CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1945

COURT ARCHIVE

Madras High Court judgments, 1945

396 judgments · page 6 of 20

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts12 Oct 1945

M. Perumal Chettiar Vs Avula Kotayya and Others

Madras High Court · AIR 1946 Mad 169 : (1945) 58 LW 669 : (1945) 2 MLJ 555

Read judgment
High Courts11 Oct 1945

Sayyed Khasim Sahib and Another Vs The Official Receiver, Guntur and Another

Madras High Court · (1945) 58 LW 641 : (1945) 2 MLJ 553

Read judgment
High Courts11 Oct 1945

Ravi Tirupathi Naidu (died) and Others Vs Rajah Kaminayuni Krishnappa Nayanim Varu, being minor represented by the Manager of the Court of Wards and Another

Madras High Court · AIR 1946 Mad 230 : (1946) 59 LW 79 : (1946) 1 MLJ 80

Read judgment
High Courts10 Oct 1945

K. Jagadeesa Ayyar Vs Bavanambal Ammal

Madras High Court · AIR 1946 Mad 293

Transfer of Property Act, 1882 — Section 70
Read judgment
High Courts09 Oct 1945

In Re: Golla Chenchuramayya and Another

Madras High Court · (1946) ILR (Mad) 809 : (1945) 2 MLJ 547

Read judgment
High Courts09 Oct 1945

Rao Sahib P.V. Rangayya Vs Tatavarty Nagapotha Rao and Others

Madras High Court · AIR 1946 Mad 176 : (1945) 2 MLJ 531

Read judgment
High Courts09 Oct 1945

Golla Chenchuramayya Vs Emperor

Madras High Court · AIR 1946 Mad 83 : (1946) 59 LW 736

Read judgment
High Courts08 Oct 1945

Puthukuzhi Neelakantam Nambisan's son Karnavan Sankaran Nambisan Vs Koottal Manikkam Devaswam Utama Manikkam Keralan Thachutayya Kaimal Avergal

Madras High Court · AIR 1946 Mad 158 : (1945) 58 LW 632 : (1945) 2 MLJ 535

Read judgment
High Courts21 Sept 1945

In Re: Duraiswami Koundan

Madras High Court · AIR 1946 Mad 179 : (1946) ILR (Mad) 659 : (1945) 58 LW 586 : (1945) 2 MLJ 455

Read judgment
High Courts21 Sept 1945

A.K. Subramania Chettiar Vs The Collector of Coimbatore

Madras High Court · AIR 1946 Mad 184 : (1945) 2 MLJ 559

Read judgment
High Courts21 Sept 1945

Jagadeesam Pillai Vs Kuppammal

Madras High Court · AIR 1946 Mad 214 : (1946) ILR (Mad) 876 : (1946) 59 LW 151 : (1946) 1 MLJ 23

Read judgment
High Courts21 Sept 1945

Divi Seshacharyulu Vs Divi Lakshminarayanacharyulu and Others

Madras High Court · AIR 1946 Mad 105 : (1945) 58 LW 612 : (1945) 2 MLJ 542

Read judgment
High Courts20 Sept 1945

Mulla Madina Saheb Vs The Province of Madras

Madras High Court · AIR 1946 Mad 113 : (1945) 58 LW 644 : (1945) 2 MLJ 522

Read judgment
High Courts20 Sept 1945

Soore Venkatappayya Vs Yalavarthi Venkatappayya and Others

Madras High Court · AIR 1946 Mad 72 : (1945) 58 LW 618 : (1945) 2 MLJ 405

Contract Act, 1872 — Section 25(3)
Read judgment
High Courts20 Sept 1945

M.A. Narayanaswami Nattar Vs M.K. Manicka Nattar and Others

Madras High Court · AIR 1946 Mad 86 : (1945) 58 LW 610 : (1945) 2 MLJ 482

Read judgment
High Courts19 Sept 1945

Nedumkandathil Koyakutty Vs Kunhali and Others

Madras High Court · AIR 1946 Mad 203 : (1946) 59 LW 19 : (1946) 1 MLJ 82

Read judgment
High Courts19 Sept 1945

Nalluri Rangacharyulu Vs Kondamadugula Vajjala Reddi and Another

Madras High Court · AIR 1946 Mad 94 : (1945) 2 MLJ 538

Read judgment
High Courts19 Sept 1945

The Madras and Southern Mahratta Railway Vs Padmanabhuni China Nagiah and Company

Madras High Court · AIR 1946 Mad 227 : (1946) 59 LW 39 : (1946) 1 MLJ 68

Read judgment
High Courts19 Sept 1945

Kuppammal Vs Rukmani Ammal and Another

Madras High Court · AIR 1946 Mad 164 : (1945) 58 LW 647 : (1945) 2 MLJ 550

Read judgment
High Courts19 Sept 1945

Varisai Ibrahim (deceased) and Others Vs Kadir Ibrahim

Madras High Court · AIR 1946 Mad 122 : (1945) 58 LW 650 : (1945) 2 MLJ 484

Read judgment
Previous1…45678…20Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions