High Courts18 Sept 1945
Chunduru Raja Rattamma Vs Chunduru Ramakrishna Rao and Others
Madras High Court · AIR 1946 Mad 75 : (1945) 58 LW 558 : (1945) 2 MLJ 409
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 7 of 20
High Courts17 Sept 1945
Mylavaram Adisubbayya Vs Panchangam Subba Sastry
Madras High Court · AIR 1946 Mad 103 : (1945) 58 LW 620 : (1945) 2 MLJ 517
High Courts17 Sept 1945
Ambujammal Vs Singarammal and Others
Madras High Court · AIR 1946 Mad 67 : (1945) 2 MLJ 444
High Courts17 Sept 1945
Chakkiat Gopalan Vs P.K. Sankaranarayana Iyer and Others
Madras High Court · AIR 1946 Mad 130 : (1945) 58 LW 628 : (1945) 2 MLJ 464
High Courts17 Sept 1945
Mekkileri Koppirichi (since deceased) and Another Vs Uppoonni Thattari Kunhi Ramar
Madras High Court · AIR 1946 Mad 95 : (1945) 58 LW 601 : (1945) 2 MLJ 471
High Courts17 Sept 1945
Lala Punnalal and Another Vs Kasturichand Ramaji
Madras High Court · AIR 1946 Mad 147 : (1945) 58 LW 613 : (1945) 2 MLJ 461
High Courts17 Sept 1945
A.V. Govindaswamy Chetty and Others Vs Narayanaswamy Naidu and Others
Madras High Court · (1946) ILR (Mad) 730 : (1946) 59 LW 749 : (1946) 2 MLJ 365
High Courts14 Sept 1945
M.A.P. Palanichami Nadar Vs The Governor-General of India in Council
Madras High Court · AIR 1946 Mad 133 : (1945) 58 LW 592 : (1945) 2 MLJ 448
High Courts14 Sept 1945
M.T. Pankajammal and Another Vs M.T. Parthasarathy Aiyangar
Madras High Court · AIR 1946 Mad 99 : (1945) 58 LW 584 : (1945) 2 MLJ 453
High Courts12 Sept 1945
Thadavarthi Bapayya and Others Vs Myneni Pundarikakshayya
Madras High Court · AIR 1946 Mad 198 : (1946) ILR (Mad) 648 : (1945) 58 LW 652 : (1945) 2 MLJ 508
High Courts12 Sept 1945
Nemathanpatti M.M. Pl. Annadana Chatram Vs P.K.P.R.M. Raman Chettiar and Others
Madras High Court · AIR 1946 Mad 209
Succession Act, 1925 — Section 333, 361
High Courts12 Sept 1945
Nemathanpatti M.M. PL. Annadhana Chatram Vs P.K.P.R.M. Raman Chettiar and Others
Madras High Court · (1946) ILR (Mad) 707 : (1946) 59 LW 743 : (1945) 2 MLJ 525
High Courts11 Sept 1945
Rajah Saheb Moharbon Dostan Sri Raja Rao Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Maharajah of Pithapuram Vs Kunjam Konayya and Others
Madras High Court · AIR 1946 Mad 93 : (1945) 58 LW 603 : (1945) 2 MLJ 469
High Courts11 Sept 1945
Bathai Bagyalakshmi Ammal Vs Thoppai Bappu Aiyar (died) and Others
Madras High Court · AIR 1946 Mad 90 : (1946) ILR (Mad) 640 : (1945) 58 LW 634 : (1945) 2 MLJ 567
High Courts07 Sept 1945
W.V. Arunachalam Chettiar Vs K.G. Krishnaswami Iyer and Others
Madras High Court · AIR 1946 Mad 232 : (1946) 1 MLJ 2
High Courts06 Sept 1945
Cherukuri Suranna and Others Vs Pedaverri Somanna
Madras High Court · AIR 1946 Mad 121 : (1945) 2 MLJ 402
Madras Debt Conciliation Act, 1936 — Section 27(1)
High Courts06 Sept 1945
Srimath Thirumala Venkata Srinivasacharyulu Ayyavarlam Garu and Another Vs Srimath Kidambi Srinivasa Venkatavaradacharyulu (transferee decree-holder)
Madras High Court · (1946) ILR (Mad) 720 : (1945) 58 LW 598 : (1945) 2 MLJ 544
High Courts06 Sept 1945
Duggempudi Ramakrishna Reddi, minor by next friend and maternal grandfather Gadey Peda Venkata Reddy Vs Duggempudi Veerareddi and Another
Madras High Court · AIR 1946 Mad 126 : (1945) 2 MLJ 473
High Courts06 Sept 1945
Srimath Thirumala Venkata Shrinivasa Charyulu Ayyavarlam Garu and Another Vs Srimath Kidambi Srinivasa Venkatavaradacharyulu
Madras High Court · AIR 1946 Mad 155
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 60
High Courts04 Sept 1945
Alluri China Venkata Suryanarayana Raju Vs Nagumalli Venkata Subbiah and Others
Madras High Court · AIR 1946 Mad 78 : (1945) 58 LW 531 : (1945) 2 MLJ 374
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19