High Courts30 Jul 1918
Vitta Tayaramma Vs Chatakondu Sivayya and Others
Madras High Court · (1918) 07 MAD CK 0003
Hindu Widows Remarriage Act, 1856 — Section 2
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 10 of 20
High Courts29 Jul 1918
Ripon Press and Sugar Mill Company, Limited Vs Nama Venkatarama Chetty
Madras High Court · 48 Ind. Cas. 903
High Courts29 Jul 1918
The Public Prosecutor Vs Mahomed Sheriff Saheb and Others
Madras High Court · (1919) 36 MLJ 27
High Courts29 Jul 1918
Ripon Press and Sugar Mill Company, Ltd. Vs Nama Venkatarama Chetty
Madras High Court · (1919) ILR (Mad) 33 : (1918) 8 LW 354 : (1918) 35 MLJ 256
Companies Act, 1882 — Section 39
High Courts26 Jul 1918
Mandavilli Rama Row, Legal Representative of Counter Vs Sivanarayana and Others
Madras High Court · 49 Ind. Cas. 629 : (1919) 19 LW 81
High Courts26 Jul 1918
Chinnaswami Pillai and Others Vs Appaswami Pillai and Others
Madras High Court · (1919) ILR (Mad) 25 : (1918) 8 LW 512 : (1918) 35 MLJ 512
High Courts26 Jul 1918
Amba alias Padmavati Vs Srinivasa Kamathi
Madras High Court · 47 Ind. Cas. 646 : (1918) 8 LW 460
High Courts26 Jul 1918
Abdul Hashim Sahib and Others Vs Kader Batcha Sahib (died) and Others
Madras High Court · (1919) ILR (Mad) 20 : (1918) 8 LW 543 : (1918) 35 MLJ 740
Specific Relief Act, 1877 — Section 39
High Courts26 Jul 1918
Amba alias Padmavati Vs Shrinivasa Kamthi
Madras High Court · (1919) ILR (Mad) 32 : (1918) 35 MLJ 258
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts24 Jul 1918
Seshi Ammal and Another Vs Vairavan Chettiar by his authorised agent Ramaswami Chettiar and Another
Madras High Court · (1919) ILR (Mad) 15 : 47 Ind. Cas. 958 : (1918) 8 LW 503 : (1918) 35 MLJ 669
Contract Act, 1872 — Section 249
High Courts23 Jul 1918
Natesa Aiyar Vs Sattaya Pillai and Another
Madras High Court · 51 Ind. Cas. 386 : (1918) 8 LW 623
High Courts23 Jul 1918
S.K. Natharsa Rowthar and Another Vs Sheik Muhammad Rowthar and Others
Madras High Court · 59 Ind. Cas. 385
Court Fees Act, 1870 — Section 11
High Courts23 Jul 1918
Machi Raju Venkataratnam Vs Sri Raja Vadrevu Ranganayakamma Zamindarini Garu and Others
Madras High Court · (1918) 07 MAD CK 0031
High Courts23 Jul 1918
Chavadi Ramasamia Pillai Vs E. Venkateswara Aiyar and Others
Madras High Court · (1919) ILR (Mad) 13 : (1918) 35 MLJ 531
Provincial Insolvency Act, 1920 — Section 46
High Courts22 Jul 1918
Srimanth Rajah Yarlagadda Mallikharjuna Prasada Naidu Bahadur Zamindar Garu Vs Matlapalli Virayya and Others
Madras High Court · (1918) ILR (Mad) 849 : 47 Ind. Cas. 1000 : (1918) 8 LW 197 : (1918) 35 MLJ 231
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts22 Jul 1918
Srimanth Rajah Yarlagadda Mallikharjuna Prasada Nayudu Bahadur Zemindar Garu Vs Matiapalli Virayya and Others
Madras High Court · (1918) ILR (Mad) 849 : 47 Ind. Cas. 1000 : (1918) 8 LW 197 : (1918) 35 MLJ 231
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8
High Courts22 Jul 1918
In Re: Pydi Ramanna and Others
Madras High Court · (1919) ILR (Mad) 9 : 46 Ind. Cas. 167 : (1918) 8 LW 350
High Courts18 Jul 1918
The Corporation of Madras Vs S. Varadachariar
Madras High Court · (1918) 07 MAD CK 0032
Madras City Municipal Act, 1904 — Section 262, 420
High Courts18 Jul 1918
Emperor Vs S. Vardachariar
Madras High Court · 47 Ind. Cas. 672 : (1918) 8 LW 581
Madras City Municipal Act, 1904 — Section 420Madras City Municipal Corporation Act, 1834 — Section 264
High Courts18 Jul 1918
V. Sreenivasa Chariar and Others Vs P. Kumara Thathachariar and Others
Madras High Court · 51 Ind. Cas. 540 : (1918) 8 LW 470