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Madras High Court judgments, 1918

390 judgments · page 11 of 20

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High Courts18 Jul 1918

The Sessions Judge Vs Murappa Goundan

Madras High Court · (1918) ILR (Mad) 982

Criminal Procedure Code, 1898 (CrPC) — Section 436
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High Courts17 Jul 1918

Kutti Chami Moothan and Others Vs Rama Pattar

Madras High Court · (1918) ILR (Mad) 980 : 47 Ind. Cas. 812

Penal Code, 1860 (IPC) — Section 295
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High Courts16 Jul 1918

Thangi Shettithi Vs Duja Shetti and Others

Madras High Court · (1918) 8 LW 519 : (1918) 35 MLJ 575

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High Courts16 Jul 1918

Rudravaram Venkatasubbiah Vs Rudravaram Venkata Seshaiya and Others

Madras High Court · (1918) 8 LW 369 : (1918) 35 MLJ 387

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
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High Courts12 Jul 1918

S.A. Chelappa Chetty Vs E. Pr. Vr. S. Subramania Chetty and Others

Madras High Court · 47 Ind. Cas. 948 : (1918) 8 LW 221

Limitation Act, 1963 — Article 60
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High Courts12 Jul 1918

The Secretary of State for India in Council Vs Sami Chettiar

Madras High Court · (1918) 8 LW 432 : (1918) 35 MLJ 410

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High Courts10 Jul 1918Dismissed

Venkatasubbiah Vs Venkata Seshaiya and Others

Madras High Court · (1918) 07 MAD CK 0030

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
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High Courts09 Jul 1918

In Re: The Sessions Judge of Tanjore

Madras High Court · 51 Ind. Cas. 674 : (1918) 35 MLJ 259

Penal Code, 1860 (IPC) — Section 193, 466
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High Courts08 Jul 1918

In Re: Marappa Goundan the Sessions Judge of Coimbatore

Madras High Court · 47 Ind. Cas. 669

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High Courts08 Jul 1918

The Sessions Judge of Coimbatore Vs In re Marappa Goundan

Madras High Court · (1918) 35 MLJ 667

Criminal Procedure Code, 1898 (CrPC) — Section 436
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High Courts02 Jul 1918

Harikrishna Naiko Vs Emperor

Madras High Court · 47 Ind. Cas. 277

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High Courts24 Jun 1918

Krishnaswami Naidu Vs Akkulammal Avergal, Zemindarini and Others

Madras High Court · 50 Ind. Cas. 185 : (1919) 19 LW 90

Madras Hereditary Village Offices Act, 1895 — Section 21Madras Proprietary Estates Village Service Act, 1894 — Section 15, 9
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High Courts06 Jun 1918

P.S. Mellor, Custodian of enemy property and Liquidator of Hostile Firms Vs A.M. Muthiah Chetty

Madras High Court · (1919) 19 LW 113 : (1918) 35 MLJ 518

Criminal Procedure Code, 1898 (CrPC) — Section 252
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High Courts06 Jun 1918

P.J. Mellor, Custodian of Enemy Property and Liquidator of Hostile Firms Vs A.M. Muthiah Chetty

Madras High Court · 48 Ind. Cas. 981

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High Courts30 May 1918

Ganga Pershad Vs Megh Raj

Madras High Court · 51 Ind. Cas. 236

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High Courts27 Apr 1918

Ammani Amma and Others Vs Padmanabha Menon and Fifteen Ors.

Madras High Court · (1919) ILR (Mad) 1075 : (1918) ILR (Mad) 1075

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High Courts26 Apr 1918

The Goripalayam Durga and Others Vs Syed Bacha Sahib and Others

Madras High Court · 49 Ind. Cas. 369 : (1918) 8 LW 473

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High Courts25 Apr 1918Dismissed

Alagappa Chettiar Vs Chockalingam Chettiar and Fourteen Ors.

Madras High Court · (1918) 04 MAD CK 0047

Provincial Insolvency Act, 1920 — Section 47(1)
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High Courts25 Apr 1918

Thangathammal and Another Vs V.A.A.R. Arunachalam Chettiar and Seven Ors.

Madras High Court · (1919) ILR (Mad) 1071 : (1918) ILR (Mad) 1071

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High Courts25 Apr 1918

Muthukrishna Naicken Vs Ramachandra Naicken and Others

Madras High Court · 47 Ind. Cas. 611 : (1919) 37 MLJ 489

Civil Procedure Code, 1908 (CPC) — Section 92
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