CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1918

COURT ARCHIVE

Madras High Court judgments, 1918

390 judgments · page 8 of 20

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts23 Aug 1918

Crown Prosecutor Vs Bhagavathi

Madras High Court · 48 Ind. Cas. 337 : (1919) 19 LW 14

Read judgment
High Courts23 Aug 1918

In Re: Kandasamy Pillai and Another

Madras High Court · 46 Ind. Cas. 161

Read judgment
High Courts23 Aug 1918

C. Vekatachariar Vs Narasimha Ayyangar and Others

Madras High Court · 48 Ind. Cas. 301 : (1919) 19 LW 164

Read judgment
High Courts23 Aug 1918

Paramaswami Ayyangar Vs Alamu Nachiar Ammal Represented by her Natural Uncle Venkatachariar and Another

Madras High Court · 49 Ind. Cas. 11 : (1919) 19 LW 26

Read judgment
High Courts23 Aug 1918

Paramaswami Aiyangar Vs Alamu Nachiar Ammal represented by her natural uncle Venkatachariar and Another

Madras High Court · (1919) ILR (Mad) 76 : (1918) 35 MLJ 632

Madras Estates Land Act, 1908 — Section 77
Read judgment
High Courts23 Aug 1918

The Crown Prosecutor Vs Bhagavathi

Madras High Court · (1919) ILR (Mad) 83 : (1918) 35 MLJ 559

Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 304(A)
Read judgment
High Courts23 Aug 1918

C. Venkatachariar Vs Narasimha Aiyangar and Others

Madras High Court · (1918) 35 MLJ 647

Transfer of Property Act, 1882 — Section 11(g)
Read judgment
High Courts23 Aug 1918

In Re: Kandasami Pillai and Another

Madras High Court · AIR 1918 Mad 418(2) : (1918) 35 MLJ 736

General Clauses Act, 1897 — Section 22
Read judgment
High Courts23 Aug 1918Dismissed

Kandasami Pillai and Another Vs Emperor

Madras High Court · (1918) 08 MAD CK 0001

Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
Read judgment
High Courts22 Aug 1918

V. Subramania Ayyar Vs Mulla Veettil Assan Koya by Next Friend Mulla Veettil Ameena Umma

Madras High Court · 46 Ind. Cas. 204

Read judgment
High Courts20 Aug 1918

The Secretary of State for India in Council Vs M.E. Srirangachariar and Others

Madras High Court · 51 Ind. Cas. 734

Read judgment
High Courts20 Aug 1918

Ambalam Ibrahi and Others Vs Emperor

Madras High Court · 47 Ind. Cas. 873 : (1918) 8 LW 558

Read judgment
High Courts20 Aug 1918

Arunachalam Pillai Vs Ponnuswami Pillai

Madras High Court · 48 Ind. Cas. 878 : (1918) 8 LW 422

Read judgment
High Courts20 Aug 1918

Arunachallam Pillai Vs Ponnuswamy

Madras High Court · (1919) ILR (Mad) 64 : (1918) 35 MLJ 454

Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
Read judgment
High Courts20 Aug 1918

In Re: Ambalam Ibrahi and Others

Madras High Court · (1918) 35 MLJ 401

Criminal Procedure Code, 1898 (CrPC) — Section 554(2)(e)
Read judgment
High Courts19 Aug 1918

T.V. Vedavyasa Aiyar Vs The Madura Hindu Labha Nidhi Co. Ltd. and Others

Madras High Court · (1919) ILR (Mad) 90 : (1918) 35 MLJ 639

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
Read judgment
High Courts16 Aug 1918

Muniappa Chettiar (dead) and Others Vs Su. Ma. Vellachamy Mannadi and Others

Madras High Court · 49 Ind. Cas. 278 : (1919) 19 LW 95

Read judgment
High Courts16 Aug 1918

Singa Raja and Others Vs Pethu Raja and Others

Madras High Court · (1919) ILR (Mad) 61 : (1918) 8 LW 497 : (1918) 35 MLJ 579

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
Read judgment
High Courts16 Aug 1918

Durugamma Poojari Bheemappa Vs Durugamma Poojari Timakka

Madras High Court · 51 Ind. Cas. 221

Read judgment
High Courts15 Aug 1918

Kuppusami Iyer and Another Vs K. Kuppusami Iyer and Others

Madras High Court · 48 Ind. Cas. 109 : (1919) 19 LW 32

Read judgment
Previous1…678910…20Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions