High Courts30 Jul 1945
G.F.F. Foulkes by his agent T.V. Muthuswami Iyer Vs Salem Municipal Council Salem
Madras High Court · AIR 1946 Mad 31 : (1945) 58 LW 433 : (1945) 2 MLJ 244
Tamil Nadu District Municipalities Act, 1920 — Section 81(4)(b)
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 10 of 20
High Courts30 Jul 1945
Vedlapatla Suryanarayana Vs The Province of Madras
Madras High Court · AIR 1945 Mad 394 : (1945) 58 LW 430 : (1945) 2 MLJ 237
Land Acquisition Act, 1894 — Section 6(1)
High Courts27 Jul 1945
Munuswami Pillai Vs Doraikannu Ammal
Madras High Court · AIR 1946 Mad 222 : (1945) 58 LW 570 : (1945) 2 MLJ 408
High Courts27 Jul 1945
Kanuparthi Gangi Reddi Vs Liquidator of Utukur Co-operative Society (in liquidation) being the Deputy Registrar of Co-operative Societies and Others
Madras High Court · AIR 1946 Mad 10
High Courts27 Jul 1945
K. Vaidynatha Mudaliar Vs M. Vedachala Mudaliar
Madras High Court · AIR 1946 Mad 49
High Courts27 Jul 1945
Kanuparthi Gangi Reddi Vs The Liquidator of Utukur Co-operative Society (in liquidation) being the Deputy Registrar of Co-operative Societies, Cuddappah and Others
Madras High Court · (1945) 58 LW 469 : (1945) 2 MLJ 263
Co-operative Societies Act, 1912 — Section 23
High Courts27 Jul 1945
Natteti Poliah and Others Vs Alapati Muniswami Chetty and Another
Madras High Court · (1946) ILR (Mad) 504 : (1945) 58 LW 405 : (1945) 2 MLJ 204
Madras Debt Conciliation Act, 1936 — Section 4
High Courts27 Jul 1945
K. Vaidyanatha Mudaliar Vs M. Vedachala Mudaliar
Madras High Court · (1945) 58 LW 478 : (1945) 2 MLJ 312
High Courts27 Jul 1945
Kalianna Goundan Vs Settia Goundan and Others
Madras High Court · AIR 1946 Mad 80 : (1945) 58 LW 605 : (1945) 2 MLJ 468
High Courts26 Jul 1945
The Crown Prosecutor Vs V.R. Ramanatha Aiyar
Madras High Court · AIR 1946 Mad 44 : (1946) ILR (Mad) 514 : (1945) 58 LW 517 : (1945) 2 MLJ 366
High Courts26 Jul 1945
In Re: Bhupatiraju Ramaraju
Madras High Court · AIR 1946 Mad 60 : (1945) 58 LW 574 : (1945) 2 MLJ 407
Criminal Procedure Code, 1898 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 457
High Courts25 Jul 1945
Sisili Ammal and Others Vs I.S. Sundararaja Naidu and Others
Madras High Court · AIR 1946 Mad 52 : (1946) ILR (Mad) 356 : (1945) 58 LW 486 : (1945) 2 MLJ 307
High Courts24 Jul 1945
Velu Sethurayar and Another Vs Karuppayammal and Others
Madras High Court · AIR 1946 Mad 159 : (1945) 58 LW 582 : (1945) 2 MLJ 442
High Courts24 Jul 1945
Sri Chintalapati Simhadri Raju and Another Vs Akella Satyanarayana Pantulu and Another
Madras High Court · AIR 1945 Mad 487 : (1946) ILR (Mad) 475 : (1945) 58 LW 413 : (1945) 2 MLJ 228
High Courts23 Jul 1945
Jaina Muhammad Sheriff Maracair and Others Vs Official Assignee of Madras and Others
Madras High Court · AIR 1946 Mad 25
High Courts23 Jul 1945
Jaina Muhammad Sheriff Maracair alias Jackiria Muhammad Sheriff Maracair (deceased) and Others Vs The Official Assignee of Madras and Others
Madras High Court · (1946) ILR (Mad) 486 : (1945) 58 LW 462 : (1945) 2 MLJ 318
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts23 Jul 1945
K. Appa Rao Vs Gopal Doss and Another
Madras High Court · AIR 1946 Mad 42 : (1946) ILR (Mad) 465 : (1945) 58 LW 520 : (1945) 2 MLJ 363
High Courts19 Jul 1945
A.L.V.R.S.T. Veerappa Chettiar and Another Vs Thangachami Naicker and Others
Madras High Court · AIR 1946 Mad 5 : (1946) ILR (Mad) 343 : (1945) 58 LW 474 : (1945) 2 MLJ 264
Madras Impartible Estates Act, 1902 — Section 7
High Courts19 Jul 1945
Sinna Subba Goundan Vs M. Rangai Goundan and Others
Madras High Court · AIR 1946 Mad 141 : (1945) 58 LW 562 : (1945) 2 MLJ 384
Limitation Act, 1963 — Article 11(A)
High Courts18 Jul 1945
In Re: Madiga Chinna Obigadu alias Chinna Madigodu
Madras High Court · AIR 1945 Mad 523 : (1946) ILR (Mad) 510 : (1945) 58 LW 491 : (1945) 2 MLJ 249