High Courts14 Nov 1918
Kalianarama Aiyar Vs Sivarama Chettiar and Others
Madras High Court · 51 Ind. Cas. 439
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 3 of 20
High Courts14 Nov 1918
The Secretary of State for India in Council Vs Hosangadi Shitaramappa and Others
Madras High Court · (1919) ILR (Mad) 327 : (1919) 36 MLJ 207
Transfer of Property Act, 1882 — Section 10
High Courts14 Nov 1918
Batchu Ramajogayya Vs Vajjula Jagannadham and Another
Madras High Court · (1919) ILR (Mad) 185 : (1919) 19 LW 229 : (1919) 36 MLJ 29
Contract Act, 1872 — Section 68
High Courts14 Nov 1918
Valan Pakkiri Taragan and Others Vs Subbayan Samban and Others
Madras High Court · (1919) 19 LW 208 : (1919) 36 MLJ 79
Criminal Procedure Code, 1898 (CrPC) — Section 144, 518
High Courts13 Nov 1918
Rajah Ramachandra Suru Harischandra Deo Garu (dead) and Others Vs Akella Venkatalakshminarayana
Madras High Court · 50 Ind. Cas. 577 : (1919) 37 MLJ 65
Madras Permanent Settlement Regulation, 1802 — Section 8
High Courts08 Nov 1918
Mahboob Bi (dead) Vs Sherifabi and Others
Madras High Court · 49 Ind. Cas. 373
High Courts08 Nov 1918
The Municipal Council of Cocanada Vs The "Clan" Line Steamers, Limited
Madras High Court · (1919) ILR (Mad) 455 : 51 Ind. Cas. 692 : (1919) 10 LW 15
High Courts08 Nov 1918
Mahbool Bi (died) and Others Vs Sherifa Bi and Others
Madras High Court · (1919) ILR (Mad) 269 : (1919) 19 LW 217 : (1919) 36 MLJ 28
High Courts08 Nov 1918
Nallaya Naick and Others Vs Emperor
Madras High Court · 51 Ind. Cas. 847 : (1919) 10 LW 12
High Courts07 Nov 1918Dismissed
Raja of Ramnad Vs V. Sundara Pandiyasami Tovar
Madras High Court · (1919) 21 BOMLR 885
High Courts07 Nov 1918
Chinnappan Chetty Vs The Secretary of State for India in Council
Madras High Court · (1918) 11 MAD CK 0001
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts06 Nov 1918
Mariappa Pillai Vs L.R. Raman Chettiar and Others
Madras High Court · (1919) ILR (Mad) 322 : 52 Ind. Cas. 519 : (1919) 10 LW 59
High Courts06 Nov 1918
Konima Reddi Subbareddi and Another Vs Kollipara Veerayya Tata
Madras High Court · 52 Ind. Cas. 410 : (1919) 19 LW 476
High Courts06 Nov 1918
Children Thankammal Vayamkaramma and Others Vs Mullatha Meenakshi Amma's Daughter Kunhamma and Others
Madras High Court · (1919) 37 MLJ 369
Evidence Act, 1872 — Section 91
High Courts05 Nov 1918
Mahomed Ibrahim Mahomed Jaffir Sahib and Co. Vs Nalam Lakshmikantam and Another
Madras High Court · 53 Ind. Cas. 125
High Courts05 Nov 1918
Bagirathi Ammal Vs Bagirathi Ammal, Deceased and Others
Madras High Court · 50 Ind. Cas. 597
High Courts04 Nov 1918
Ramaswami Pillai Vs Govindaswami Naicker
Madras High Court · (1919) ILR (Mad) 319 : (1919) 36 MLJ 104
Limitation Act, 1963 — Section 15Provincial Insolvency Act, 1920 — Section 16(2)
High Courts31 Oct 1918
Mulukutla Ramamurthi and Others Vs Chillara Bhaskarayya and Others
Madras High Court · 50 Ind. Cas. 58
High Courts31 Oct 1918
Ramaswami Goundan Vs Kali Goundan
Madras High Court · (1919) ILR (Mad) 310 : (1919) 36 MLJ 571
Madras Estates Land Act, 1908 — Section 131