High Courts25 Apr 1918
A.L.A. Alagappa Chettiar Vs Chockalingam Chetty and Others
Madras High Court · (1918) 8 LW 240 : (1918) 35 MLJ 236
Provincial Insolvency Act, 1920 — Section 47(1)
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 12 of 20
High Courts25 Apr 1918
Kozhipurath Kunhikrsihna Menon Kurnavan and Others Vs Kozhipurath Kunhikavamma and Others
Madras High Court · (1918) 35 MLJ 565
Limitation Act, 1963 — Article 127
High Courts25 Apr 1918
Thangathamma and Another Vs V.A.A.R. Arunachallam Chettiar and Others
Madras High Court · 48 Ind. Cas. 76 : (1918) 35 MLJ 229
High Courts25 Apr 1918
Venkata Reddi and Others Vs Kuppa Reddi and Another
Madras High Court · 47 Ind. Cas. 716 : (1918) 8 LW 400
Limitation Act, 1908 — Article 144
High Courts24 Apr 1918
Poyyali Naicker Vs Subba Naicker
Madras High Court · 48 Ind. Cas. 905 : (1918) 8 LW 206
High Courts24 Apr 1918
The Public Prosecutor Vs Maddila Mutyalu and Another
Madras High Court · 47 Ind. Cas. 865 : (1918) 8 LW 253 : (1918) 35 MLJ 157
Penal Code, 1860 (IPC) — Section 372, 373
High Courts23 Apr 1918
Yegnarama Dikshadar and Others Vs Gopala Pattar and Others
Madras High Court · 47 Ind. Cas. 548 : (1918) 8 LW 357
High Courts23 Apr 1918
Subbaraya Pillai Vs Sathanatha Pandaram
Madras High Court · 48 Ind. Cas. 940 : (1918) 8 LW 507
High Courts23 Apr 1918
In Re: N.N. Krishnaswami Iyer
Madras High Court · (1918) 35 MLJ 251
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Apr 1918
Nadhamuni Iyyan (Deceased) and Another Vs Appu Odayan and Others
Madras High Court · 48 Ind. Cas. 799
High Courts22 Apr 1918
N. Ranga Row Vs Ranganayaki Ammal and Others
Madras High Court · 47 Ind. Cas. 578 : (1918) 8 LW 455
High Courts22 Apr 1918
N. Ranga Rao Vs Ranganayaki Ammal and Others
Madras High Court · (1918) 35 MLJ 364
Limitation Act, 1963 — Article 120
High Courts22 Apr 1918
Badagala Jogi Naidu Vs Bendalam Papiah Naidu and Others
Madras High Court · (1918) 35 MLJ 382
High Courts22 Apr 1918
Narayanaswamy Mudali Vs Gangadhara Mudali and Another
Madras High Court · (1919) 37 MLJ 353
High Courts19 Apr 1918
Kilaru Kotayya Vs Polavarapu Durgayya and Others
Madras High Court · 47 Ind. Cas. 192 : (1918) 35 MLJ 451
High Courts19 Apr 1918
Sundaram Ayyangar Vs Ramaswami Ayyangar and Another
Madras High Court · 47 Ind. Cas. 692
Madras Revenue Recovery Act, 1864 — Section 37A, 38(1), 38(3)
High Courts19 Apr 1918
Sundaram Ayyangar Vs Ramaswamy Ayyangar and The Secretary of State for India
Madras High Court · AIR 1918 Mad 92 : (1918) ILR (Mad) 959 : (1918) ILR (Mad) 955 : (1918) 8 LW 289
Madras Revenue Recovery Act, 1864 — Section 37(A), 38(1)
High Courts19 Apr 1918
Sundaram Iyengar Vs Ramaswami Iyengar and Another
Madras High Court · (1918) 35 MLJ 177
High Courts19 Apr 1918
Alla Pichai Rowthan Vs Pappathiammal alias Ammal Bibi and Others
Madras High Court · 51 Ind. Cas. 748 : (1919) 36 MLJ 184
High Courts18 Apr 1918
Annaya Tantri Vs Ammaka Hengsu and Others
Madras High Court · 47 Ind. Cas. 341