High Courts04 Sept 1945
Sivapuram Sri Sivagurunathaswami Koil and Another Vs Sarangapani Ayyangar and Another
Madras High Court · AIR 1946 Mad 79 : (1945) 2 MLJ 380
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 8 of 20
High Courts30 Aug 1945
Seeyali Veettil Abubacker Vs Ovinakath Vayyilapurayil Mariyumma
Madras High Court · AIR 1946 Mad 110 : (1945) 58 LW 587 : (1945) 2 MLJ 463
High Courts30 Aug 1945
Sivalinga Pathar Vs Narayani Ammal
Madras High Court · AIR 1946 Mad 151 : (1945) 2 MLJ 439
High Courts28 Aug 1945
Appavu alias Lakshmanan Pillai and Another Vs Manickam Pillai and Others
Madras High Court · AIR 1946 Mad 118 : (1946) ILR (Mad) 557 : (1945) 58 LW 621 : (1945) 2 MLJ 504
High Courts28 Aug 1945
In Re: Gangavva and Another
Madras High Court · AIR 1946 Mad 124 : (1946) ILR (Mad) 593 : (1945) 58 LW 625 : (1945) 2 MLJ 479
High Courts27 Aug 1945
Kuralla Suryanarayana Vs Akumuri Purnachandra Row and Another
Madras High Court · AIR 1946 Mad 150 : (1946) ILR (Mad) 531 : (1945) 58 LW 596 : (1945) 2 MLJ 513
High Courts27 Aug 1945
Arni Sri Vedapureswarar Temple Vs Sundaresa Gurukkal
Madras High Court · AIR 1946 Mad 74 : (1945) 58 LW 551 : (1945) 2 MLJ 399
High Courts24 Aug 1945
Vadlamanneti Damodara Rao Vs The Official Receiver, Kistna and Another
Madras High Court · AIR 1946 Mad 170 : (1946) ILR (Mad) 527 : (1945) 58 LW 581 : (1945) 2 MLJ 456
High Courts24 Aug 1945
Konnoth Meenakshi Amma Vs Province of Madras and Others
Madras High Court · AIR 1946 Mad 73
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Aug 1945
Konnoth Meenakshi Amma Vs The Province of Madras and Others
Madras High Court · (1945) 58 LW 534 : (1945) 2 MLJ 387
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Aug 1945
Gudemetla China Appalaraju Vs Kota Venkata Subba Rao
Madras High Court · AIR 1946 Mad 296 : (1946) 59 LW 60
Civil Procedure Code, 1908 (CPC) — Section 18
High Courts22 Aug 1945
In Re: T.S. Chockalingam
Madras High Court · (1945) 58 LW 470 : (1945) 2 MLJ 295
Defence of India Rules, 1962 — Rule 3
High Courts22 Aug 1945
The Kaleswarar Mills, Ltd. by agent, A.L.A.R. Kalai Raja Chettiar Vs A.P. Govindaswami Naicker and Others
Madras High Court · AIR 1946 Mad 76 : (1946) ILR (Mad) 536 : (1945) 58 LW 552 : (1945) 2 MLJ 403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts21 Aug 1945
Arikapudi Balakotayya and Others Vs Yadlapalli Nagayya and Another
Madras High Court · (1946) ILR (Mad) 566 : (1946) 59 LW 67 : (1946) 1 MLJ 200
High Courts21 Aug 1945
Boggavarappu Satyanarayanamurthy Vs Gontla Venkata Pichaiah and Others
Madras High Court · (1945) 58 LW 550 : (1945) 2 MLJ 383
High Courts21 Aug 1945
Arikapudi Balakotayya Vs Yadlapalli Nagayya
Madras High Court · AIR 1946 Mad 509
Madras Hindu Religious Endowments Act, 1926 — Section 84(1)
High Courts21 Aug 1945
Myneni Pundarikakshayya Vs Kondamudi Sreeramulu
Madras High Court · AIR 1946 Mad 1 : (1946) ILR (Mad) 242 : (1945) 58 LW 545 : (1945) 2 MLJ 375
Limitation Act, 1908 — Section 21
High Courts15 Aug 1945
The Official Receiver of South Arcot Vs V.RM.K.M.M. Kulandaivelan Chettiar and Others
Madras High Court · AIR 1946 Mad 519 : (1946) ILR (Mad) 429 : (1946) 59 LW 725 : (1946) 1 MLJ 31
High Courts10 Aug 1945
Chakrapu Anjaneyulu and Others Vs Kalakoti Saravayya and Others
Madras High Court · AIR 1946 Mad 154 : (1945) 58 LW 565 : (1945) 2 MLJ 411
High Courts10 Aug 1945
N.M.P.L. Palaniappa Chettiar Estate Vs V.N.S. Ramaswami Naidu and Others
Madras High Court · (1945) 2 MLJ 410