High Courts17 Jul 1945
Srinivasa Tholappachar Vs K. Seshagiri Rao, Sale Officer to the Co-operative Societies at Bellary
Madras High Court · AIR 1945 Mad 482 : (1946) ILR (Mad) 461 : (1945) 58 LW 385 : (1945) 2 MLJ 180
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 11 of 20
High Courts13 Jul 1945
Pattiam Veettil Monokki Sankaram Nambiar Vs Kottayam Bank and Others
Madras High Court · AIR 1946 Mad 304 : (1946) ILR (Mad) 507 : (1946) 59 LW 38 : (1946) 1 MLJ 53
High Courts12 Jul 1945
Annalakshmi Ammal and Another Vs Shanmugam Pillai and Others
Madras High Court · AIR 1946 Mad 47 : (1946) ILR (Mad) 470 : (1945) 58 LW 518 : (1945) 2 MLJ 371
Transfer of Property Act, 1882 — Section 58(c)
High Courts11 Jul 1945
Samanthan Karakkattitathil Chandukutti Nambiar and Another Vs Ammad Kutti's son Kather Kutty Karnavan and Manager and Others
Madras High Court · AIR 1946 Mad 87 : (1945) 2 MLJ 351
High Courts10 Jul 1945
The Public Prosecutor Vs Vadakattu Venkata Narayana and Another
Madras High Court · (1946) 59 LW 450 : (1946) 2 MLJ 130
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 6(2)(b)(ii)
High Courts10 Jul 1945
Kolimi Mahabub Sahib and Others Vs Sri Sidheswaraswami temple at Devalampeta and Others
Madras High Court · AIR 1945 Mad 496 : (1945) 58 LW 409 : (1945) 2 MLJ 200
Penal Code, 1860 (IPC) — Section 296
High Courts03 Jul 1945Dismissed
Vadlapatla Suryanarayana Vs The Province of Madras
Madras High Court · (1945) 07 MAD CK 0024
Land Acquisition Act, 1894 — Section 6(1)
High Courts26 Jun 1945
In Re: S.S. Vasan alias T.S. Srinivasan
Madras High Court · AIR 1945 Mad 441 : (1945) 58 LW 359 : (1945) 2 MLJ 128
Newsprint Control Order, 1941 — Clause 3(6)
High Courts27 Apr 1945
S.S. Narayanaswami Aiyar Vs Alamelu Ammal and Another
Madras High Court · AIR 1945 Mad 507 : (1945) 58 LW 416 : (1945) 2 MLJ 217
High Courts27 Apr 1945
Makineni Virayya and Others Vs Madamanchi Bapayya
Madras High Court · AIR 1945 Mad 492 : (1946) ILR (Mad) 276 : (1946) 59 LW 191 : (1945) 2 MLJ 208
Evidence Act, 1872 — Section 116
High Courts27 Apr 1945
Pavayammal and Another Vs The District Board
Madras High Court · (1947) 60 LW 56 : (1947) 1 MLJ 62
High Courts26 Apr 1945
Angammal Vs V.K.M. Muhammad Sulaiman Lebbai and Another
Madras High Court · AIR 1946 Mad 38 : (1945) 58 LW 492 : (1945) 2 MLJ 239
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8
High Courts26 Apr 1945
In Re: Marudai Pillai P.C. 232 and Others
Madras High Court · AIR 1945 Mad 458 : (1945) 58 LW 389 : (1945) 2 MLJ 125
Criminal Procedure Code, 1898 (CrPC) — Section 190, 191
High Courts26 Apr 1945
The Public Prosecutor Vs Venkadari Naga Pulliah Chetti
Madras High Court · AIR 1946 Mad 414 : (1946) 59 LW 322 : (1946) 1 MLJ 461
High Courts25 Apr 1945
In Re: Gazula Anandappa
Madras High Court · AIR 1945 Mad 423 : (1946) ILR (Mad) 261 : (1945) 58 LW 329 : (1945) 2 MLJ 131
Tamil Nadu Civil Courts Act, 1873 — Section 13
High Courts25 Apr 1945
Musali Ammal Vs K.E. Chellaperumal Mudaliar and Another
Madras High Court · AIR 1946 Mad 145 : (1945) 58 LW 457 : (1945) 2 MLJ 305
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts24 Apr 1945
Ahmed Batcha Sahib and Others Vs Mohamed Haneef Sahib
Madras High Court · (1946) ILR (Mad) 314 : (1945) 2 MLJ 158
Madras Estates Land Act, 1908 — Section 146
High Courts24 Apr 1945
Gudementla China Appalaraja Vs Kota Venkatasubba Rao
Madras High Court · (1946) 1 MLJ 66
High Courts20 Apr 1945
In Re: Eswardoss Kalidoss
Madras High Court · (1946) ILR (Mad) 301 : (1945) 58 LW 357 : (1945) 2 MLJ 115
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts20 Apr 1945
Kondamuri Akkamma Vs Bhuvanavaidiyala Pichamma and Others
Madras High Court · AIR 1945 Mad 527 : (1945) 58 LW 476 : (1945) 2 MLJ 266