High Courts15 Aug 1918
Lakshumanan Chetty and Others Vs R.M.K.S. Sadayappa Chetty and Others
Madras High Court · (1918) 8 LW 594 : (1918) 35 MLJ 571
Limitation Act, 1963 — Section 19
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 9 of 20
High Courts15 Aug 1918
V. Ponniah Nadan and Others Vs T.N. Deivanai Ammal and Others
Madras High Court · 52 Ind. Cas. 247 : (1919) 19 LW 453 : (1919) 36 MLJ 463
High Courts14 Aug 1918
Abdur Samad Sahib Vs Chinnathambi Sahib alias Gulam Mohideen Sahib and Others
Madras High Court · (1919) 37 MLJ 509
High Courts14 Aug 1918
A. Thiagaraja Aiyar Vs G. Ramaswami Aiyar and Others
Madras High Court · (1918) 35 MLJ 605
Transfer of Property Act, 1882 — Section 83
High Courts14 Aug 1918
Sreeram Narasiah Vs Bommireddi Venkataramiah
Madras High Court · (1919) ILR (Mad) 59 : 47 Ind. Cas. 976 : (1918) 8 LW 517 : (1918) 35 MLJ 450
Contract Act, 1872 — Section 108
High Courts13 Aug 1918
Panangipalli Suranna Vs Sree Raja Datta Venkata Suryanarayana Jagapathiraju Bahadur Garu and Others
Madras High Court · (1919) ILR (Mad) 114 : (1918) 35 MLJ 443
Madras Estates Land Act, 1908 — Section 5Transfer of Property Act, 1882 — Section 100
High Courts13 Aug 1918
Veeraraghava Aiyangar Vs Souri Aiyangar
Madras High Court · (1918) 8 LW 625 : (1918) 35 MLJ 608
Evidence Act, 1872 — Section 73
High Courts12 Aug 1918
Komandur Krishnamacharlu Vs B. Danoji and Others
Madras High Court · (1918) 8 LW 592 : (1918) 35 MLJ 604
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts12 Aug 1918
Venkataramier Vs Gopalan minor, by his guardian and adoptive mother Sundarathammal
Madras High Court · (1919) 19 LW 43 : (1918) 35 MLJ 698
High Courts07 Aug 1918
Audi Raju Pyrappa and Another Vs Audi Raju Syma Rao and Another
Madras High Court · 46 Ind. Cas. 250 : (1918) 8 LW 614
High Courts06 Aug 1918
Subbalakshmi Ammal Vs Ramanujam Chetty and Another
Madras High Court · (1919) ILR (Mad) 52 : (1918) 8 LW 526 : (1918) 35 MLJ 552
Limitation Act, 1963 — Section 19
High Courts06 Aug 1918
The Public Prosecutor Vs Settigiri Narayana Reddi and Others
Madras High Court · (1919) ILR (Mad) 57 : (1918) 35 MLJ 442
High Courts02 Aug 1918
V. Subramania Aiyar Vs Mulla Veettil Assan Koya by next friend Mulla Veettil Ameena Umma
Madras High Court · (1918) 8 LW 559 : (1918) 35 MLJ 541
High Courts01 Aug 1918
A.T.S. Rajam Bhattar Vs Singarammal and Others
Madras High Court · 51 Ind. Cas. 979 : (1919) 36 MLJ 355
High Courts01 Aug 1918
Kasi Viswanatham Chettiar and Another Vs Ramaswami Athitha Nadar and Others
Madras High Court · (1918) 8 LW 582 : (1918) 35 MLJ 441
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts31 Jul 1918
Chinnaswami Reddi Vs Krishnaswami Reddi and Others
Madras High Court · (1919) ILR (Mad) 36 : (1918) 35 MLJ 652
Contract Act, 1872 — Section 64
High Courts31 Jul 1918
Sree Veera Sree Veeradhi Veera Vara Pratapa Sree, Kurupamaya Ananga Bhima Deo Kesari Gajapathy Maharaja Garu, Zamindar of Bodokimidi Vs Babu Seesil Kumar Lahiri
Madras High Court · 49 Ind. Cas. 811
High Courts31 Jul 1918
Garuda Sanyasayya Vs Nerella Murthenna and Others
Madras High Court · (1919) 19 LW 91 : (1918) 35 MLJ 661
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Jul 1918
The Secretary of State for India in Council Vs T. Ramanujam Chetty and Others
Madras High Court · 49 Ind. Cas. 364
High Courts30 Jul 1918
G.P. Mallappa Vs Matan Naga Chetty
Madras High Court · (1919) ILR (Mad) 41 : (1918) 8 LW 522 : (1918) 35 MLJ 555
Evidence Act, 1872 — Section 92