High Courts13 Nov 1945
The Municipal Council of Vizagapatam Vs Vyricherla Chendramani Pattamahadevi, Zamindarini of Chemudu
Madras High Court · AIR 1946 Mad 332 : (1946) 59 LW 183 : (1946) 1 MLJ 138
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 4 of 20
High Courts12 Nov 1945
V. Chidambaram Chettiar and Another Vs M.A. Meyyappan Ambalam and Others
Madras High Court · AIR 1946 Mad 298 : (1946) ILR (Mad) 672 : (1946) 59 LW 34 : (1946) 1 MLJ 64
High Courts12 Nov 1945
In Re: Rayalla Ramappa and Others
Madras High Court · AIR 1946 Mad 163 : (1945) 58 LW 670 : (1945) 2 MLJ 563
High Courts09 Nov 1945
In Re: P. Lakshmiah
Madras High Court · AIR 1946 Mad 175 : (1946) 59 LW 115 : (1945) 2 MLJ 574
High Courts09 Nov 1945
K.AR.S.T. Arunachalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1946) 59 LW 82 : (1946) 1 MLJ 96
High Courts09 Nov 1945
K. AR. S. T. ARUNACHALAM CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1946) 14 ITR 61
High Courts09 Nov 1945
Karathigundi Keshava Bhatta Vs Sunnanguli Krishna Bhatta
Madras High Court · AIR 1946 Mad 334 : (1946) 59 LW 94 : (1946) 1 MLJ 131
High Courts09 Nov 1945
Kovvuru Lakshmipathiraju and Others Vs Jagani Venkataswami and Others
Madras High Court · AIR 1946 Mad 324 : (1946) 59 LW 351 : (1946) 1 MLJ 104
High Courts09 Nov 1945
Devarandi Chettiar Vs Sivasubramania Chettiar and Others
Madras High Court · AIR 1946 Mad 307 : (1946) 59 LW 80 : (1946) 1 MLJ 86
High Courts08 Nov 1945
The Public Prosecutor Vs Sheik Masoom and Others
Madras High Court · AIR 1946 Mad 171 : (1946) 59 LW 676 : (1945) 2 MLJ 576
High Courts08 Nov 1945
Public Prosecutor Vs Pingali Mallikarjana Kota Paneswara Rao
Madras High Court · AIR 1946 Mad 173
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts08 Nov 1945
The Public Prosecutor Vs Pingali Mallikarjana Kota Paneswara Rao
Madras High Court · (1946) 59 LW 129 : (1945) 2 MLJ 575
High Courts08 Nov 1945
Rednam Dharmarao Vs Rednam Venkata Mahalakshmamma and Others
Madras High Court · (1947) ILR (Mad) 387 : (1946) 59 LW 529 : (1946) 2 MLJ 248
High Courts07 Nov 1945
Jainambukanni Ammal and Another Vs Ruthrapathy Pillai and Others
Madras High Court · AIR 1946 Mad 416 : (1946) 59 LW 185 : (1946) 1 MLJ 181
High Courts06 Nov 1945
The Board of Commissioners for Hindu Religious Endowments Vs Thummalapalli Sivarao and Others
Madras High Court · AIR 1946 Mad 256 : (1946) 59 LW 142 : (1946) 1 MLJ 133
High Courts05 Nov 1945
Neelam Suryanarayanamurti Naidu and Others Vs Boggavarapu Satyanarayanamurti and Others
Madras High Court · AIR 1946 Mad 264 : (1946) 59 LW 36 : (1946) 1 MLJ 54
High Courts02 Nov 1945
Komancheri tarwad Karnavan Chathu Nayar Vs Vengalil K. Janaki Amma
Madras High Court · AIR 1946 Mad 251 : (1946) 59 LW 43 : (1946) 1 MLJ 8
High Courts02 Nov 1945
S.R.M. Ramanujam Pillai Vs Ramaswami Pillai and Others
Madras High Court · AIR 1946 Mad 181 : (1946) 59 LW 64 : (1945) 2 MLJ 582
High Courts02 Nov 1945
In Re: The Deccan Commercial Bank, Ltd. (in liquidation) Aga Mahomed Khaleel Shirodi (since deceased) Cyril Gill and Others, Joint Official Liquidators
Madras High Court · (1945) 2 MLJ 573
High Courts01 Nov 1945
In Re: Kaza Satyanarayana and Others
Madras High Court · (1945) 58 LW 642 : (1945) 2 MLJ 521