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Madras High Court judgments, 1945

396 judgments · page 17 of 20

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High Courts16 Feb 1945

The Commissioner of Income Tax Vs K.C. Manavikrama Rajah of Calicut (deceased) Legal, representative of Sri P.C. Veerarayan alias Kuttunni Raja the Zamorin Rajah of Calicut

Madras High Court · (1945) ILR (Mad) 837 : (1945) 58 LW 140 : (1945) 1 MLJ 263

Income Tax Act, 1961 — Section 66(1)
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High Courts16 Feb 1945

Nagaratnam Pillai Vs Kamalathammal

Madras High Court · AIR 1945 Mad 299 : (1945) 58 LW 179 : (1945) 1 MLJ 394

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(6)
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High Courts16 Feb 1945

S.N.A. Al. Ct. Chidambaram Chettiar Vs Commissioner of Income Tax

Madras High Court · AIR 1945 Mad 318

Income Tax Act, 1961 — Section 66(1)
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High Courts14 Feb 1945

Somu Achari Vs Singara Achari and Another

Madras High Court · AIR 1945 Mad 407 : (1945) 2 MLJ 17

Transfer of Property Act, 1882 — Section 55
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High Courts14 Feb 1945

N. Muhammad Hussain Sahib and Others Vs Selambukara Abdul Gaffoor Sahib and Another

Madras High Court · AIR 1945 Mad 321 : (1946) ILR (Mad) 44 : (1945) 58 LW 200 : (1945) 1 MLJ 475

Evidence Act, 1872 — Section 116
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High Courts14 Feb 1945

Noony Suryanarayanamurthi represented by next friend and maternal grandfather Chode-China Pattabhiramayya Vs Noony Veerraiu and Others

Madras High Court · (1946) ILR (Mad) 54 : (1945) 58 LW 150 : (1945) 1 MLJ 292

Provincial Insolvency Act, 1920 — Section 35
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High Courts13 Feb 1945

S.A.S.R.M. Ramanathan Chettiar and Others Vs Bakshi L. Nagasami Chettiar

Madras High Court · AIR 1945 Mad 301 : (1945) 58 LW 172 : (1945) 1 MLJ 238

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High Courts13 Feb 1945

Chowdhari Abdul Subhan Sahib Vs Kante Ramanna

Madras High Court · AIR 1945 Mad 161 : (1945) ILR (Mad) 827 : (1945) 58 LW 163 : (1945) 1 MLJ 245

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts13 Feb 1945

Tar Mahomed Janoo Vs K.M.S. Lakshmana Aiyar and Sons

Madras High Court · (1945) ILR (Mad) 848 : (1945) 1 MLJ 436

Cotton Cloth and Yarn (Control) Order, 1943 — Section 12
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High Courts13 Feb 1945

Abdul Rasak Rowther Vs Abdul Rahim Rowther and Another

Madras High Court · AIR 1945 Mad 304 : (1945) 58 LW 216 : (1945) 1 MLJ 480

Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
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High Courts12 Feb 1945

The Crown Prosecutor Vs N.S. Krishnan and Another

Madras High Court · AIR 1945 Mad 250 : (1946) ILR (Mad) 62 : (1945) 58 LW 131 : (1945) 1 MLJ 187

Criminal Procedure Code, 1898 (CrPC) — Section 497(5)
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High Courts09 Feb 1945

COMMISSIONER OF Income Tax, MADRAS Vs PR. PL. PALANIAPPA CHETTIAR.

Madras High Court · AIR 1945 Mad 210 : (1945) 13 ITR 269

Income Tax Act, 1961 — Section 4(1)
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High Courts09 Feb 1945

The Board of Commissioners for the Religious Endowments Vs Marutha Naicker and Others

Madras High Court · (1945) ILR (Mad) 877 : (1945) 58 LW 219 : (1945) 1 MLJ 345

Hindu Religious Endowments Act — Section 57
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High Courts09 Feb 1945

Periya Akkandi Chetty Vs Rethinagiri Chetty and Others

Madras High Court · AIR 1945 Mad 315 : (1945) 58 LW 181 : (1945) 1 MLJ 275

Limitation Act, 1908 — Section 13
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High Courts09 Feb 1945

The Commissioner of Income Tax Vs PR.PL. Palaniappa Chettiar

Madras High Court · (1946) ILR (Mad) 26 : (1945) 58 LW 170 : (1945) 1 MLJ 291

Income Tax Act, 1961 — Section 4(1)
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High Courts08 Feb 1945

Sri Amaneswaraswami Temple Vs Devana Goundan and Others

Madras High Court · AIR 1945 Mad 323 : (1945) 58 LW 119 : (1945) 1 MLJ 184

Madras Hindu Religious Endowments Act, 1923 — Section 44B
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High Courts08 Feb 1945

In Re: Jami Kurmanna

Madras High Court · (1945) 1 MLJ 268

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2
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High Courts08 Feb 1945

Subramania Aiyar Vs Valliamma alias Maragathavalli Ammal and Another

Madras High Court · AIR 1945 Mad 287 : (1946) ILR (Mad) 50 : (1945) 58 LW 184 : (1945) 1 MLJ 315

Provincial Insolvency Act, 1920 — Section 68
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High Courts07 Feb 1945

Kangayam V.V.R. Bank Vs Karuppa Goundan and Others

Madras High Court · (1946) ILR (Mad) 114 : (1945) 58 LW 203 : (1945) 2 MLJ 1

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High Courts02 Feb 1945

Periyannan Kaladi Vs Ramaswami Pallavarayan

Madras High Court · AIR 1945 Mad 499 : (1945) 58 LW 235 : (1945) 1 MLJ 267

Civil Procedure Code, 1908 (CPC) — Section 47
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