High Courts31 Oct 1918
Jampana Somadu Vs Sri Raja Venkata Ramayya Appa Row Bahadur Zamindar Garu and Another
Madras High Court · (1919) ILR (Mad) 315 : (1919) 36 MLJ 248
Madras Estates Land Act, 1908 — Section 153(e)
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 4 of 20
High Courts31 Oct 1918
Jampana Somadu Vs Sri Raja Venkata Ramaya Appa Row Bahadur Zamindar Garu and Another
Madras High Court · 50 Ind. Cas. 946
Madras Estates Land (Amendment) Act, 1909 — Section 8Madras Estates Land Act, 1908 — Article 19, 153(e)
High Courts25 Oct 1918
Gaddam Paramasivudu Vs Mulakala Subbanna and Others
Madras High Court · 52 Ind. Cas. 625
High Courts23 Oct 1918
Dhulipallia Butchayya Vs Kuppa Venkatakrishnayya
Madras High Court · 58 Ind. Cas. 797
High Courts23 Oct 1918
Uppara Chinngappa and Others Vs Gaddam Chinna Hanumanna
Madras High Court · 50 Ind. Cas. 471 : (1919) 19 LW 314
High Courts22 Oct 1918
Vaithilinga Mudaliar and Others Vs T. Somasundaram Chettiar and Twenty Two Ors.
Madras High Court · (1918) 10 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts22 Oct 1918
T. Venkatakrishnama Charlu Vs Karnam Arunachalam Pillay
Madras High Court · 51 Ind. Cas. 857 : (1919) 19 LW 435
High Courts22 Oct 1918
Pathma Re Krishna Chettiar Vs Mu Pa Venkatachella Chettiar and Others
Madras High Court · (1919) ILR (Mad) 302 : (1919) 19 LW 278 : (1919) 36 MLJ 114
Guardians and Wards Act, 1890 — Section 34, 34(a)
High Courts22 Oct 1918
Vaithilinga Mudaliar and Others Vs Srirangathanni and Others
Madras High Court · (1919) 10 LW 13 : (1919) 36 MLJ 119
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts22 Oct 1918
T.K. Parameswara Iyer and Others Vs Land Acquisition Collector and Others
Madras High Court · (1919) ILR (Mad) 231 : (1919) 36 MLJ 95
Land Acquisition Act, 1894 — Section 18
High Courts21 Oct 1918
T.V. Seetharamayyar Vs Munisami Mudaliar and Another
Madras High Court · 50 Ind. Cas. 87
High Courts21 Oct 1918
T.V. Seetharama Aiyar Vs Muniswami Mudaliar and Others
Madras High Court · (1919) 19 LW 427 : (1919) 37 MLJ 613
High Courts17 Oct 1918
Na. Pe. Rm. Le. Si. Tha. Lakshumanan Chetty and Others Vs Se. Ve. Na. Si. Tha. Chidambaram Chetty
Madras High Court · 49 Ind. Cas. 758 : (1919) 19 LW 251
High Courts17 Oct 1918
Samayan Servai and Another Vs P.K. Kadir Moideen Rowthen and Others
Madras High Court · 51 Ind. Cas. 899
High Courts17 Oct 1918
Badmi Seshiah Vs Katti Chinna Marippa and Another
Madras High Court · 52 Ind. Cas. 928
High Courts17 Oct 1918
Gulusam Bivi Vs Ahmadsa Rowther and Others
Madras High Court · (1919) ILR (Mad) 196 : 51 Ind. Cas. 140 : (1919) 19 LW 541
High Courts15 Oct 1918Dismissed
P. Varadarajulu Naidu Vs Public Prosecutor
Madras High Court · (1918) 10 MAD CK 0042
Penal Code, 1860 (IPC) — Section 124A
High Courts15 Oct 1918
In Re: P. Varadarajulu Naidu
Madras High Court · 51 Ind. Cas. 343 : (1919) 36 MLJ 64
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 124A
High Courts15 Oct 1918
Kumarappa Chettiar and Others Vs Saminatha Chettiar alias Avatha Chettiar and Others
Madras High Court · (1919) ILR (Mad) 431 : (1919) 36 MLJ 612