High Courts23 Feb 1945
Chinni Venkatachalam Chetti Vs Kencham Bindu Madhava Rao and Others
Madras High Court · AIR 1945 Mad 411 : (1945) 58 LW 335 : (1945) 2 MLJ 66
Madras Debt Conciliation Act, 1936 — Section 19(iv)
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 16 of 20
High Courts23 Feb 1945
S. MARIMUTHU PILLAI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1945) ILR (Mad) 841 : (1945) 13 ITR 186 : (1945) 58 LW 214
Income Tax Act, 1961 — Section 4B(b)
High Courts23 Feb 1945
The Commissioner of Income Tax Vs AR.M.M. Firm (Penang) by partner, Sri A.Y.AR.M. Muthukaruppan Chettiar
Madras High Court · (1946) ILR (Mad) 89 : (1945) 58 LW 327 : (1945) 2 MLJ 118
Income Tax Act, 1961 — Section 33(a)
High Courts23 Feb 1945
COMMISSIONER OF Income Tax, MADRAS Vs AR. M. M. FIRM.
Madras High Court · (1945) 13 ITR 290
Income Tax Act, 1961 — Section 33(2)
High Courts22 Feb 1945
Juluri Venkataratnam and Others Vs Kollipara Ramakotayya and Another
Madras High Court · AIR 1945 Mad 511 : (1945) 58 LW 379 : (1945) 2 MLJ 152
High Courts22 Feb 1945
Palladugula Suryanarayana Vs Samayamanthula Nageswara Rao
Madras High Court · AIR 1945 Mad 381 : (1946) ILR (Mad) 30 : (1945) 58 LW 186 : (1945) 1 MLJ 438
Civil Procedure Code, 1908 (CPC) — Section 49
High Courts22 Feb 1945
Dronamraju Seshagiri Rao Vs Godithi Rammayya and Others
Madras High Court · AIR 1945 Mad 503 : (1945) 58 LW 418 : (1945) 2 MLJ 214
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts22 Feb 1945
Vemuri Subbayya Vs Bayya Nagaratnamma and Others
Madras High Court · (1945) 2 MLJ 19
High Courts21 Feb 1945
Amirthalinga Padayachi and Another Vs Chandrasekhara Padayachi
Madras High Court · AIR 1945 Mad 242 : (1946) ILR (Mad) 36 : (1945) 58 LW 186 : (1945) 1 MLJ 357
Madras Hindu Religious Endowments Act, 1926 — Section 44
High Courts21 Feb 1945
The Chettinad Mercantile Bank Ltd. Vs PL.A. Pichammai Achi and Another
Madras High Court · AIR 1945 Mad 447 : (1946) ILR (Mad) 200 : (1945) 58 LW 509 : (1945) 2 MLJ 100
High Courts20 Feb 1945
V.S.A. Arumuga Mudaliar Vs V.S.P. Balasubramania Mudaliar and Others
Madras High Court · AIR 1945 Mad 294 : (1946) ILR (Mad) 39 : (1945) 58 LW 204 : (1945) 1 MLJ 463
Arbitration Act, 1940 — Section 47
High Courts20 Feb 1945
Velayudha Naicker Vs Annamalai Chetty and Others
Madras High Court · (1945) 58 LW 169 : (1945) 1 MLJ 298
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts20 Feb 1945
Boddepalli Sanyasappa Rao and Another Vs Sanapala Papinaidu and Others
Madras High Court · AIR 1945 Mad 392 : (1945) 1 MLJ 430
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 13
High Courts20 Feb 1945
Ayyapputty Vs Kunhi Raman and Others
Madras High Court · (1945) 58 LW 167 : (1945) 1 MLJ 269
High Courts20 Feb 1945
Ayyanna Goundan Vs T.P. Thandavan Chettiar and Another
Madras High Court · AIR 1945 Mad 352 : (1945) 58 LW 300 : (1945) 1 MLJ 355
Provincial Insolvency Act, 1920 — Section 41
High Courts19 Feb 1945
Rachakonda Venkata Veeraraghavayya and Another Vs Pinapala Sreenivasa Rao and Others
Madras High Court · AIR 1945 Mad 231 : (1945) 58 LW 189 : (1945) 1 MLJ 288
High Courts16 Feb 1945
S.N.A.Al.Ct. Chidambaram Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1946) ILR (Mad) 94 : (1945) 58 LW 195 : (1945) 1 MLJ 406
Income Tax Act, 1961 — Section 66(1)
High Courts16 Feb 1945
COMMISSIONER OF Income Tax MADRAS Vs K. C. MANAVIKRAMAN RAJAH.
Madras High Court · (1945) 13 ITR 174
Income Tax Act, 1961 — Section 66(1)
High Courts16 Feb 1945
V.M. Raghavalu Naidu and Sons by executors Mr. C.G. Krishnaswami Naidu and Another Vs The Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 311 : (1946) ILR (Mad) 21 : (1945) 58 LW 167 : (1945) 1 MLJ 296
Income Tax Act, 1961 — Section 34
High Courts16 Feb 1945
Kadir Bathummal Vs Meeral Melial Ammal and Others
Madras High Court · AIR 1945 Mad 303 : (1945) 1 MLJ 338
Trusts Act, 1882 — Section 96