High Courts18 Jan 1945
Khan Bahadur Chowakkaran Keloth Mammad Keyi Sahib, Karnavan and Manager of his tarwad at Tellicherry Vs The Cannanore Municipal Council
Madras High Court · AIR 1946 Mad 101 : (1945) 58 LW 561 : (1945) 2 MLJ 425
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 19 of 20
High Courts18 Jan 1945
In Re: Muthu Nadar
Madras High Court · AIR 1945 Mad 313 : (1945) ILR (Mad) 529 : (1945) 58 LW 77 : (1945) 1 MLJ 180
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323
High Courts17 Jan 1945
In Re: Mogila Doraiswami Naidu and Another
Madras High Court · AIR 1945 Mad 302 : (1945) ILR (Mad) 891 : (1945) 58 LW 75 : (1945) 1 MLJ 178
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 380
High Courts17 Jan 1945
In Re: Natesa Mudaliar
Madras High Court · AIR 1945 Mad 330 : (1946) ILR (Mad) 896 : (1945) 58 LW 75 : (1945) 1 MLJ 179
Penal Code, 1860 (IPC) — Section 380, 457
High Courts17 Jan 1945
In Re: B.L.V. Rangarao
Madras High Court · (1946) ILR (Mad) 894 : (1945) 58 LW 118 : (1945) 1 MLJ 183
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts16 Jan 1945
Salvapanthula Seshagiri Rao and Another Vs Rebala Subbarami Reddy and Others
Madras High Court · AIR 1945 Mad 154 : (1945) 58 LW 153 : (1945) 1 MLJ 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 13
High Courts16 Jan 1945
PR.M. Ramaswami Chettiar alias Periakaruppan Chettiar Vs M.PL.RM. Ramaswami Chettiar
Madras High Court · AIR 1945 Mad 342 : (1945) ILR (Mad) 742 : (1945) 58 LW 193 : (1945) 1 MLJ 391
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts16 Jan 1945
P.V. Damodara Reddi and Another Vs Indian National Agencies, Limited
Madras High Court · AIR 1946 Mad 35 : (1945) ILR (Mad) 728 : (1945) 58 LW 578 : (1945) 2 MLJ 432
High Courts15 Jan 1945
A.V. Sundaram Chettiar Vs T.O. Ittimathu and Brothers by Proprietor, Ittimathu
Madras High Court · AIR 1945 Mad 209 : (1945) 58 LW 170 : (1945) 1 MLJ 278
Partnership Act, 1932 — Section 69
High Courts15 Jan 1945
In Re: A Pleader
Madras High Court · (1945) ILR (Mad) 317 : (1945) 58 LW 56 : (1945) 1 MLJ 174
High Courts12 Jan 1945
A. CHOCKALINGAM CHETTIAR, KARAIKUDI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1945) 13 ITR 122
Income Tax Act, 1961 — Section 2(1)(a)
High Courts12 Jan 1945
COMMISSIONER OF Income Tax, MADRAS Vs RM. AL. CT. ANNAMALAI CHETTIAR.
Madras High Court · (1945) 13 ITR 171
Income Tax Act, 1961 — Section 66(1)
High Courts12 Jan 1945
The Commissioner of Income Tax Vs Sri RM.AL.CT. Annamalai Chettiar
Madras High Court · (1945) ILR (Mad) 845 : (1945) 58 LW 95 : (1945) 1 MLJ 302
Income Tax Act, 1961 — Section 66(1)
High Courts12 Jan 1945
A. Chockalingam Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1945) ILR (Mad) 775 : (1945) 58 LW 74 : (1945) 1 MLJ 190
Income Tax Act, 1961 — Section 2(1)(a)
High Courts12 Jan 1945
Sri MTT.AR.S.AR. Arunachalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 186 : (1945) 58 LW 139 : (1945) 1 MLJ 258
Income Tax Act, 1961 — Section 9
High Courts12 Jan 1945
MTT. AR. S. AR. ARUNACHALAM CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1946 Mad 311 : (1945) 13 ITR 183
Income Tax Act, 1961 — Section 9
High Courts12 Jan 1945
E. M. Vs MUTHAPPA CHETTIAR v. COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1945 Mad 513 : (1945) 13 ITR 311
Income Tax Act, 1922 — Section 66(3)
High Courts11 Jan 1945
The Official Receiver Vs Neminadha Mudaliar
Madras High Court · AIR 1945 Mad 253 : (1945) 58 LW 260 : (1945) 1 MLJ 469
Provincial Insolvency Act, 1920 — Section 54
High Courts11 Jan 1945
Kavilpura Ezhuvan Muthu's son Chathunni and Others Vs Pathiyil Rugmini Amma's son Appukuttan Nair and Others
Madras High Court · AIR 1945 Mad 232 : (1945) 58 LW 223 : (1945) 1 MLJ 445
High Courts11 Jan 1945
Chedalavada Venkayya and Another Vs Payidi Tatayya
Madras High Court · AIR 1945 Mad 276 : (1945) 58 LW 100 : (1945) 1 MLJ 211
Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)