High Courts09 Apr 1918
Sankara Kylasa Mudaliar and Another Vs Kuthalinga Mudaliar and Others
Madras High Court · 47 Ind. Cas. 877
Criminal Procedure Code, 1898 (CrPC) — Section 140, 145, 146, 147
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 14 of 20
High Courts08 Apr 1918
Vatavatta Nair Vs Kenath Puthen Vittil Kuppassan Menon and Another
Madras High Court · 51 Ind. Cas. 740 : (1919) 36 MLJ 630
High Courts04 Apr 1918
The Official Assignee of Madras and as such the assignee of the property and credits of V.P.L.R.M. Palaniappa Chetty, the 2nd insolvent and Another Vs V.P.L.R.M. Palaniappa Chetty
Madras High Court · (1918) ILR (Mad) 824 : (1918) 8 LW 530 : (1918) 35 MLJ 473
Contract Act, 1872 — Section 248
High Courts03 Apr 1918
T. Manavikraman Tirumalapad Vs The Collector of the Nilgiris
Madras High Court · (1918) ILR (Mad) 943 : (1918) 8 LW 261 : (1918) 35 MLJ 110
Land Acquisition Act, 1894 — Section 54
High Courts03 Apr 1918
Mangeshwar Narain Rao Vs S. Shiva Rao and Others
Madras High Court · (1918) ILR (Mad) 1043 : (1918) 8 LW 405 : (1918) 35 MLJ 414
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts02 Apr 1918
Sree Bhanireddi Venkan Doragaru and Others Vs The Secretary of State for India in Council and Others
Madras High Court · 48 Ind. Cas. 844
High Courts02 Apr 1918
Meenakshisundara Mudaliar alias Thyagaraja Mudaliar and Vaithilinga Pillai Vs Rathnasami Pillai
Madras High Court · (1918) ILR (Mad) 959 : (1918) 8 LW 438 : (1918) 35 MLJ 489
Transfer of Property Act, 1882 — Section 58
High Courts02 Apr 1918
Malraju Lakshimi Venkayamma Rao Garu Vs Meka Venkataramiah Appa Rao Bahadur Garu and Others
Madras High Court · 47 Ind. Cas. 862 : (1918) 8 LW 219
High Courts28 Mar 1918
Palaniappa Chettiar and Others Vs Shanmugam Chettiar and Others
Madras High Court · (1918) 03 MAD CK 0006
Negotiable Instruments Act, 1881 (NI) — Section 6
High Courts26 Mar 1918
Vanamatti Satteraju Vs Bollapragada Pallamraju and Others
Madras High Court · (1918) ILR (Mad) 939 : 47 Ind. Cas. 640 : (1918) 8 LW 583
High Courts26 Mar 1918
Vanamati Sattiraju Vs Ballapragada and Others
Madras High Court · (1918) 35 MLJ 87
Contract Act, 1872 — Section 239
High Courts22 Mar 1918
Duddampudi Venkatrayudu (dead) and Others Vs Bikkina Subbarayudu and Others
Madras High Court · 46 Ind. Cas. 179 : (1918) 8 LW 599
High Courts22 Mar 1918
Chokkalingam Chettiar Vs Kurunthappan Chettiar and Others
Madras High Court · 47 Ind. Cas. 764
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts21 Mar 1918
Sri Pusapati Venkatapathiraju Garu and Others Vs Sri Raja Vatsavaya Venkata Subhadrayyamma Jagapati Bahadur Garu
Madras High Court · 47 Ind. Cas. 563
High Courts21 Mar 1918
A. Venkatarama Aiyar Vs E. Venkatarama Aiyar (Dead) and Others
Madras High Court · 50 Ind. Cas. 969 : (1919) 19 LW 318
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts20 Mar 1918
Ramalingam Ayyar and Others Vs S. Subbaier
Madras High Court · 47 Ind. Cas. 624 : (1918) 8 LW 256
High Courts20 Mar 1918
Subraya Bhatta Vs Srinivasa Shanbhaga and Others
Madras High Court · 49 Ind. Cas. 800