High Courts29 Jan 1918
A.K.T.K.M. Sankaran Nambudripad Vs S.N. Ramasami Iyer and Another
Madras High Court · 47 Ind. Cas. 301
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 19 of 20
High Courts28 Jan 1918
Ratha Pillai and Others Vs Kanaka Sundriam Pillai and Others
Madras High Court · 45 Ind. Cas. 423 : (1918) 8 LW 160
High Courts28 Jan 1918
P.L.T.L. Lakshumanan Chetty Vs Na. Su. Pa. Subramanian Chetty
Madras High Court · 50 Ind. Cas. 69 : (1919) 19 LW 312
Contract Act, 1872 — Section 73(c)
High Courts28 Jan 1918
A. Cunniah Mudaly Vs A. Rangaswami Mudali and Others
Madras High Court · (1918) 35 MLJ 361
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts25 Jan 1918
Sadasiva Chetty Vs Rangappa Rajoo
Madras High Court · 45 Ind. Cas. 428 : (1918) 7 LW 505
High Courts24 Jan 1918
Chidambaram Pillai and Others Vs Muhammad Khan Sahib
Madras High Court · AIR 1918 Mad 72 : (1918) 34 MLJ 206
Penal Code, 1860 (IPC) — Section 430
High Courts22 Jan 1918
Kumarasami Chetty Vs Kuppusami Chetty and Others
Madras High Court · (1918) ILR (Mad) 685 : 44 Ind. Cas. 583
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts22 Jan 1918
The Madura Devastanam Vs Chena Kondama Naicken
Madras High Court · 47 Ind. Cas. 858
Madras Estates Land Act, 1908 — Section 189, 46
High Courts22 Jan 1918
Kuttiventi Venkataramanamurthi Vs Macherla Sundara Ramiah and Others
Madras High Court · 47 Ind. Cas. 630
High Courts22 Jan 1918
P. Dasarthy Naidu Vs Palala Kumaramull Raja (dead) and Others
Madras High Court · AIR 1918 Mad 78 : 45 Ind. Cas. 969 : (1918) 7 LW 557
High Courts22 Jan 1918
Bhimanagowd Vs Eswaragowd and Others
Madras High Court · 46 Ind. Cas. 139 : (1919) 19 LW 79
High Courts22 Jan 1918
Kumaraswami Chetty Vs Kuppusami Chetti and Others
Madras High Court · (1918) 7 LW 274 : (1918) 34 MLJ 217
Penal Code, 1860 (IPC) — Section 323, 355
High Courts21 Jan 1918
Nagalingam Pillai Vs Vaduganatha Asari and Another
Madras High Court · 45 Ind. Cas. 672
High Courts21 Jan 1918
Karakkattitathil Rayarappa Nambiar Karnavan and Manager of his Tarwad Vs Koyotan Chable Veetil Kamaran Karnavan of his Tarwad (Dead) and Others
Madras High Court · 45 Ind. Cas. 489
High Courts21 Jan 1918
Karakkattitathil Rayarappan Nambiar Karnavan and Manager of his Tarwad Vs Koyotan Chalile Veetil Kamaran Karnavan of his Tarwad (dead) and Others
Madras High Court · (1918) 8 LW 154 : (1918) 35 MLJ 51
Limitation Act, 1963 — Section 5
High Courts18 Jan 1918
A.F. Cuffly Vs Muhamadali Muhammad Ibrahim Sahib
Madras High Court · 44 Ind. Cas. 329
Railways Act, 1890 — Section 120
High Courts18 Jan 1918
In Re: Srinivasa Thathachariar
Madras High Court · AIR 1918 Mad 18(2) : 47 Ind. Cas. 657
High Courts17 Jan 1918
Sistu Seetaramayya Vs Tadapalli Sodemma
Madras High Court · 45 Ind. Cas. 16 : (1918) 7 LW 503
High Courts17 Jan 1918
K. Gopalakrishna Kudva Vs Bangle Narayana Kamthy
Madras High Court · 45 Ind. Cas. 803 : (1918) 7 LW 604 : (1918) 34 MLJ 517
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts11 Jan 1918
Manjappa and Another Vs Rajagopalachariar and Another
Madras High Court · 45 Ind. Cas. 779