COURT ARCHIVE

Madras High Court judgments, 1945

396 judgments · page 15 of 20

High Courts07 Mar 1945

PL.SP.N.K. Nagappa Chettiar and Others Vs Subramaniam alias Lakshmanan Chettiar and Others

Madras High Court · AIR 1945 Mad 270 : (1946) ILR (Mad) 103 : (1945) 58 LW 266 : (1945) 1 MLJ 452

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts06 Mar 1945

Maganti Venkataswami Naidu Vs Annapareddi Nagireddi alias Mutyalu Reddi

Madras High Court · AIR 1946 Mad 258 : (1946) 59 LW 14 : (1946) 1 MLJ 5

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High Courts06 Mar 1945

S.V.M. Sundararaja Reddiar Vs A.K.A. Ramachandra Reddiar

Madras High Court · AIR 1945 Mad 385 : (1945) 58 LW 246 : (1945) 1 MLJ 385

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High Courts06 Mar 1945

P.S.B. Bommanna Chettiar and Another Vs The Province of Madras and Another

Madras High Court · AIR 1945 Mad 442 : (1945) 58 LW 443 : (1945) 2 MLJ 69

Land Acquisition Act, 1894 — Section 6Tamil Nadu Town Planning Act, 1920 — Section 34

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High Courts05 Mar 1945

In Re: V. Pattabi Chetti

Madras High Court · AIR 1945 Mad 446 : (1945) 58 LW 391 : (1945) 2 MLJ 130

Madras Prevention of Food Adulteration Act, 1918 — Section 6A(2)

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High Courts02 Mar 1945

COMMISSIONER OF Income Tax, MADRAS Vs K. M. S. LAKSHMANA IYER.

Madras High Court · (1945) 13 ITR 242

Income Tax Act, 1961 — Section 66(1)

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High Courts02 Mar 1945

Bava C. Gopalaswami Mudaliar Vs The Executive Officer, Sri Thiagarajaswami Koil Devasthanam Tiruvarur and Another

Madras High Court · AIR 1945 Mad 347 : (1945) 58 LW 585 : (1945) 1 MLJ 428

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High Courts02 Mar 1945

Nayar Varada Pillai Vs Ghulam Dastagir and Others

Madras High Court · AIR 1946 Mad 11 : (1945) 58 LW 432 : (1945) 2 MLJ 190

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High Courts02 Mar 1945

In Re: S. Ramakrishnan and Another

Madras High Court · AIR 1945 Mad 317 : (1946) ILR (Mad) 70 : (1945) 58 LW 183 : (1945) 1 MLJ 314

Press (Emergency Powers) Act, 1931 — Section 18(1)

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High Courts02 Mar 1945

The Commissioner of Income Tax Vs Sri K.M.S. Lakshmana Iyer

Madras High Court · (1946) ILR (Mad) 159 : (1945) 1 MLJ 383

Income Tax Act, 1961 — Section 66(1)

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High Courts01 Mar 1945

C. Moothaliondam Chetty Vs G. Venkatesam Chetty

Madras High Court · AIR 1945 Mad 386 : (1945) 58 LW 527 : (1945) 1 MLJ 441

Madras House Rent Control Order, 1941 — Section 7A

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High Courts01 Mar 1945

Divakaran Nambudripad and Another Vs Koodalur Manakkal Brahmadathan Nambudripad and Another

Madras High Court · (1946) ILR (Mad) 117 : (1945) 58 LW 211 : (1945) 1 MLJ 447

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17

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High Courts01 Mar 1945

Samuel Fitz and Company Limited Vs The Standard Cotton and Silk Weaving Co.

Madras High Court · AIR 1945 Mad 291 : (1946) ILR (Mad) 192 : (1945) 58 LW 255 : (1945) 2 MLJ 24

Contract Act, 1872 — Section 56

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High Courts01 Mar 1945

G.J. Subbarayulu and Another Vs A. RM. A.N. Annamalai Chettiar

Madras High Court · AIR 1945 Mad 281 : (1946) ILR (Mad) 174 : (1945) 58 LW 248 : (1945) 1 MLJ 460

Specific Relief Act, 1877 — Section 11(a)

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High Courts28 Feb 1945

Thandavaroya Gramani Vs Arumugha Mudali and Another

Madras High Court · AIR 1945 Mad 261 : (1945) 58 LW 222 : (1945) 1 MLJ 421

Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Article 182(2)

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High Courts28 Feb 1945

S.K.R.S. Sabapathi Chettiar Vs Lakshmanan Chettiar and Others

Madras High Court · AIR 1941 Mad 3243 : (1945) ILR (Mad) 882 : (1945) 58 LW 213 : (1945) 2 MLJ 22

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16

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High Courts28 Feb 1945

Rajam alias Rukmini Ammal Vs Parameswara Ayyar and Others

Madras High Court · (1945) 1 MLJ 433

Provident Funds Act, 1925 — Section 3(1)

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High Courts28 Feb 1945

Rajam alias Ruqmini Ammal Vs Parameswara Ayyar and Others

Madras High Court · AIR 1945 Mad 267

Provident Funds Act, 1925 — Section 3(1)

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High Courts27 Feb 1945

Kompella Yegnanarayana Somayajulu and Others Vs Akella Subbarayudu

Madras High Court · AIR 1945 Mad 203 : (1945) ILR (Mad) 679 : (1945) 58 LW 199 : (1945) 1 MLJ 339

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High Courts27 Feb 1945

Louis Dreyfus and Co. Ltd. and Others Vs The South Arcot Groundnut Market Committee

Madras High Court · AIR 1945 Mad 383 : (1946) ILR (Mad) 127 : (1945) 58 LW 278 : (1945) 1 MLJ 414

Madras Commercial Crops Markets Act, 1933 — Section 5

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