High Courts08 Mar 1918
Challagundla Varamma and Others Vs Madala Gopaladasayya and Another
Madras High Court · 46 Ind. Cas. 202 : (1918) 8 LW 62 : (1918) 35 MLJ 57
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 16 of 20
High Courts08 Mar 1918
Subbu Reddi Vs Ponnambala Reddi and Others
Madras High Court · 49 Ind. Cas. 359
High Courts08 Mar 1918
Sunkara Ratha Doss Vs Epari Kopils and Others
Madras High Court · 46 Ind. Cas. 191
High Courts07 Mar 1918
Balasundara Pandiam Pillai Vs Authimulam Chettiar
Madras High Court · 47 Ind. Cas. 505
High Courts06 Mar 1918
The Rajah of Bobbili Vs Akkella Suryanarayana Rao Garu and Others
Madras High Court · 51 Ind. Cas. 805
High Courts04 Mar 1918
Pazhavathil Mavilaputhia Veetil Chindan Nambiar Vs Kunhi Raman Nambiar and Others
Madras High Court · 45 Ind. Cas. 26 : (1918) 7 LW 543 : (1918) 34 MLJ 400
High Courts04 Mar 1918
Chindan Nambiar Vs Kunhi Raman Nambiar and Twenty-Nine Ors.
Madras High Court · (1918) 03 MAD CK 0003
High Courts01 Mar 1918
Lingappaya and Another Vs Shankaranarayana Bhatta and Another
Madras High Court · (1918) 35 MLJ 625
Civil Procedure Code, 1908 (CPC) — Section 13(5)
High Courts27 Feb 1918
Sukkulal Sowcar Vs A.V. Tirumala Row Sahib
Madras High Court · 51 Ind. Cas. 295
High Courts26 Feb 1918
Maistry Rajabhai Narain of Cutch Vs Haji Karim Mahomed of Bombay through his recognized Agent, Hussan Iyood Sait
Madras High Court · 47 Ind. Cas. 708
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Feb 1918
In Re: Annasami Nadavan and Others
Madras High Court · 45 Ind. Cas. 527 : (1918) 7 LW 571
High Courts26 Feb 1918
Maistry Rajabhai Narain of Cutch Vs Haji Karim Mamood of Bombay through his recognised agent Hussan Iyood Sait
Madras High Court · (1918) 35 MLJ 189
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Feb 1918
Kodi Sankara Bhatta Vs Moidin and Others
Madras High Court · (1918) 8 LW 100 : (1918) 35 MLJ 120
Transfer of Property Act, 1882 — Section 43
High Courts25 Feb 1918
Krishna Ayyar and Another, Palani Goundan and Others and Ammasai Goundan Vs Emperor
Madras High Court · 49 Ind. Cas. 337 : (1918) 8 LW 225
High Courts22 Feb 1918
The Madras and Southern Mahratta Railway Company Ltd. Vs Haridoss Banmali Doss
Madras High Court · (1918) ILR (Mad) 871 : (1918) 35 MLJ 35
Railways Act, 1890 — Section 77
High Courts22 Feb 1918
The Madras and Southern Mahratta Railway Company Limited Vs Haridoss Banmalidoss
Madras High Court · (1918) ILR (Mad) 871 : (1918) 8 LW 340
Railways Act, 1890 — Section 77
High Courts22 Feb 1918
Krishna Iyer Represented by his Authorised Agent V. Krishna Iyer Vs Swaminatha Iyer and Others
Madras High Court · 47 Ind. Cas. 723 : (1918) 8 LW 140
Transfer of Property Act, 1882 — Section 19
High Courts21 Feb 1918
Sivanarasa Reddi and Another Vs Doraiswami Reddi and Another
Madras High Court · (1918) ILR (Mad) 861 : 45 Ind. Cas. 463 : (1918) 8 LW 91 : (1918) 35 MLJ 272
Trusts Act, 1882 — Section 90
High Courts20 Feb 1918
Chidambara Pillai and Others Vs Rangasami Naicker and Others
Madras High Court · 45 Ind. Cas. 905