High Courts11 Oct 1918
Iyathurai Aiyer and Another Vs Kuppamuthu Padayachi
Madras High Court · 49 Ind. Cas. 416 : (1919) 19 LW 120
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 5 of 20
High Courts11 Oct 1918
Ammalu Achi, by her authorised Agent, G. Venkatachalam Pillai Vs Ponnammal Achi and Others
Madras High Court · (1919) 19 LW 202 : (1919) 36 MLJ 507
Transfer of Property Act, 1882 — Section 35
High Courts10 Oct 1918
Ayya Krishnaswami Thathachariar Vs Veeraswami Mudali and Others
Madras High Court · (1919) 19 LW 11 : (1919) 36 MLJ 93
Limitation Act, 1963 — Article 124
High Courts10 Oct 1918
Kunhi Coya Haji Vs Panikka Vittil Assan Bava Haji and Others
Madras High Court · (1919) 36 MLJ 188
Stamp Act, 1899 — Section 19
High Courts10 Oct 1918
Chidambaram Pillai Vs Meenakshiammal
Madras High Court · 52 Ind. Cas. 842 : (1922) 16 LW 678
High Courts10 Oct 1918
Marudai Muthirian Vs Chinnakannu Muthirian
Madras High Court · 52 Ind. Cas. 243 : (1919) 19 LW 82
High Courts09 Oct 1918
Brahmandam Venkata Lakshmi Narayana Row Vs Allamaneni Venkayya and Others
Madras High Court · 49 Ind. Cas. 466
High Courts09 Oct 1918
Addaganti Chinna Venkata Subba Row, by Mother and next friend Narasamma and Another Vs Yemmanur Venkatramayya and Others
Madras High Court · 53 Ind. Cas. 161 : (1919) 10 LW 422
High Courts09 Oct 1918
Putti Sesha Aiyar and Others Vs Kuppachar and Others
Madras High Court · 49 Ind. Cas. 699 : (1919) 10 LW 1
High Courts09 Oct 1918
Gopalasami Naick and Another Vs Nammalwar Naick
Madras High Court · (1919) 36 MLJ 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts09 Oct 1918
Nanikutti alias Narayani Kutti Amma and Others Vs Kotale Patnihare Puthiyapuril Achutan Kutti Nair, Karnavan and Manager of the tarwad and Others
Madras High Court · (1919) ILR (Mad) 292 : (1919) 36 MLJ 529
High Courts09 Oct 1918
Nani Kutti alivs Narayani Kutti Amma and Others Vs Kotthale Patinhare Puthiya Purayil Achuthan Kutti Nair and Others
Madras High Court · 51 Ind. Cas. 10
High Courts08 Oct 1918
S.D.S.N. Firm Vs T.M. Ponnuswami Pillai
Madras High Court · 49 Ind. Cas. 273 : (1919) 19 LW 198
High Courts08 Oct 1918
Kurichetti Venkatasubbayya Vs Emperor
Madras High Court · 49 Ind. Cas. 492 : (1919) 19 LW 75
High Courts08 Oct 1918
Bachu Soorayya and Another Vs Toomuloori Chinna Anjaneyalu, minor by his Mother and Next Friend, Mahalakshmamma and Another
Madras High Court · (1919) 36 MLJ 106
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts08 Oct 1918
Muhammad Esuf Sahib and Another Vs Moulvi Abdul Sathar Sahib and Another
Madras High Court · (1919) ILR (Mad) 161 : (1919) 36 MLJ 262
Trusts Act, 1882 — Section 88
High Courts08 Oct 1918
Wallace Sitha Boi Vs Wallace Radha Boi
Madras High Court · (1919) 36 MLJ 189
Guardians and Wards Act, 1890 — Section 41(3)
High Courts08 Oct 1918
A.N.A. Ramachandra Rao Vs T.B. Ramachandra Rao and Others
Madras High Court · (1919) ILR (Mad) 283 : 52 Ind. Cas. 94 : (1919) 36 MLJ 306
High Courts03 Oct 1918
Srimath Deivasikamani Nataraja Desikar, Madathipathi of Thiruvannamalai Mutt Vs Valliammai Achi and Another
Madras High Court · 52 Ind. Cas. 914 : (1919) 37 MLJ 231
High Courts03 Oct 1918
Muthuvenkatanarayanan Chetti Vs Athipandurenga Naidu by his next Friend, Balaguru Naidu and Another
Madras High Court · 51 Ind. Cas. 217