High Courts20 Mar 1945
Rajamayyer alias Subramania Iyer Vs Venkatasubba Iyer and Others
Madras High Court · AIR 1945 Mad 468 : (1945) 58 LW 441 : (1945) 2 MLJ 122
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(3), 146
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 14 of 20
High Courts20 Mar 1945
Thrikkaikkat Madathil Raman alias Arithottath Thirumumbu Vs Vallikkat Ammalukutty Amma and Others
Madras High Court · AIR 1945 Mad 489 : (1945) 58 LW 427 : (1945) 2 MLJ 191
Madras Estates Land Act, 1908 — Section 151
High Courts20 Mar 1945
Kandia Goundan Vs Palani Goundan
Madras High Court · AIR 1946 Mad 15 : (1945) 2 MLJ 245
High Courts19 Mar 1945
Addepalli Satyanarayana Vs Munnaluri Rama Rao and Others
Madras High Court · AIR 1945 Mad 484 : (1945) 58 LW 408 : (1945) 2 MLJ 205
High Courts19 Mar 1945
Sree Rajah Mantripragada Venkataraghava Rao Bahadur Zamindar Garu and Others Vs Sree Rajah Mantripragada Venkata Hanumantha Rao Bahadur Zamindar Garu (deceased) and Others
Madras High Court · AIR 1945 Mad 336 : (1946) ILR (Mad) 10 : (1945) 58 LW 330 : (1945) 2 MLJ 62
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts16 Mar 1945
A.R. Krishnaswami Iyer Vs M.N. Ramakrishna Iyer
Madras High Court · (1945) 58 LW 406 : (1945) 2 MLJ 202
Limitation Act, 1963 — Section 20
High Courts16 Mar 1945
Yeleswarapu Lakshmi Suryanarayana Vs Kudaravalli Venkataratnam
Madras High Court · AIR 1945 Mad 512 : (1945) 58 LW 407 : (1945) 2 MLJ 193
High Courts16 Mar 1945
Ramanatha Mannadiar Vs T.K. Ramaswami Iyer
Madras High Court · AIR 1945 Mad 480 : (1945) 58 LW 311 : (1945) 2 MLJ 187
High Courts16 Mar 1945
Yaggana Obanna and Others Vs Kutagulla Gangiah and Others
Madras High Court · AIR 1945 Mad 361 : (1945) 58 LW 321 : (1945) 1 MLJ 378
Evidence Act, 1872 — Section 32
High Courts13 Mar 1945
The Kankanadi Baidarle Garadi Bhandaram Vs K. Thaniappa and Others
Madras High Court · AIR 1946 Mad 345
High Courts13 Mar 1945
Ramalingam represented by next friend Somu Pillai Vs Venkatachalam represented by Court guardian Mr. T.R. Venkatarama Ayyar and Another
Madras High Court · AIR 1945 Mad 374 : (1946) ILR (Mad) 170 : (1945) 58 LW 325 : (1945) 2 MLJ 86
High Courts13 Mar 1945
K. Ramasubramania Mudaliar Vs The Salem Urban Co-operative Society, Limited and Another
Madras High Court · AIR 1945 Mad 434 : (1946) ILR (Mad) 289 : (1946) 59 LW 739 : (1945) 2 MLJ 2
Madras Co-operative Societies Act, 1932 — Section 51
High Courts13 Mar 1945
Nalla Ramudamma Vs Nalla Kasi Naidu
Madras High Court · AIR 1945 Mad 269 : (1946) ILR (Mad) 134 : (1945) 1 MLJ 396
Arbitration Act, 1940 — Section 21
High Courts12 Mar 1945
T.K. Thiruvengadam Pillai and Another Vs The Madras Hindu Religious Endowments Board
Madras High Court · AIR 1945 Mad 273 : (1946) ILR (Mad) 268 : (1945) 58 LW 240 : (1945) 1 MLJ 427
Madras Hindu Religious Endowments Act, 1926 — Section 69
High Courts09 Mar 1945
Duraiswami Reddi Vs Angappa Reddi and Another
Madras High Court · AIR 1946 Mad 140 : (1945) 58 LW 244 : (1945) 1 MLJ 425
Registration Act, 1908 — Section 50
High Courts09 Mar 1945
Nayudu Sivayya and Others Vs Yandrathi Chinna Venkatappayya and Others
Madras High Court · AIR 1945 Mad 266 : (1946) ILR (Mad) 167 : (1945) 58 LW 247 : (1945) 1 MLJ 405
High Courts09 Mar 1945
Barabail Guddappa Rai Vs Yamunamma
Madras High Court · AIR 1945 Mad 354 : (1945) 58 LW 308 : (1945) 1 MLJ 350
Soldiers (Litigation) Act, 1925 — Section 7
High Courts08 Mar 1945
Jagannath Sowcar Vs S.V. Sripathibabu Naidu
Madras High Court · AIR 1945 Mad 297 : (1946) ILR (Mad) 255 : (1945) 58 LW 386 : (1945) 1 MLJ 478
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts08 Mar 1945
Chingoron Keloth Narayanan Nair Vs Chingoron Keloth Devaki Amma and Others
Madras High Court · AIR 1945 Mad 230 : (1945) 58 LW 221 : (1945) 1 MLJ 354
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts07 Mar 1945
Nacharammal and Others Vs Veerappa Chettiar
Madras High Court · AIR 1946 Mad 231 : (1945) 2 MLJ 197
Civil Procedure Code, 1908 (CPC) — Section 48