High Courts18 Apr 1918
Pilla Kakkadu alias Balaji and Pilla Ramayya and Others Vs Vedula Chendrayya Chandari and Others
Madras High Court · 51 Ind. Cas. 536
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 13 of 20
High Courts18 Apr 1918
Eyunni Raghavacharyulu and Others Vs Epuri Govindasari
Madras High Court · (1918) 35 MLJ 402
High Courts18 Apr 1918
Annaya Tantri Vs Ammakka Hengsu and Others
Madras High Court · (1918) 8 LW 301 : (1918) 35 MLJ 196
High Courts18 Apr 1918
Nagappa and Others Vs Siddalingappa and Others
Madras High Court · 47 Ind. Cas. 589 : (1918) 35 MLJ 372
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts17 Apr 1918
K. Ramachendra Thevar, Zemindar of Palayampatti Vs S.V. Velayutha Nadan, Narayana Nadan and Another and Siva Sivathalperiyava Nadan
Madras High Court · 52 Ind. Cas. 951
High Courts17 Apr 1918
P.L.P.L. Palaniappa Chettiar and Others Vs Pana Lana Seena Shanmugam Chettiar and Others
Madras High Court · (1918) 8 LW 317 : (1918) 35 MLJ 90
Negotiable Instruments Act, 1881 (NI) — Section 6
High Courts17 Apr 1918
Sree Rajah Vasireddi Venkata Lakshmi Narasamma Bahadur Sultan Garu,Dharmakartha of Bhava Narayanaswamy Devastanam Vs The Secretary of State for India in Council
Madras High Court · (1918) 35 MLJ 159
High Courts17 Apr 1918
Harry Meredith, the liquidator appointed for the purpose of winding up of the firm of J.H. Elliot and Co. Ltd. of Birmingham Vs V.K. Abdul Sahib and Others
Madras High Court · (1918) ILR (Mad) 1060 : (1918) 8 LW 565 : (1918) 35 MLJ 184
Contract Act, 1872 — Section 222
High Courts17 Apr 1918
Venkata Lashminarasamma Vs The Secretary of State For India in Council
Madras High Court · (1918) ILR (Mad) 840
High Courts17 Apr 1918
Sree Rajah Vasireddi Venkata Lakshmi Narasamma Bahadur Manne Sultan Garu, Dharmakartha of Bhava Narayanaswamy Devastanam Vs The Secretary of State for India in Council
Madras High Court · 47 Ind. Cas. 606
High Courts16 Apr 1918
Ramiah Aiyar and Another Vs Gopalier and Others
Madras High Court · (1918) ILR (Mad) 1058 : (1918) ILR (Mad) 1053
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2
High Courts16 Apr 1918
Seena Vana Ramiah Ayyar and Another Vs S.R.M.A.G. Gopala Ayyar and Others
Madras High Court · 49 Ind. Cas. 20
High Courts16 Apr 1918
Somu Pathar and Another Vs Rengaswami Reddiar and Another
Madras High Court · 51 Ind. Cas. 411 : (1918) 35 MLJ 252
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Apr 1918
See Vana Na Ramah Iyer and Another Vs S.R.M.A.G. Gopala Iyer and Others
Madras High Court · (1918) 35 MLJ 355
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2
High Courts15 Apr 1918
Gaspari Louis and Another Vs Rev. Fr. C.P. Gonsalves
Madras High Court · 47 Ind. Cas. 941 : (1918) 8 LW 208 : (1918) 35 MLJ 407
High Courts13 Apr 1918
Kadirvelu Nainar Vs Kuppuswami Naicker
Madras High Court · 45 Ind. Cas. 774 : (1918) 8 LW 103 : (1918) 34 MLJ 590
High Courts13 Apr 1918
Manavikraman Tirumalpad Vs The Collector of The Nilgiris
Madras High Court · (1918) ILR (Mad) 943
Land Acquisition Act, 1894 — Section 54
High Courts11 Apr 1918
Kozhikot Kizhakka Kovilagath Sri Manavedan alias Valia, Kunhunni Rajah Avergal Vs The Present Zamorin Rajah of Calicut
Madras High Court · (1919) 19 LW 268 : (1919) 36 MLJ 103
High Courts10 Apr 1918
Arumugham Chetty Vs Muthu Koundan and Others
Madras High Court · (1919) 37 MLJ 166
High Courts09 Apr 1918
Cheruthazhath Abdulla Haji Vs Cheriyandi Ibrayan Kutti and Others
Madras High Court · 50 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53