High Courts24 Sept 1918
In Re: Mogal Beg and Another
Madras High Court · (1919) ILR (Mad) 109 : (1919) 19 LW 201 : (1918) 35 MLJ 665
Criminal Procedure Code, 1898 (CrPC) — Section 430
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 7 of 20
High Courts24 Sept 1918
P. Bhashyakarlu Naidu Vs Nungambakkam Andalammal
Madras High Court · (1919) 19 LW 19 : (1919) 36 MLJ 89
Transfer of Property Act, 1882 — Section 55
High Courts20 Sept 1918
The Secretary of State for India Vs Dadi Reddi Nagiah
Madras High Court · 50 Ind. Cas. 593 : (1919) 19 LW 22 : (1919) 36 MLJ 180
Provincial Insolvency Act, 1920 — Section 5
High Courts18 Sept 1918
Krishnaswami Iyer Vs Seethalakshmi Ammal and Others
Madras High Court · 46 Ind. Cas. 268 : (1919) 19 LW 166
High Courts18 Sept 1918
In Re: Hajee Mohamed Habibulla Badsha Sahib
Madras High Court · (1920) ILR (Mad) 1 : (1919) 36 MLJ 60
Penal Code, 1860 (IPC) — Section 193, 465
High Courts14 Sept 1918
Maddukuri Ankamma Vs Muvvala Subbayya and Others
Madras High Court · (1919) 37 MLJ 611
High Courts12 Sept 1918
Arunachala Chettiar Vs Muthu alias Salakshi Ammal and Others
Madras High Court · (1919) ILR (Mad) 130 : (1918) 35 MLJ 666
Succession Certificate Act, 1889 — Section 16
High Courts12 Sept 1918
Sri Sri Sri Jagannadha Gajapati Anaga Bhima Delo Kesari Maharajulungaru Vs Sri Kunja Bihari Deo
Madras High Court · 49 Ind. Cas. 929 : (1919) 19 LW 385
High Courts11 Sept 1918
Meethala Veetil Kaitheri Kelu Nambiar Vs Narikott Parambath Kaitheri Chathu Nambiar and Another
Madras High Court · 52 Ind. Cas. 258 : (1919) 19 LW 84
High Courts11 Sept 1918
Kadir Mohideen Saheb and Others Vs Syyed Abbubukarr Saheb
Madras High Court · 50 Ind. Cas. 518 : (1919) 19 LW 98 : (1919) 36 MLJ 122
Limitation Act, 1963 — Section 5
High Courts10 Sept 1918
B. Rajarajeswara Sethupathi alias Muthuramalinga Sethupathi Avergal, Rajah of Ramnad Vs Meerasa Marakkayar and Others
Madras High Court · 50 Ind. Cas. 892
Madras Estates Land Act, 1908 — Section 13(3)
High Courts04 Sept 1918
Vadamalai Thiruvanatha Sevuga Pandia Thevar Avergal Vs Sankara Moorthi Naidu
Madras High Court · 49 Ind. Cas. 688
High Courts04 Sept 1918
Anantha Bhatta Vs Mavinamale Anantha Bhatta and Others
Madras High Court · 48 Ind. Cas. 705
High Courts04 Sept 1918
Anantha Bhatta Vs Manimmale Anantha Bhatta and Others
Madras High Court · (1919) 19 LW 78 : (1919) 36 MLJ 92
High Courts03 Sept 1918
Lanka Lakshmanna and Another Vs Lanka Vardhanamma and Another
Madras High Court · (1919) ILR (Mad) 103 : (1919) 19 LW 698 : (1918) 35 MLJ 657
Registration Act, 1908 — Section 41(2)
High Courts30 Aug 1918
In Re: Gaddam Panchalu Reddy
Madras High Court · (1919) ILR (Mad) 96 : (1919) 19 LW 237 : (1918) 35 MLJ 686
Penal Code, 1860 (IPC) — Section 182
High Courts30 Aug 1918
Komuru Appalaswami and Others Vs Palli Narayanaswamy, minor by Guardian, Alla Narayanamma and Alla Yerakamma and Others
Madras High Court · (1919) 36 MLJ 62
Limitation Act, 1963 — Section 12
High Courts28 Aug 1918
Sivaramalinga Dikshitar Vs Sabharatna Dikshitar and Others
Madras High Court · 51 Ind. Cas. 822
High Courts28 Aug 1918
Sivaramalinga Dikshatar Vs Sabharathna Dikshitar and Others
Madras High Court · (1919) 19 LW 357 : (1919) 36 MLJ 624
Specific Relief Act, 1877 — Section 42
High Courts27 Aug 1918
The Official Assignee of Madras and Others Vs The Official Assignee of Rangoon by his Agent, Subramania Aiyar and Others
Madras High Court · (1919) ILR (Mad) 121 : (1919) 19 LW 36 : (1918) 35 MLJ 533
Presidency Towns Insolvency Act, 1909 — Section 22