High Courts29 Mar 1945
COMMISSIONER OF Income Tax, MADRAS Vs THE SHANMUGHAM RUBBER ESTATE.
Madras High Court · (1945) 13 ITR 329
Income Tax Act, 1961 — Section 4A(b)
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 13 of 20
High Courts29 Mar 1945
Gnanasoundari Vs Nallathambi alias Jokiam Jebamalai and Others
Madras High Court · AIR 1945 Mad 516 : (1946) ILR (Mad) 367 : (1945) 58 LW 446 : (1945) 2 MLJ 80
Penal Code, 1860 (IPC) — Section 494
High Courts29 Mar 1945
In Re: Kandimalla Thirupelu and Others
Madras High Court · AIR 1945 Mad 424 : (1946) ILR (Mad) 136 : (1945) 58 LW 319 : (1945) 2 MLJ 88
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts29 Mar 1945
The Commissioner of Income Tax Vs The Shanmugham Rubber Estate Kaulalampur
Madras High Court · (1946) ILR (Mad) 162 : (1945) 58 LW 322 : (1945) 2 MLJ 93
Income Tax Act, 1961 — Section 4A(b)
High Courts28 Mar 1945
Lingappa Goundan and Others Vs Ramaswami Goundan and Others
Madras High Court · AIR 1945 Mad 244 : (1945) 58 LW 293 : (1945) 1 MLJ 347
High Courts28 Mar 1945
Rashid Jamshed Sons and Co. Vs Moolchand Jothajee
Madras High Court · AIR 1945 Mad 371 : (1945) 58 LW 350 : (1945) 2 MLJ 98
Arbitration Act, 1940 — Section 14, 15
High Courts27 Mar 1945
Penumatsa Rangaraju Vs Sait Devichand Bhootaji Firm partner Sait Seshmull Kasturji and Another
Madras High Court · AIR 1945 Mad 439 : (1945) 58 LW 366 : (1945) 2 MLJ 113
Negotiable Instruments Act, 1881 (NI) — Section 27Partnership Act, 1932 — Section 19
High Courts27 Mar 1945
In Re: T.S. Swaminathan and Another
Madras High Court · AIR 1945 Mad 284 : (1946) ILR (Mad) 219 : (1945) 58 LW 262 : (1945) 1 MLJ 449
Government of India Act, 1915 — Section 52
High Courts27 Mar 1945
Alapati Ankamma Vs Pavuluri Basava Punnayya
Madras High Court · AIR 1945 Mad 360 : (1945) 1 MLJ 386
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8(4)
High Courts22 Mar 1945
In Re: Chilukuri Antarvedi Sarma and Others
Madras High Court · AIR 1946 Mad 489 : (1946) 59 LW 273 : (1946) 1 MLJ 466
High Courts22 Mar 1945Dismissed
V.K. Narasimhan Vs P.K. Padmanabha Rao and Another
Madras High Court · (1945) 03 MAD CK 0049
High Courts22 Mar 1945
Nanjappa Goundan Vs Sreeranga Chettiar
Madras High Court · AIR 1945 Mad 422 : (1946) ILR (Mad) 265 : (1945) 58 LW 333 : (1945) 2 MLJ 117
Madras Debt Conciliation Act, 1936 — Section 14(2)
High Courts22 Mar 1945
Cherutti alias Raman Nair Vs S. Saraswathi Ammal and Others
Madras High Court · AIR 1945 Mad 457 : (1945) 58 LW 334 : (1945) 2 MLJ 96
High Courts22 Mar 1945
Kunnatan Vittil Chandu Kutty Nayar and Another Vs Karayat Gopalan Nayar and Others
Madras High Court · AIR 1945 Mad 426 : (1946) ILR (Mad) 272 : (1945) 58 LW 324 : (1945) 2 MLJ 78
High Courts22 Mar 1945
In Re: Manager, Indian Express
Madras High Court · AIR 1945 Mad 440 : (1946) ILR (Mad) 222 : (1945) 58 LW 320 : (1945) 2 MLJ 68
Motor Vehicles Act, 1988 — Section 2(34), 42(1)
High Courts22 Mar 1945
Palani Vannan and Others Vs Krishnaswami Konar and Others
Madras High Court · AIR 1946 Mad 9 : (1946) ILR (Mad) 121 : (1945) 58 LW 479 : (1945) 2 MLJ 303
Contract Act, 1872 — Section 202
High Courts21 Mar 1945
S. Ranganatha Iyer Vs The Indo Union Assurance Co., Ltd.
Madras High Court · AIR 1946 Mad 20 : (1945) 2 MLJ 297
Insurance Act, 1938 — Section 53
High Courts21 Mar 1945
S.A.S. Rathnathammal Vs M. Arulanandam Pillai and Others
Madras High Court · AIR 1946 Mad 12 : (1945) 58 LW 482 : (1945) 2 MLJ 194
Succession Act, 1925 — Section 106
High Courts20 Mar 1945
Rajayya Nandiar Vs Laxmana Ayyar and Another
Madras High Court · (1946) ILR (Mad) 181 : (1945) 58 LW 397 : (1945) 2 MLJ 148
Madras Estates Land Act, 1908 — Section 55
High Courts20 Mar 1945
In Re: Captain Hugh May Stollery Mundy, Commanding Officer and Another
Madras High Court · AIR 1945 Mad 289 : (1946) ILR (Mad) 138 : (1945) 58 LW 208 : (1945) 1 MLJ 388
Criminal Procedure Code, 1898 (CrPC) — Section 549Penal Code, 1860 (IPC) — Section 304A