High Courts10 Dec 1945
M. Palaniappa Chettiar Vs Narayanan Chettiar
Madras High Court · AIR 1946 Mad 331 : (1946) 59 LW 160 : (1946) 1 MLJ 179
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 2 of 20
High Courts10 Dec 1945
YUVARAJAH OF PITHAPURAM AND ANOTHER Vs COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1946) 14 ITR 92
Income Tax Act, 1922 — Section 2(1)
High Courts06 Dec 1945
V. Muni Krishna Reddi Vs Ramaraju
Madras High Court · AIR 1946 Mad 482
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1945
V. Kunhikrishna Reddi Vs Ramaraju
Madras High Court · (1946) 59 LW 269 : (1946) 1 MLJ 274
High Courts06 Dec 1945
Rathnasabapathi Ayyar Vs Subramania Pillai and Others
Madras High Court · (1946) ILR (Mad) 828 : (1946) 59 LW 130 : (1946) 1 MLJ 193
High Courts06 Dec 1945
Rathnasabapathi Ayyer Vs Subramania Pillai and Others
Madras High Court · AIR 1946 Mad 285
Madras Debt Conciliation Act, 1936 — Section 25
High Courts06 Dec 1945
Narahari Ramanamma Vs The Official Receiver of Kistna and Others
Madras High Court · AIR 1946 Mad 500 : (1946) 59 LW 317 : (1946) 2 MLJ 105
Provincial Insolvency Act, 1920 — Section 33
High Courts05 Dec 1945
Venkataraya Goundan Vs Mallappa Goundan and Others
Madras High Court · AIR 1946 Mad 348 : (1946) 59 LW 145 : (1946) 1 MLJ 163
High Courts05 Dec 1945
In Re: Devata Talipulamma alias Mahalakshmamma by her husband and general power-of-attorney holder Devata Kamaraju.
Madras High Court · AIR 1946 Mad 257 : (1946) 59 LW 85 : (1946) 1 MLJ 103
High Courts05 Dec 1945
Ragi Durgamba and Another Vs Sri Lakshminarasimhaswamy Rice Factory and Others
Madras High Court · AIR 1946 Mad 299 : (1946) 1 MLJ 107
High Courts04 Dec 1945
V.L.V. Venkatachalam Chettiar (died) and Others Vs The Province of Madras and Others
Madras High Court · AIR 1946 Mad 261 : (1946) ILR (Mad) 824 : (1946) 59 LW 96 : (1946) 1 MLJ 111
High Courts04 Dec 1945
T. Vijiaranga Naidu and Another Vs D. Narayanappa
Madras High Court · AIR 1946 Mad 371 : (1946) 1 MLJ 275
High Courts03 Dec 1945
In Re: V.R.R. Sami Ayyar
Madras High Court · AIR 1946 Mad 321 : (1946) 1 MLJ 134
High Courts03 Dec 1945
In Re: A Pleader
Madras High Court · AIR 1946 Mad 245 : (1946) ILR (Mad) 459 : (1946) 59 LW 63 : (1946) 1 MLJ 95
High Courts03 Dec 1945
Karanamurthi Thevar Vs Ramanatha Thevar
Madras High Court · AIR 1946 Mad 248 : (1946) 59 LW 109 : (1946) 1 MLJ 140
High Courts29 Nov 1945
Sri Rajah Kotagiri Madhavarao Bahadur, Zamindar and Others Vs Vutukuru Papayya Rao
Madras High Court · AIR 1946 Mad 431 : (1946) ILR (Mad) 760 : (1946) 1 MLJ 287
High Courts29 Nov 1945
In Re: Jesiah Decruz
Madras High Court · AIR 1946 Mad 242
Sea Customs Act, 1878 — Section 3(c)
High Courts29 Nov 1945
Paluru Ademma Vs Achala Penchelu Reddi
Madras High Court · AIR 1946 Mad 281 : (1946) 59 LW 354 : (1946) 1 MLJ 87
Limitation Act, 1963 — Article 142
High Courts28 Nov 1945
Sri Gangavamsam Satyanarayana Vs Routu Ramaswaminaidu and Others
Madras High Court · AIR 1946 Mad 305 : (1946) 59 LW 271 : (1946) 1 MLJ 129