High Courts01 Feb 1945
Vali Venkataswami Chettiar Vs Ramalingam and Others
Madras High Court · AIR 1945 Mad 157 : (1945) ILR (Mad) 758 : (1945) 58 LW 144 : (1945) 1 MLJ 233
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 18 of 20
High Courts31 Jan 1945
Etakkandi Lakshmi Amma and Others Vs Thirumangalath Chathu Kurup
Madras High Court · AIR 1945 Mad 305 : (1945) 58 LW 173 : (1945) 1 MLJ 337
High Courts30 Jan 1945
Garpati China Basava Satyanarayana Vs The Hindu Religious Endowments Board and Others
Madras High Court · AIR 1945 Mad 300 : (1945) 58 LW 297 : (1945) 1 MLJ 331
High Courts30 Jan 1945
Deceased Thazhetheranjoli Kozhipro Achuthan Nayar's heirs and children Vola Veettil Kottapurath Janaki Amma and Another Vs Tazhetheranjoli Kozhipro Raman Nayar and Others
Madras High Court · AIR 1946 Mad 37 : (1945) 58 LW 270 : (1945) 2 MLJ 15
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5
High Courts29 Jan 1945
Narasinji Vannechand Firm and Another Vs Suryadevara Narasayya and Others
Madras High Court · (1945) ILR (Mad) 789 : (1945) 58 LW 148 : (1945) 1 MLJ 312
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 92
High Courts26 Jan 1945
Muthu Konar and Others Vs D. Mahalingam Pillai and Another
Madras High Court · AIR 1945 Mad 375 : (1945) 58 LW 295
Madras Estates Land Act, 1908 — Section 55
High Courts25 Jan 1945
Thangammal Vs Gengayammal and Others
Madras High Court · AIR 1945 Mad 308 : (1945) 58 LW 239 : (1945) 1 MLJ 299
High Courts25 Jan 1945
In Re: R. Ramachandran
Madras High Court · AIR 1945 Mad 377 : (1945) 1 MLJ 424
Coffee Stealing Prevention Act — Section 10
High Courts24 Jan 1945
Sammeta Gangadharudu and Another Vs Peddibhotla Mahalakshmamma and Others
Madras High Court · (1945) 58 LW 141 : (1945) 1 MLJ 468
High Courts24 Jan 1945
In Re: S. Jesudas Appadurai Pillai
Madras High Court · AIR 1945 Mad 358 : (1945) ILR (Mad) 821 : (1945) 58 LW 111 : (1945) 1 MLJ 197
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 161
High Courts24 Jan 1945
A. Draviasundaram Pillai Vs N. Subramania Pillai
Madras High Court · AIR 1945 Mad 217 : (1945) ILR (Mad) 854 : (1945) 58 LW 160 : (1945) 1 MLJ 328
High Courts23 Jan 1945
Kosuri Gopalarayadu Vs Adusumilli Gopalakrishnayya and Another
Madras High Court · AIR 1945 Mad 325 : (1945) 58 LW 174 : (1945) 1 MLJ 284
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54
High Courts23 Jan 1945
The Public Prosecutor Vs Narayana Reddy and Others
Madras High Court · AIR 1945 Mad 192 : (1945) 58 LW 138 : (1945) 1 MLJ 273
High Courts23 Jan 1945
Kanagala Dharma Rao and Another Vs Kadiyala Veeriah and Others
Madras High Court · AIR 1945 Mad 274 : (1945) 58 LW 283 : (1945) 1 MLJ 423
High Courts23 Jan 1945
S.A. Balagurumurthi Chettiar Vs O.C. Muhammad Ismail and Others
Madras High Court · AIR 1945 Mad 238 : (1945) ILR (Mad) 816 : (1945) 1 MLJ 320
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 20
High Courts23 Jan 1945
S. Marimuthu Pillai of Murugur Vs The Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 307 : (1945) 1 MLJ 352
Income Tax Act, 1961 — Section 4A(b)
High Courts22 Jan 1945
Kothandarama Mudaly Vs Dharmalinga Mudaly and Others
Madras High Court · AIR 1945 Mad 264 : (1945) 1 MLJ 186
Soldiers (Litigation) Act, 1925 — Section 6(2)
High Courts22 Jan 1945
Ponmutiyan Puthiya Veettil Kunhi Raman Vs Kalariyatath Thazhe Veettil Kunhi Raman and Another
Madras High Court · AIR 1945 Mad 357 : (1945) 58 LW 302 : (1945) 1 MLJ 336
Malabar Tenancy Act, 1930 — Section 51(2)
High Courts19 Jan 1945
V. Kothandaraman Vs V. Arumuga Naicker and Others
Madras High Court · AIR 1945 Mad 431 : (1945) ILR (Mad) 795 : (1945) 58 LW 135 : (1945) 1 MLJ 281
Succession Act, 1925 — Section 114
High Courts19 Jan 1945
In Re: Subbai Goundan and Others
Madras High Court · (1945) ILR (Mad) 594 : (1945) 58 LW 96 : (1945) 1 MLJ 241
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 355