 Feb 1918
Murajalli Munia Goundan Vs Ramasami Chetti and Others
Madras High Court · AIR 1918 Mad 19 : (1918) ILR (Mad) 650 : 45 Ind. Cas. 867 : (1918) 8 LW 28 : (1918) 34 MLJ 528
Transfer of Property Act, 1882 — Section 95
High Courts05 Feb 1918
R. Rajachari Vs Thirumugoor Devastanam and Vengu Naidu
Madras High Court · 45 Ind. Cas. 71
High Courts05 Feb 1918
R. Rajachari Vs Tirumugoor Devastanam
Madras High Court · (1918) 7 LW 568 : (1918) 34 MLJ 419
Madras Estates Land Act, 1908 — Section 8(2)
High Courts05 Feb 1918
Bobba Padmanabhudu and Another Vs Bobba Buchamma
Madras High Court · 47 Ind. Cas. 702 : (1918) 8 LW 335 : (1918) 35 MLJ 144
Specific Relief Act, 1877 — Section 42
High Courts05 Feb 1918Allowed
B. Rajachari Vs Tirumugoor Devastanam
Madras High Court · (1918) 02 MAD CK 0003
Madras Estates Land Act, 1908 — Section 8(2)
High Courts05 Feb 1918
S.R.M.M.C.T. Muthiah Chetty and Others Vs A.L.V.R. Alagappa Chetty and Others
Madras High Court · 47 Ind. Cas. 296
High Courts01 Feb 1918
Vythinathien Vs Padmanabha Pattar and Others
Madras High Court · 45 Ind. Cas. 659
High Courts01 Feb 1918
S.T.N. Raman Chetty and Another and R.M.M.L. Lakshmanan Chetty Vs K.G. Pasupathi Iyer and Others
Madras High Court · 49 Ind. Cas. 41
High Courts01 Feb 1918
P. Narayanan Nair and Others Vs A.P.M. Cheria Kathiri Kutty
Madras High Court · (1918) ILR (Mad) 721
Court Fees Act, 1870 — Section 7(vi)Tamil Nadu Civil Courts Act, 1873 — Section 14
High Courts01 Feb 1918
P. Narayan Nair and Others Vs A.P.M. Cheria Kathiri Kutty
Madras High Court · 45 Ind. Cas. 89 : (1918) 34 MLJ 397
Suits Valuation Act, 1887 — Section 3(1)Tamil Nadu Civil Courts Act, 1873 — Section 14
High Courts31 Jan 1918
Hajee Ismail Sait and Sons Vs Wilson and Co.
Madras High Court · 45 Ind. Cas. 942
High Courts30 Jan 1918
Kannusami Pillai and Another Vs Jagathambal
Madras High Court · (1918) ILR (Mad) 701 : (1918) 8 LW 145 : (1918) 35 MLJ 27
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jan 1918
Kaveramma Vs Vishnu Kunkullayya and Others
Madras High Court · 46 Ind. Cas. 263
High Courts30 Jan 1918
Sankaralinga Mudaliar and Others Vs Kuthalinga Mudaliar (Dead) and Others
Madras High Court · 52 Ind. Cas. 637
High Courts29 Jan 1918
A.K.T.K.M. Sankaran Nambudripad Vs S.N. Ramaswami Aiyar and Others
Madras High Court · (1918) 8 LW 12 : (1918) 34 MLJ 446
Land Improvement Loans Act, 1883 — Section 7(1)(c)
High Courts29 Jan 1918
C. Rama Aiyangar Vs Anga Gurusami Chetti and Others
Madras High Court · (1918) 8 LW 109 : (1918) 35 MLJ 129
Transfer of Property Act, 1882 — Section 111