COURT ARCHIVE

Madras High Court judgments, 1918

390 judgments · page 20 of 20

High Courts11 Jan 1918

Mahanakali Lakshmiah and Another Vs Karnam Narayanappa and Others

Madras High Court · 45 Ind. Cas. 80 : (1918) 34 MLJ 425

High Courts10 Jan 1918

Madras High Court · 45 Ind. Cas. 689 : (1918) 7 LW 563

High Courts10 Jan 1918

Madras High Court · (1918) 7 LW 326 : (1918) 34 MLJ 210

Income Tax Act, 1886 — Section 31(3)

High Courts10 Jan 1918

Madras High Court · 51 Ind. Cas. 57 : (1919) 10 LW 75 : (1919) 37 MLJ 113

Specific Relief Act, 1877 — Section 41

High Courts09 Jan 1918

Madras High Court · 45 Ind. Cas. 769 : (1918) 35 MLJ 309

High Courts09 Jan 1918

Madras High Court · 45 Ind. Cas. 556 : (1918) 7 LW 415

High Courts08 Jan 1918

Madras High Court · (1918) 7 LW 564 : (1918) 35 MLJ 284

Madras Local Boards Act, 1884 — Section 73

High Courts08 Jan 1918

Madras High Court · (1918) ILR (Mad) 644

High Courts08 Jan 1918

Madras High Court · (1918) 7 LW 528 : (1918) 34 MLJ 253

Criminal Procedure Code, 1898 (CrPC) — Section 517

High Courts01 Jan 1918

Madras High Court · 51 Ind. Cas. 131 : (1918) 35 MLJ 547

Madras Estates Land Act, 1908 — Section 40