High Courts04 Dec 1918
Periakaruppa Mukkandan and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi
Madras High Court · (1919) ILR (Mad) 475 : 50 Ind. Cas. 616 : (1919) 36 MLJ 320
Madras Estates Land Act, 1908 — Section 29
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 2 of 20
High Courts04 Dec 1918
The Official Assignee of Madras Vs T.B. Mehta and Sons
Madras High Court · (1919) ILR (Mad) 510 : (1919) 36 MLJ 190
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts03 Dec 1918
A.C. Ganapathiya Pillai and Another Vs Gopala Aiyer and Others
Madras High Court · 56 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 48Transfer of Property Act, 1882 — Section 89
High Courts28 Nov 1918
Chidambaram Pillai Vs M.C.M. Duraiswamy Chetty
Madras High Court · 52 Ind. Cas. 325 : (1919) 10 LW 31
High Courts28 Nov 1918
Kanda Ponnappa Naicken and Others Vs Venkataseshaiyar and Others
Madras High Court · 50 Ind. Cas. 353 : (1919) 19 LW 377
Limitation Act, 1963 — Section 22
High Courts27 Nov 1918
Srinivasa Raghava Iyengar Vs K.R. Renganatha Iyengar and Others
Madras High Court · 51 Ind. Cas. 963
High Courts27 Nov 1918
Muthu Ayer St. Arunachalam Chettiar and Another Vs St. N. Narayanan Chettiar and Others
Madras High Court · 51 Ind. Cas. 300
High Courts27 Nov 1918
The Public Prosecutor Vs Sennimalai Goundan
Madras High Court · 49 Ind. Cas. 656 : (1919) 19 LW 216
High Courts27 Nov 1918
Changalroya Chetti and Others Vs Raghava Ramanuja Doss and Others
Madras High Court · (1919) 37 MLJ 100
High Courts27 Nov 1918
Venkatachallapathi Aiyar and Another Vs Thavasi Servai (deceased) and Others
Madras High Court · (1919) ILR (Mad) 465 : 51 Ind. Cas. 67 : (1919) 36 MLJ 288
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts27 Nov 1918
Venkatasami Naik and Another Vs Sivanu Mudali and Another
Madras High Court · (1919) ILR (Mad) 461 : 51 Ind. Cas. 102 : (1919) 10 LW 370 : (1919) 36 MLJ 199
Civil Procedure Code, 1908 (CPC) — Section 24, 39
High Courts27 Nov 1918
Muthu Ar. St. Arunachallam Chettiar and Others Vs St. N. Narayanan Chettiar and Others
Madras High Court · (1919) ILR (Mad) 470 : (1919) 19 LW 438 : (1919) 36 MLJ 301
Paper Currency Act, 1910 — Section 26
High Courts27 Nov 1918
Srinivasa Raghava Aiyangar Vs K.R. Ranganatha Aiyangar and Others
Madras High Court · (1919) 36 MLJ 618
Contract Act, 1872 — Section 2(d)
High Courts21 Nov 1918
T.R. Ramachandra Iyer and Another Vs Ponniath Akathuthu Parameswaram Munbu and Others
Madras High Court · (1919) ILR (Mad) 360 : 50 Ind. Cas. 693 : (1919) 19 LW 492
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Nov 1918
Aiyalam Kesava Chetli Vs The Secretary of State for India in Council
Madras High Court · (1919) ILR (Mad) 451 : 51 Ind. Cas. 46 : (1919) 36 MLJ 222
Tamil Nadu Land Encroachment Act, 1905 — Section 14
High Courts21 Nov 1918
Origanti Venkatarathnam Vs K. Desikachari and Another
Madras High Court · (1919) 36 MLJ 461
High Courts20 Nov 1918
Alur Lakshmi Narasimha Sastrulu and Others Vs Venkata Narasamma
Madras High Court · 52 Ind. Cas. 614
High Courts18 Nov 1918
K. Pathumma Umma and Others Vs M. Thittu Umma alias Kunhi Umma and Another
Madras High Court · 50 Ind. Cas. 855 : (1919) 36 MLJ 159
High Courts18 Nov 1918
Asan Alliar Maraikayar and Another Vs T.B. Masilamani Nadar and Another
Madras High Court · (1919) ILR (Mad) 446 : 51 Ind. Cas. 198 : (1919) 36 MLJ 252
Criminal Procedure Code, 1898 (CrPC) — Section 4(p)
High Courts15 Nov 1918
Ramalinga Chetty and Others Vs Sivachidambara Chetty and Others
Madras High Court · (1919) ILR (Mad) 440 : (1919) 19 LW 224 : (1919) 36 MLJ 575
Transfer of Property Act, 1882 — Section 123